High Courts07 Sept 1960
Sarat Kurmar Mohdal and Another Vs Kali Charan Paul and Others
Calcutta High Court · 65 CWN 472
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,905 of 3,204
High Courts06 Sept 1960Dismissed
Union of India (UOI) Vs Madan Mohan Gour
Calcutta High Court · AIR 1961 Cal 542
Railways Act, 1890 — Section 77
High Courts05 Sept 1960Dismissed
Upendra Nath Dass and Sons Vs T.C. Martin
Calcutta High Court · AIR 1962 Cal 69
Patents and Designs Act, 1911 — Section 36
High Courts05 Sept 1960
Amala Bala Debi Vs Sarat Chandra Gupta Sarma
Calcutta High Court · (1961) 2 ILR (Cal) 410
West Bengal Premises Tenancy Act, 1956 — Section 16(3), 16(5), 2, 29, 8(1)
High Courts02 Sept 1960
Jagadish Chandra Sikdar Vs Sm. Santimoyee Choudhuri
Calcutta High Court · AIR 1961 Cal 321 : 65 CWN 113
Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Section 49
High Courts01 Sept 1960
Messrs Hindusthan Motors Ltd. Vs Commissioner Commercial Taxes
Calcutta High Court · (1961) 2 ILR (Cal) 548
Bengal Finance (Sales Tax) Act, 1941 — Section 20, 20(3), 23, 27, 3(1)Bengal Finance (Sales Tax) Rules, 1941 — Rule 74, 75, 76, 77, 78Income Tax Act, 1961 — Section 66(1)
High Courts31 Aug 1960
Balendra Deb Roy and Others Vs Manabendra Deb Roy and Others
Calcutta High Court · (1961) CriLJ 466
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 147
High Courts31 Aug 1960Allowed
Sarat Chandra Mitra Vs Saradindu Mukherjee
Calcutta High Court · 65 CWN 1053 : (1962) 2 ILR (Cal) 347
Bengal General Clauses Act, 1899 — Section 9Bengal Tenancy Act, 1885 — Section 168A, 168A(1)Civil Procedure Code, 1908 (CPC) — Section 47, 51
High Courts31 Aug 1960Allowed
Bimala Bala Dassi Vs Bhagirathi Shahu
Calcutta High Court · 65 CWN 1138 : (1961) 2 ILR (Cal) 406
Criminal Procedure Code, 1898 (CrPC) — Section 488Guardians and Wards Act, 1890 — Section 17, 19
High Courts30 Aug 1960Dismissed
Abdus Samad Vs Majitan Bibi and Another
Calcutta High Court · AIR 1961 Cal 540 : (1961) 1 CALLT 464 : 65 CWN 696
Registration Act, 1908 — Section 32, 33(1)
High Courts30 Aug 1960
Mahal Chand Sethia Vs The State
Calcutta High Court · AIR 1961 Cal 123 : (1961) CriLJ 249 : 65 CWN 433
Constitution of India, 1950 — Article 20(3)
High Courts30 Aug 1960Allowed
Panchu Sundari Dasi Vs Haripada Biswas
Calcutta High Court · 65 CWN 354 : (1961) 2 ILR (Cal) 316
Bengal Tenancy Act, 1885 — Section 26F, 48GWest Bengal Estates Acquisition (Amendment) Act, 1955 — Section 116
High Courts29 Aug 1960Dismissed
National Tobacco Co. of India Ltd. Vs Indian Airlines Corporation
Calcutta High Court · AIR 1961 Cal 383
High Courts26 Aug 1960Allowed
Momtaz Begum Vs The State
Calcutta High Court · AIR 1962 Cal 202 : (1962) 2 LLJ 443
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14A
High Courts26 Aug 1960
Fuljhari Bibi Vs Mosammat Rakia Khatun
Calcutta High Court · (1961) 2 ILR (Cal) 401
Bengal Tenancy Act, 1885 — Section 26C, 26FTransfer of Property Act, 1882 — Section 6
High Courts26 Aug 1960
Brajendra Kumar Paris Vs Gosta Dolui
Calcutta High Court · 64 CWN 1062
West Bengal Land Reforms Act, 1955 — Section 17, 18, 19, 19(1), 20(1)
High Courts24 Aug 1960
Jagadish Prosad Gupta and Another Vs State of West Bengal
Calcutta High Court · 65 CWN 1107
Prevention of Food Adulteration Act, 1954 — Section 16(1)(a)(i), 17, 7(1)
High Courts24 Aug 1960
SATYA NARAYAN KHAN Vs Income Tax OFFICER, CALCUTTA, AND OTHERS.
Calcutta High Court · (1962) 46 ITR 920
Income Tax Act, 1961 — Section 26(2), 44
High Courts23 Aug 1960Dismissed
Shiba Prasad Mukherjee Vs Dhirendra Chandra Mukherjee
Calcutta High Court · (1961) 2 ILR (Cal) 383
West Bengal Premises Rent Control (Temporary Provisions) Act, 1950 — Section 12, 12(l), 14, 14(1), 14(2)
High Courts19 Aug 1960
Golam Khan Vs State of West Bengal and Another
Calcutta High Court · AIR 1961 Cal 408
Constitution of India, 1950 — Article 5