COURT ARCHIVE

Calcutta High Court judgments

64,079 judgments · page 1,966 of 3,204

High Courts09 May 1956Dismissed

Tarapada Mandal and Another Vs Hajia Khatum Bibi and Another

Calcutta High Court · AIR 1956 Cal 625 : 60 CWN 903

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 9, Order 34 Rule 1, Order 8 Rule 2Evidence Act, 1872 — Section 92Transfer of Property Act, 1882 — Section 58, 60

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High Courts07 May 1956

Jagat Mohan Dutta and Others Vs Basiran Bibi

Calcutta High Court · 61 CWN 127

Constitution of India, 1950 — Article 227

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High Courts03 May 1956Allowed

Ghanasyam Saha Vs Pioneer Bank Ltd., (In liquidation)

Calcutta High Court · 60 CWN 999

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High Courts03 May 1956

Sambhu Charan Mandal and Others Vs The State and Another

Calcutta High Court · 60 CWN 708

Penal Code, 1860 (IPC) — Section 147, 304, 304A, 323, 366

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High Courts01 May 1956Allowed

Bhupati Charan Bera Vs President, Union Board, Nilkunthiya

Calcutta High Court · 60 CWN 818

Bengal Village Self-Government Act, 1919 — Section 34, 34(4)

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High Courts27 Apr 1956Dismissed

Arbn. Jupiter General Insce. Co. Ltd. Vs Corporation of Calcutta (with Award)

Calcutta High Court · AIR 1956 Cal 470

Arbitration Act, 1940 — Section 2, 30Calcutta Municipal Act, 1923 — Section 537Calcutta Municipal Act, 1951 — Section 110, 585

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High Courts27 Apr 1956Allowed

Reckitt and Colman of India Ltd. and Others Vs Jitendra Nath Maitra and Others

Calcutta High Court · AIR 1956 Cal 353 : (1956) 1 CALLT 124 : 60 CWN 648 : (1957) 1 LLJ 63

Constitution of India, 1950 — Article 19(1)Industrial Disputes Act, 1947 — Section 15, 36(4)

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High Courts27 Apr 1956Dismissed

Jupiter General Insurance Co. Ltd. Vs Corporation of Calcutta

Calcutta High Court · 60 CWN 721

Companies Act, 1956 — Section 389, 46Partnership Act, 1932 — Section 69, 69(3)

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High Courts26 Apr 1956Allowed

Kanhayalal Dugar Vs Ashkaran Kishanlal

Calcutta High Court · AIR 1957 Cal 658

Arbitration Act, 1940 — Section 28

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High Courts26 Apr 1956

Hakim Soban Ali Vs Kanai Lal Sarma and Others

Calcutta High Court · 60 CWN 948

Constitution of India, 1950 — Article 227

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High Courts24 Apr 1956Dismissed

Sharma Electric Engineering Works and Others Vs Radha Devi and Another

Calcutta High Court · AIR 1957 Cal 227

West Bengal Premises Rent Control (Temporary Provisions) Act, 1950 — Section 12(1)

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High Courts20 Apr 1956Dismissed

Dominion of India Vs Vrajlal Chheganlall and Co.

Calcutta High Court · 60 CWN 679

Civil Procedure Code, 1908 (CPC) — Section 80

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High Courts19 Apr 1956

S. Ganesan Vs A.K. Joscelyne

Calcutta High Court · AIR 1957 Cal 33

Chartered Accountants Act, 1949 — Section 1, 20, 20(1), 20(2), 21(1)Companies Act, 1913 — Section 132(3), 87C(2)Companies Act, 1956 — Section 211, 227

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High Courts19 Apr 1956Allowed

Sadasukh Kabra Vs Jugal Kishore Singh

Calcutta High Court · 61 CWN 67

Bengal Money Lenders Act, 1940 — Section 2(4), 30, 30(1), 30(1)(a), 36Civil Procedure Code, 1908 (CPC) — Section 47

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High Courts17 Apr 1956Allowed

Pankaj Kumar Ganguly and Others Vs Bank of India and Others

Calcutta High Court · AIR 1957 Cal 560 : (1956) 1 CALLT 105 : 60 CWN 602 : (1956) 2 LLJ 328

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 100, 115Constitution of India, 1950 — Article 226Industrial Disputes (Appellate Tribunal) Act, 1950 — Section 7, 7(1)

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High Courts16 Apr 1956