High Courts26 Aug 1954
The State Vs Ram Chandra Ghosal
Calcutta High Court · (1956) 2 ILR (Cal) 308
Criminal Procedure Code, 1898 (CrPC) — Section 306(1), 307, 307(1), 307(2), 307(3)Penal Code, 1860 (IPC) — Section 302, 307, 324
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,991 of 3,204
High Courts26 Aug 1954Dismissed
Satish Chandra Banerjee Vs Jiban Krishna Ghosh
Calcutta High Court · (1956) 2 ILR (Cal) 275
Civil Procedure Code, 1908 (CPC) — Section 100, 101Partnership Act, 1932 — Section 4
High Courts26 Aug 1954
MCGREGOR AND BALFOUR LTD., CALCUTTA Vs COMMISSIONER OF Income Tax, WEST BENGAL, CALCUTTA.
Calcutta High Court · (1955) 27 ITR 389
Finance Act, 1946 — Section 11(14)Income Tax Act, 1961 — Section 4A(c)(b)
High Courts25 Aug 1954
Debendra Nath Bhattacharjee Vs Amarendra Nath Bhattacharjee and Others
Calcutta High Court · AIR 1955 Cal 159 : 59 CWN 369 : (1956) 2 ILR (Cal) 270
Civil Procedure Code, 1908 (CPC) — Section 17
High Courts25 Aug 1954
Achut Anant Pai Vs Governor General-in-Council
Calcutta High Court · AIR 1955 Cal 331
Civil Procedure Code, 1908 (CPC) — Section 11, 20, 21, 79
High Courts25 Aug 1954
BHADANI BROTHERS LTD. Vs COMMISSIONER OF Income Tax, WEST BENGAL, CALCUTTA.
Calcutta High Court · (1955) 27 ITR 423
Income Tax Act, 1961 — Section 10(2)(xv)
High Courts25 Aug 1954Dismissed
Sucharu Prova Ghosh Vs Chandi Charan Bardhan
Calcutta High Court · (1956) 2 ILR (Cal) 463
Limitation (Amendment) Act, 1859 — Article 57, 59, 14, 14(1), 2(4)
High Courts24 Aug 1954Dismissed
Dwijendra Lall Bysack Vs Anil Kumar Haldar
Calcutta High Court · (1956) 2 ILR (Cal) 592
High Courts24 Aug 1954Allowed
Province of West Bengal Vs Raja of Hargram
Calcutta High Court · 60 CWN 185
Land Acquisition Act, 1894 — Section 18, 23, 23(1)
High Courts24 Aug 1954Allowed
Satya Narayan Banerjee Vs Karnadhar Das
Calcutta High Court · (1956) 2 ILR (Cal) 268
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts24 Aug 1954
Maniklal Upadhya Vs Ramesh Chandra Acharya Ramesh Chandra Acharya Vs Maniklal Upadhya
Calcutta High Court · AIR 1955 Cal 290 : 59 CWN 466 : (1956) 2 ILR (Cal) 210
Limitation Act, 1908 — Article 102, 7, 60
High Courts24 Aug 1954
Debendra Chandra Saha and Another Vs Pramatha Chandra Roy and Others
Calcutta High Court · AIR 1958 Cal 700 : (1956) 1 ILR (Cal) 503
Civil Procedure Code, 1908 (CPC) — Section 16, 20
High Courts24 Aug 1954
HONKONG AND SHANGHAI BANKING CORPORATION Vs COMMISSIONER OF Income Tax, WEST BENGAL.
Calcutta High Court · (1955) 28 ITR 199
Income Tax Act, 1961 — Section 10(2)(xi)
High Courts24 Aug 1954Allowed
Chanchala Bala Dasi Vs Nani Bala Dasi
Calcutta High Court · (1957) 2 ILR (Cal) 112
Bengal House Rent Control Order, 1942 — Section 10Calcutta Rent Ordinance, 1946 — Section 12, 12(1), 26Defence of India Rules, 1962 — Rule 81(2)
High Courts20 Aug 1954
Sashi Mohan Debnath and Others Vs State
Calcutta High Court · AIR 1955 Cal 27 : (1955) CriLJ 100
Constitution of India, 1950 — Article 134(1)Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts19 Aug 1954
Commr. of Income Tax, West Bengal Vs Allahabad Bank Ltd., Calcutta
Calcutta High Court · AIR 1955 Cal 289
Business Profits Tax Act, 1947 — Rule 2(1)
High Courts19 Aug 1954Dismissed
Chinmoyee Baxi Vs on the death of Raja Kalyani Prosad Singh Deo, his heir and legal representative, Raja Sankari Prosad Singh and Others
Calcutta High Court · AIR 1955 Cal 561 : (1955) 1 CALLT 370 : (1956) 2 ILR (Cal) 45
Stamp Act, 1899 — Section 35, 36, 5
High Courts19 Aug 1954Allowed
Hemangini Debi Vs Sukumar Babu and Another
Calcutta High Court · 59 CWN 395
High Courts18 Aug 1954
Pravudayal Agarwala Vs Ramkumar Agarwala
Calcutta High Court · AIR 1956 Cal 41
Contract Act, 1872 — Section 73, 74Specific Relief Act, 1877 — Section 21Trusts Act, 1882 — Section 88, 89, 90
High Courts18 Aug 1954
Commr. of Income Tax, West Bengal Vs Braithwaite and Co. (India) Ltd.
Calcutta High Court · AIR 1955 Cal 97