High Courts03 Dec 1954Allowed
Amarendra Lal Khan Vs Manindranath Roy and Others
Calcutta High Court · AIR 1955 Cal 269 : 59 CWN 695 : (1956) 2 ILR (Cal) 344
Civil Procedure Code, 1908 (CPC) — Section 47, 48Limitation Act, 1908 — Section 15, 29, 3
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,989 of 3,204
High Courts02 Dec 1954
Government of West Bengal Vs Abdul Hakim
Calcutta High Court · (1956) 2 ILR (Cal) 92
Criminal Procedure Code, 1898 (CrPC) — Section 107, 107(4), 108, 109, 110
High Courts01 Dec 1954Dismissed
Indu Bhusan Chatterjee Vs The State
Calcutta High Court · AIR 1955 Cal 129 : (1955) CriLJ 1169
Criminal Procedure Code, 1898 (CrPC) — Section 103, 165Prevention of Corruption Act, 1947 — Section 6
High Courts30 Nov 1954Dismissed
Subodh Kumar Banerjee Vs Hiramoni Dasi and Others
Calcutta High Court · AIR 1955 Cal 267 : (1956) 2 ILR (Cal) 850
Civil Procedure Code, 1908 (CPC) — Section 47Transfer of Property Act, 1882 — Section 55
High Courts29 Nov 1954
Glasgow Printing Company Ltd. Vs Peary Mohan Santra
Calcutta High Court · (1955) 1 LLJ 390
High Courts26 Nov 1954Dismissed
Nikhil Ranjan Chowdhury and Others Vs State of West Bengal and Others
Calcutta High Court · 59 CWN 824
Constitution of India, 1950 — Article 6
High Courts26 Nov 1954
Abdul Meah Vs Bird and Co. Ltd.
Calcutta High Court · (1955) 1 LLJ 671
Employees Compensation Act, 1923 — Section 3
High Courts25 Nov 1954
Prafulla Kumar Choudhury Vs State of West Bengal and Others
Calcutta High Court · 59 CWN 560 : (1956) 2 ILR (Cal) 85
Bengal Municipal Act, 1932 — Section 26, 26(1), 50, 553, 554Constitution of India, 1950 — Article 226
High Courts25 Nov 1954Dismissed
Radha Kissen More and Others Vs E. Rajaram Rao and Another
Calcutta High Court · AIR 1955 Cal 241
Constitution of India, 1950 — Article 226Sea Customs Act, 1878 — Section 167, 188
High Courts25 Nov 1954Allowed
Manindra Nath Sadhukhan Vs Hem Chandra Ghosh and Others
Calcutta High Court · (1956) 2 ILR (Cal) 399
Bankruptcy Act, 1914 — Section 167, 63
High Courts24 Nov 1954
Amjad Sheik Vs The State
Calcutta High Court · AIR 1955 Cal 141 : (1955) CriLJ 446 : (1956) 2 ILR (Cal) 78
Criminal Procedure Code, 1898 (CrPC) — Section 496, 497, 497(5), 498
High Courts23 Nov 1954Allowed
Surendra Nath Ghose Vs Haripada Maity and Others
Calcutta High Court · (1956) 2 ILR (Cal) 596
Bengal Tenancy Act, 1885 — Section 156, 26F, 26F(7), 26F(8)
High Courts23 Nov 1954
Sudhir Chadra Ghosh Vs Suresh Chandra Mukherjee
Calcutta High Court · (1956) 2 ILR (Cal) 807
Bengal Money Lenders Act, 1940 — Section 35, 37Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, Order 21 Rule 89, Order 21 Rule 90, Order 21 Rule 93, Order 34 Rule 14Transfer of Property Act, 1882 — Section 99
High Courts18 Nov 1954
BAMBRIDGE Vs INLAND REVENUE COMMISSIONERS.
Calcutta High Court · (1955) 27 ITR 118
Finance Act, 1936 — Section 18
High Courts16 Nov 1954
STOW BARDOLPH GRAVEL CO. LTD. Vs POOLE (INSPECTOR OF TAXES).
Calcutta High Court · (1955) 27 ITR 146
High Courts08 Sept 1954
East India Electric Supply and Traction Co. Ltd. Vs S.C. Dutta Gupta and Others
Calcutta High Court · 59 CWN 162
Constitution of India, 1950 — Article 132Electricity Act, 2003 — Section 3, 3(2)(f)
High Courts08 Sept 1954
Sandersons and Morgans, Solicitors (In the matter of Bill of Costs) Vs Mohanlal Lalluchand Shah and Others
Calcutta High Court · AIR 1955 Cal 319 : (1955) 1 CALLT 32 : 59 CWN 180
Calcutta Original Side Rules — Rule 17, 20, 32(4), 4, 5Constitution of India, 1950 — Article 227(3)Contract Act, 1872 — Section 16
High Courts07 Sept 1954
Girija Sundari Dutta and Another Vs Promode Kumar Roy and Others
Calcutta High Court · 59 CWN 790
Bengal Money Lenders Act, 1940 — Section 36Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts07 Sept 1954
Nath Bank Limited (in liquidation) Vs Kshetra Nath Dalal and Others
Calcutta High Court · (1954) 09 CAL CK 0008
Constitution of India, 1950 — Article 138Government of India Act, 1935 — Section 205