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Calcutta High Court judgments

64,079 judgments · page 1,995 of 3,204

High Courts24 Jun 1954

In Re: An Attorney

Calcutta High Court · AIR 1955 Cal 113 : 58 CWN 880

Calcutta High Court (Original Side) Rules, 1914 — Rule 5, 6, 7Legal Practitioners Act, 1879 — Section 13, 5
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High Courts21 Jun 1954

Dr. Sailendra Nath Sinha and Another Vs State and Another

Calcutta High Court · AIR 1955 Cal 29 : (1954) 24 CompCas 539 : (1955) CriLJ 790 : 59 CWN 1

Companies Act, 1913 — Section 179, 179(1), 235, 237, 237(1)Criminal Procedure Code, 1898 (CrPC) — Section 190, 198, 4(1), 403Evidence Act, 1872 — Section 101, 102, 103
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High Courts15 Jun 1954

Pran Ballav Saha Vs Subodh Kumar Talukdar

Calcutta High Court · 58 CWN 910 : (1956) 1 ILR (Cal) 362

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, Order 9 Rule 13, 104(1), 106, 4West Bengal Premises Rent Control (Temporary Provisions) Act, 1950 — Section 16, 16(1), 32, 32(6), 47
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High Courts08 Jun 1954Dismissed

L. Banerjee Vs Dipak Dutta Choudhury

Calcutta High Court · (1956) 2 ILR (Cal) 439

Bengal General Clauses Act, 1899 — Section 8 , 8(2Civil Procedure Code, 1908 (CPC) — Order 18 Rule 4, Order 21 Rule 1, Order 21 Rule 2, Order 21 Rule 3, 30Criminal Procedure Code, 1898 (CrPC) — Section 537
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