High Courts14 Jul 1954
Ramnath Sarma Vs Baidyanath Chatterjee
Calcutta High Court · AIR 1954 Cal 620
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 21 Rule 2(1), Order 21 Rule 2(2)
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,994 of 3,204
High Courts13 Jul 1954
Ali Mondal Vs Kazi Golam Bari and Others
Calcutta High Court · AIR 1955 Cal 526 : 59 CWN 513
Civil Procedure Code, 1908 (CPC) — Section 151, 152
High Courts13 Jul 1954
Syed Ali Mondal Vs Kazi Golam Bari
Calcutta High Court · (1955) 1 CALLT 100 : 59 CWN 513 : (1956) 1 ILR (Cal) 279
Bengal Tenancy Act, 1885 — Section 174(5)Civil Procedure Code, 1908 (CPC) — Section 151
High Courts13 Jul 1954
Ajit Kumar Maity Vs Narendra Nath Jana and Others
Calcutta High Court · AIR 1955 Cal 224 : 59 CWN 136 : (1956) 1 ILR (Cal) 486
Partnership Act, 1932 — Section 69(1), 69(2), 69(3)
High Courts12 Jul 1954
Krishna Ranjan Basu Ray Vs Union of India (UOI) and Others
Calcutta High Court · AIR 1954 Cal 623 : 59 CWN 99
Independence (Rights, Properties and Liabilities) Order, 1947 — Section 8(1)
High Courts12 Jul 1954Dismissed
Dharmadas Bera Vs Bhusan Chandra Maity
Calcutta High Court · 58 CWN 962
Criminal Procedure Code, 1898 (CrPC) — Section 147
High Courts12 Jul 1954Dismissed
Alex Miller (Merchants) Ltd. Vs A.C. Runo Aktiebolag
Calcutta High Court · 59 CWN 61
Arbitration Act, 1940 — Section 3, 9
High Courts09 Jul 1954Partly Allowed
Sm. Charandasi Debi and Others Vs Kanai Lal Moitra and Others
Calcutta High Court · AIR 1955 Cal 206 : (1956) 1 ILR (Cal) 331
Evidence Act, 1872 — Section 145, 18
High Courts09 Jul 1954Dismissed
Sm. Ratan Mala Mondal and Another Vs Gopal Lal Daga and Others
Calcutta High Court · AIR 1955 Cal 14 : 58 CWN 994 : (1956) 1 ILR (Cal) 341
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 15, 38
High Courts08 Jul 1954Dismissed
Juggilal Kamlapat Vs General Fibre Dealers Ltd.
Calcutta High Court · AIR 1955 Cal 354 : (1955) 1 CALLT 20 : 59 CWN 146
Arbitration Act, 1940 — Section 30
High Courts08 Jul 1954Dismissed
Juggilal Kamlapat Vs The General Fibre Dealers Limited
Calcutta High Court · 59 CWN 146
High Courts07 Jul 1954Allowed
Bharat Construction Co. Ltd. Vs Union of India (UOI)
Calcutta High Court · AIR 1954 Cal 606 : (1956) 2 ILR (Cal) 790
Arbitration Act, 1940 — Section 2, 34, 41, 8, 8(1)Civil Procedure Code, 1908 (CPC) — Order 6 Rule 2
High Courts06 Jul 1954
Bijanlata Bassak Vs Bhudhar Chandra Das
Calcutta High Court · AIR 1955 Cal 578 : 59 CWN 639 : (1957) 2 ILR (Cal) 31
Limitation Act, 1908 — Article 152, 10, 11, 12, 13West Bengal Premises Rent Control (Temporary Provisions) Act, 1950 — Section 32(1)
High Courts06 Jul 1954Allowed
Sm. Sonia Parshini Vs Sheikh Moula Baksha
Calcutta High Court · AIR 1955 Cal 17 : (1956) 2 ILR (Cal) 579
Contract Act, 1872 — Section 16
High Courts06 Jul 1954Allowed
Kamal Krishna Mukherjee Vs Rampada Ghose
Calcutta High Court · (1956) 2 ILR (Cal) 483
High Courts05 Jul 1954Dismissed
Fakir Shaikh Vs Syed Ali Shaikh and Others
Calcutta High Court · AIR 1955 Cal 349
High Courts02 Jul 1954Dismissed
Madan Chand Dutt Vs The Collector of Calcutta
Calcutta High Court · (1956) 2 ILR (Cal) 565
Court Fees Act, 1870 — Section 19C, 19H, 19H(3), 19H(4), 19I
High Courts02 Jul 1954
Akhileswar Saha Pramanick Vs State of West Bengal
Calcutta High Court · AIR 1955 Cal 297 : 59 CWN 240
Succession Act, 1925 — Section 218, 218(3)
High Courts29 Jun 1954Dismissed
Sital Chandra Kolley and Another Vs Heirs of Mihilal Kolley and Others Heirs of Mihilal Kolley and Others Vs Sital Chandra Kolley and Another
Calcutta High Court · AIR 1955 Cal 21 : 58 CWN 1000 : (1956) 2 ILR (Cal) 469
Bengal Tenancy Act, 1885 — Section 26FCivil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1877 — Section 18, 22, 27
High Courts28 Jun 1954
Kalidas Banerjee Vs The State
Calcutta High Court · (1956) 1 ILR (Cal) 328
Criminal Procedure Code, 1898 (CrPC) — Section 205, 205(1), 205(2), 206, 353