High Courts16 Feb 1953
Shib Chandra Ghosh Vs The State
Calcutta High Court · AIR 1953 Cal 475
Criminal Procedure Code, 1898 (CrPC) — Section 256, 537
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 2,017 of 3,204
High Courts11 Feb 1953
Union of India (UOI) Vs Kishorilal Gupta and Bros.
Calcutta High Court · AIR 1953 Cal 642
Arbitration Act, 1940 — Section 2Contract Act, 1872 — Section 10, 39, 62, 63
High Courts11 Feb 1953
Darpa Hari Pakhira and Others Vs Samarendra Nath Sen and Another
Calcutta High Court · AIR 1953 Cal 632 : 57 CWN 337
West Bengal Bargadars Act, 1950 — Section 7, 9(2)West Bengal Bargadars Rules, 1950 — Rule 6(2)
High Courts11 Feb 1953Dismissed
Sarat Chandra Mondal and Others Vs Panchanan Mondal and Another
Calcutta High Court · AIR 1953 Cal 471 : 58 CWN 271 : (1955) 1 ILR (Cal) 55
Evidence Act, 1872 — Section 90Succession Act, 1925 — Section 102, 103, 232, 268, 59
High Courts11 Feb 1953
Taherbhoy Feedaally Vs I. Ibraham
Calcutta High Court · AIR 1953 Cal 507
Criminal Procedure Code, 1898 (CrPC) — Section 144, 195Penal Code, 1860 (IPC) — Section 188
High Courts10 Feb 1953
Badri Prasad Missir and Another Vs The State
Calcutta High Court · AIR 1953 Cal 394 : 57 CWN 350 : (1955) 1 ILR (Cal) 47
Constitution of India, 1950 — Article 14Criminal Procedure Code, 1898 (CrPC) — Section 269(1)
High Courts06 Feb 1953Dismissed
India Hosiery Works Vs Bharat Woollen Mills Ltd.
Calcutta High Court · AIR 1953 Cal 488 : (1953) 1 CALLT 49 : 57 CWN 500 : (1955) 1 ILR (Cal) 39
Arbitration Act, 1940 — Section 1, 20(1), 20(3), 8, 8(1)
High Courts06 Feb 1953
Turu Majhi and Others, (2nd party) Vs The State (Bimal Mukherjee, 1st party)
Calcutta High Court · AIR 1953 Cal 397 : 57 CWN 311
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts05 Feb 1953
Bibhuti Bhusan and Others Vs Shib Krishna and Another
Calcutta High Court · AIR 1953 Cal 624 : 57 CWN 296
Limitation Act, 1908 — Section 5Presidency Small Cause Courts Act, 1882 — Section 48
High Courts05 Feb 1953
Surendra Nath Vs Tarasashi
Calcutta High Court · AIR 1953 Cal 800 : 57 CWN 298
Limitation Act, 1908 — Section 5
High Courts04 Feb 1953
Sm. Gurai Bewa and Another Vs Narayan Prosad Jana Narayan Prosad Jana Vs Sm. Gurai Bewa and Another
Calcutta High Court · AIR 1954 Cal 531
Criminal Procedure Code, 1898 (CrPC) — Section 209
High Courts04 Feb 1953
Sm. Gurai Bewa and Another Vs Narayan Prosad Jana
Calcutta High Court · (1954) CriLJ 1557
Penal Code, 1860 (IPC) — Section 366
High Courts03 Feb 1953
SUBURBAN BANK, LTD., IN RE.
Calcutta High Court · (1953) 24 ITR 67
Income Tax Act, 1961 — Section 18A
High Courts03 Feb 1953
In Re: Suburban Bank Ltd.
Calcutta High Court · AIR 1953 Cal 487 : (1953) 23 CompCas 285
Companies Act, 1913 — Section 230, 231Evidence Act, 1872 — Section 101, 102, 103Income Tax Act, 1922 — Section 18A
High Courts03 Feb 1953
Maulvi Miah (Maulavi and Co.) Vs Sashanko Mohan Guha
Calcutta High Court · AIR 1953 Cal 600 : 57 CWN 300
West Bengal Premises Rent Control (Temporary Provisions) Act, 1950 — Section 14(1), 14(4)
High Courts03 Feb 1953Dismissed
Sheikh Rahim Bux Vs Sheikh Muhammad Jamshed Ali
Calcutta High Court · (1955) 1 ILR (Cal) 25
Civil Procedure Code, 1908 (CPC) — Section 115, 151
High Courts02 Feb 1953Dismissed
Atul Chandra Roy Vs Sm. Charubala Dasi and Others
Calcutta High Court · AIR 1953 Cal 466
Bengal Tenancy Act, 1885 — Section 38, 38(1), 52, 6
High Courts30 Jan 1953Dismissed
Narayanprosad Jhunjhunwalla and Others Vs The Indian Iron and Steel Co. Ltd.
Calcutta High Court · AIR 1953 Cal 695
Companies Act, 1913 — Section 153A, 153BConstitution of India, 1950 — Article 14, 19(1), 31, 31(2)Specific Relief Act, 1877 — Section 42
High Courts30 Jan 1953Allowed
In Re: Parjoary Hosiery Mills Ltd.
Calcutta High Court · 57 CWN 590
Income Tax Act, 1961 — Section 46, 46(2)
High Courts28 Jan 1953Allowed
Abul Gani and Others Vs David Jacob Cohen
Calcutta High Court · 57 CWN 313
Calcutta Thika Tenancy Act, 1949 — Section 2, 27