High Courts10 Mar 1956
Ananta Kumar Sarkar and another Vs Meghu Kurmi and Others
Calcutta High Court · 61 CWN 347
Specific Relief Act, 1963 — Section 8, 9
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,968 of 3,204
High Courts06 Mar 1956
S.K. Srivastava Vs Gajanand Patriwalla
Calcutta High Court · AIR 1956 Cal 609 : (1956) CriLJ 1396 : 60 CWN 1073
Constitution of India, 1950 — Article 20, 20(3)Criminal Procedure Code, 1898 (CrPC) — Section 96, 96(1), 98Sea Customs Act, 1878 — Section 167, 172, 179
High Courts05 Mar 1956Dismissed
Jata Bhusan Chatterjee Vs Sm. Krishna Bhamini Debi and Another
Calcutta High Court · AIR 1957 Cal 204 : 60 CWN 1080
Evidence Act, 1872 — Section 115Transfer of Property Act, 1882 — Section 100
High Courts01 Mar 1956
Sm. Kishori Bala Sahai Vs Bhagawandas Agarwalla Bhagawandas Agarwalla Vs Sm. Kishori Bala Sahai
Calcutta High Court · AIR 1956 Cal 266 : (1956) CriLJ 741
Criminal Procedure Code, 1898 (CrPC) — Section 205, 528(2)Penal Code, 1860 (IPC) — Section 406
High Courts29 Feb 1956
S. Dutta and Another Vs The State
Calcutta High Court · AIR 1959 Cal 427 : (1959) CriLJ 829
Bengal Drugs Rules, 1946 — Rule 5Criminal Procedure Code, 1898 (CrPC) — Section 32Drugs and Cosmetics Act, 1940 — Section 25(3), 27
High Courts29 Feb 1956Dismissed
Subodh Kumar Bose Vs Commissioner of Krishnanagar Municipality
Calcutta High Court · AIR 1956 Cal 393
Bengal Municipal Act, 1932 — Section 529ABengal Municipal Rules, 1932 — Rule 8Civil Procedure Code, 1908 (CPC) — Section 9
High Courts29 Feb 1956
Sudarsan Dutta and Another Vs The State
Calcutta High Court · 60 CWN 670
Penal Code, 1860 (IPC) — Section 120B, 420
High Courts29 Feb 1956
ANGLO-FRENCH EXPLORATION CO. LTD. Vs CLAYSON (INSPECTOR OF TAXES).
Calcutta High Court · (1956) 30 ITR 309
High Courts28 Feb 1956Allowed
Iman Ali Khan Ela Hori and Another Vs The State
Calcutta High Court · AIR 1956 Cal 368 : (1956) 1 CALLT 383 : (1956) CriLJ 883
Criminal Procedure Code, 1898 (CrPC) — Section 154, 162, 297Evidence Act, 1872 — Section 114, 145, 8
High Courts28 Feb 1956
Nandram Agarwalla Vs State of West Bengal
Calcutta High Court · AIR 1957 Cal 222 : (1957) CriLJ 442
Penal Code, 1860 (IPC) — Section 463, 464
High Courts22 Feb 1956Dismissed
Bimal Chatterjee, Landlord Vs Annada Prosanna Bhaduri, Tenant
Calcutta High Court · 60 CWN 867
Civil Procedure Code, 1908 (CPC) — Section 115, 141, 144, 151
High Courts22 Feb 1956
Mukul Ranjan Chatterjee and Others Vs Champa Bala Roy and Another
Calcutta High Court · AIR 1956 Cal 231 : (1956) CriLJ 616
Criminal Procedure Code, 1898 (CrPC) — Section 145(4), 146, 147, 147(1)
High Courts19 Feb 1956Dismissed
Union of India Vs Gouri Sankar Rathi and Another
Calcutta High Court · 62 CWN 276
Post Office Act, 1898 — Section 33
High Courts16 Feb 1956
WISEBURGH Vs DOMVILLE (INSPECTOR OF TAXES.).
Calcutta High Court · (1956) 30 ITR 295
High Courts15 Feb 1956Allowed
Gourhari Das and Another Vs Jaharlal Seal and Another
Calcutta High Court · AIR 1957 Cal 90 : (1957) 1 CALLT 225
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 13, Order 26 Rule 14, Order 26 Rule 14(2)
High Courts14 Feb 1956Dismissed
Sm. Kamala Banerjee Vs University of Calcutta and Others
Calcutta High Court · AIR 1956 Cal 563
Calcutta University Act, 1857 — Section 11Calcutta University Act, 1951 — Section 4(6)Calcutta University Regulations, 1951 — Rule 14, 17
High Courts13 Feb 1956
Manjur Ahmed and on his death his heirs and legal representatives, Akhtari Bibi and Others Vs Rajlakshmi Dassi and Others
Calcutta High Court · AIR 1956 Cal 263 : (1955) 1 CALLT 180 : 60 CWN 702
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 41 Rule 20Land Acquisition Act, 1894 — Section 18, 20, 21
High Courts09 Feb 1956
R.A. Dickie and Co. (Agencies) Ltd. Vs The Municipal Board, Benares and Another
Calcutta High Court · AIR 1956 Cal 216
Constitution of India, 1950 — Article 245, 254Government of India Act, 1915 — Section 79, 79(2), 80ALimitation Act, 1908 — Article 52, 11
High Courts06 Feb 1956Allowed
Protapmull Rameswar Vs State of West Bengal and Others
Calcutta High Court · 61 CWN 78
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 33Contract Act, 1872 — Section 2
High Courts03 Feb 1956
Jhatu Charan Das and Another Vs Bhanu Chandra Das
Calcutta High Court · AIR 1956 Cal 220 : (1956) CriLJ 614
Criminal Procedure Code, 1898 (CrPC) — Section 133, 137, 139A, 192, 528