COURT ARCHIVE

Calcutta High Court judgments

64,079 judgments · page 1,907 of 3,204

High Courts27 Jul 1960Dismissed

On the death of Monmathanath Halder his heirs and sons Sachindra Nath Halder and Others Vs Niranjan Mondal and Others

Calcutta High Court · AIR 1967 Cal 442 : (1967) CriLJ 1135

Criminal Procedure Code, 1898 (CrPC) — Section 404, 417(3), 431, 439

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High Courts27 Jul 1960

Sachindra Nath Haldar Vs Niranjan Mandal

Calcutta High Court · (1961) 2 ILR (Cal) 342

Criminal Procedure Code, 1898 (CrPC) — Section 202, 404, 417, 417(3), 417(5)Penal Code, 1860 (IPC) — Section 379

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High Courts26 Jul 1960Allowed

Chairman, Suri Municipality Vs Sisir Kumar Ghosh

Calcutta High Court · 66 CWN 102 : (1961) 2 ILR (Cal) 257

Criminal Procedure Code, 1898 (CrPC) — Section 342Prevention of Food Adulteration Act, 1954 — Section 16, 2, 7

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High Courts26 Jul 1960Dismissed

Ganesh Nayak and Others Vs Land Acquisition Collector and Others

Calcutta High Court · 65 CWN 908

Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 10, 11, 18, 5A, 7

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High Courts26 Jul 1960

Nirmal Chandra Choudhuri Vs State of West Bengal and Others

Calcutta High Court · (1961) 2 LLJ 470

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High Courts25 Jul 1960

Binapani Halder Vs Samsuddin Ahmed

Calcutta High Court · 65 CWN 1087 : (1961) 2 ILR (Cal) 253

Criminal Procedure Code, 1898 (CrPC) — Section 417, 417(3), 423, 423(1)Penal Code, 1860 (IPC) — Section 147, 379, 427

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High Courts25 Jul 1960

Sm. Binapani Haldar Vs Samsuddin Ahmed and Others

Calcutta High Court · AIR 1962 Cal 191 : 65 CWN 1087

Criminal Procedure Code, 1898 (CrPC) — Section 417(3), 423(1)

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High Courts22 Jul 1960

Nitya Nanda Ghorai Vs Sneha Lata Deyee and Others

Calcutta High Court · 65 CWN 1115

Transfer of Property Act, 1882 — Section 6, 6(dd)

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High Courts22 Jul 1960

Sewram Bariwalla and Others Vs The Commissioner, Corporation of Calcutta and Others

Calcutta High Court · 65 CWN 500

Constitution of India, 1950 — Article 226

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High Courts22 Jul 1960

Jasoda Jiban Saha (P.) Ltd. Vs S.K. Chatterjee and Another

Calcutta High Court · AIR 1961 Cal 195

Constitution of India, 1950 — Article 14, 226Sea Customs Act, 1878 — Section 198, 30

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High Courts22 Jul 1960

State Vs Sawalram Goenka

Calcutta High Court · 64 CWN 897

West Bengal Security Act, 1950 — Section 11

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High Courts21 Jul 1960

The Superintendent and Remembrancer of Legal Affairs, Govt. of West Bengal Vs Durga Charan Barman

Calcutta High Court · (1961) CriLJ 811 : 65 CWN 290

Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 302, 84

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High Courts19 Jul 1960

The Commissioners for the Port of Calcutta Vs Bhairadinram Durga Prosad

Calcutta High Court · AIR 1961 Cal 39 : (1961) 1 CALLT 529

Civil Procedure Code, 1908 (CPC) — Section 96Stamp Act, 1899 — Section 61

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High Courts18 Jul 1960Dismissed

Harnandrai Badridas Vs Debidutt Bhagwati Prasad

Calcutta High Court · (1961) 2 ILR (Cal) 247

High Court (Original Side) Rules — Rule 32Limitation Act, 1963 — Article 166, 181

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High Courts18 Jul 1960Allowed

Kesto Dauli Vs The State

Calcutta High Court · (1961) 2 ILR (Cal) 224

Criminal Procedure Code, 1898 (CrPC) — Section 288Penal Code, 1860 (IPC) — Section 396

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High Courts15 Jul 1960Dismissed

In Re: Balygunge Real Property and Building Society Ltd.

Calcutta High Court · AIR 1961 Cal 405

Companies (Court) Rules, 1959 — Rule 243, 243(1), 244, 360, 360(1)Companies Act, 1956 — Section 477

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High Courts15 Jul 1960

B.N. Elias and Co. Private Ltd. Vs Fifth Industrial Tribunal of West Bengal and Others

Calcutta High Court · AIR 1961 Cal 185 : (1961) 2 FLR 339 : (1961) 2 LLJ 14

Industrial Disputes Act, 1947 — Section 11(3)

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High Courts12 Jul 1960

Nemai Chand Banerjee Vs Union of India (UOI) and Others

Calcutta High Court · 65 CWN 90 : (1961) 2 ILR (Cal) 333 : (1961) 1 LLJ 51

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High Courts11 Jul 1960Allowed

Nelson Loo Vs M.L. Gupta and Another

Calcutta High Court · AIR 1962 Cal 197

Penal Code, 1860 (IPC) — Section 405, 409

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High Courts11 Jul 1960Allowed

Bisseswar Poddar Vs Nabadwip Chandra Poddar and Another

Calcutta High Court · AIR 1961 Cal 300 : 64 CWN 1067

Evidence Act, 1872 — Section 45, 73Transfer of Property Act, 1882 — Section 41, 48, 78

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