High Courts24 Jun 2022Disposed Of
M/S. Joyous Block & Panels Private Limited. Vs Commercial Tax Officer, Ballygunge Charge & Ors
Calcutta High Court · (2022) 06 CAL CK 0078
COURT ARCHIVE
Calcutta High Court judgments
64,009 judgments · page 189 of 3,201
High Courts24 Jun 2022Disposed Of
M/S Indus Tower Limited Vs Narayan Chandra Rajak
Calcutta High Court · (2022) 06 CAL CK 0077
Indian Penal Code, 1860 — Section 120B, 406, 420, 423, 506Code Of Criminal Procedure, 1973 — Section 156(3), 200, 202, 203, 204
High Courts24 Jun 2022Allowed
Mainak Das Vs State Of West Bengal & Anr
Calcutta High Court · (2022) 06 CAL CK 0076
Calcutta High Court Criminal (Subordinate Court) Rules, 1985 — Section 183Code Of Criminal Procedure, 1973 — Section 144, 144(2), 482
High Courts24 Jun 2022Dismissed
Jagannath Tudu & Ors. Vs State Of West Bengal.
Calcutta High Court · (2022) 06 CAL CK 0075
Indian Penal Code, 1860 — Section 34, 307, 320, 326, 448, 449Code Of Criminal Procedure, 1973 — Section 374(2)
High Courts24 Jun 2022Allowed
Sudarshan Kamila & Ors Vs State Of West Bengal & Ors.
Calcutta High Court · (2022) 06 CAL CK 0065
West Bengal Land Reforms And Tenancy Tribunal Act, 1997 — Section 6, 10
High Courts24 Jun 2022Disposed Of
Messrs M.K. Basu & Others Vs Union Of India & Others
Calcutta High Court · (2022) 06 CAL CK 0064
Constitution Of India, 1950 — Article 14, 226Indian Contract Act, 1872 — Section 51, 63
High Courts23 Jun 2022Dismissed
Commissioner Of Income Tax, Kolkata-II, Kolkata Vs M/S. Integrated Coal Mining Limited.
Calcutta High Court · (2022) 06 CAL CK 0084
Income Tax Act, 1961 — Section 32, 32(1)(AA)(a), 34, 35E, 35E(2), 43(3), 142(1), 143(1), 143(2), 260A
High Courts23 Jun 2022Allowed
Daksh Singhal & Ors. Vs State Of West Bengal And Others
Calcutta High Court · (2022) 06 CAL CK 0069
Constitution Of India, 1950 — Article 12, 166(2), 226Indian Medical Council Act, 1956 — Section 10D, 20, 30National Medical Commission Act, 2019 — Section 61(2)
High Courts23 Jun 2022Dismissed
Md. Safique Mallick Vs State Of West Bengal & Anr.
Calcutta High Court · (2022) 06 CAL CK 0068
Protection Of Women From Domestic Violence Act, 2005 — Section 3, 12, 18, 19, 20, 21, 22, 23Code Of Criminal Procedure, 1973 — Section 200, 468
High Courts23 Jun 2022Disposed Of
Naresh Chandra Samaddar Alias Nantu Vs State Of West Bengal
Calcutta High Court · (2022) 06 CAL CK 0067
Indian Penal Code, 1860 — Section 376, 395, 397Code Of Criminal Procedure, 1973 — Section 313Narcotic Drugs And Psychotropic Substances Act, 1985 — Section 20(C)
High Courts23 Jun 2022Dismissed
Central Bureau Of Investigation Vs Sanjib Halder
Calcutta High Court · (2022) 06 CAL CK 0066
Limitation Act, 1963 — Section 5Prevention of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)Code Of Criminal Procedure, 1973 — Section 313, 377(2), 378(2)
High Courts22 Jun 2022Dismissed
ICICI Lombard General Insurance Co. Ltd. & Anr. Vs State Of West Bengal & Ors.
Calcutta High Court · (2022) 06 CAL CK 0055
Motor Vehicles Act, 1988 — Section 166Indian Penal Code, 1860 — Section 279, 304A, 337, 338
High Courts22 Jun 2022Dismissed
Tanmoy Som Vs State Of West Bengal & Anr.
Calcutta High Court · (2022) 06 CAL CK 0054
Code Of Criminal Procedure, 1973 — Section 154, 157, 161, 164, 170, 173(2), 190, 201, 406, 407, 460(e)Indian Penal Code, 1860 — Section 376, 407, 506
High Courts22 Jun 2022Allowed
Nima Lama & Anr. Vs State Of West Bengal
Calcutta High Court · (2022) 06 CAL CK 0051
Indian Penal Code, 1860 — Section 34, 304, 304IIEvidence Act, 1872 — Section 106Code Of Criminal Procedure, 1973 — Section 313
High Courts22 Jun 2022Disposed Of
Siliguri Jalpaiguri Development Authority Vs Bengal Unitech Universal Siliguri Projects Limited
Calcutta High Court · (2022) 06 CAL CK 0044
Code Of Civil Procedure, 1908 — Order 41 Rule 5(1), Order 41 Rule 5(3)Arbitration And Conciliation Act, 1996 — Section 34, 36, 36(2), 36(3)
High Courts21 Jun 2022Disposed Of
Soumen Hazra @ Saumen Hajra Vs State Of West Bengal & Anr.
Calcutta High Court · (2022) 06 CAL CK 0061
Code Of Criminal Procedure, 1973 — Section 156(3)
High Courts21 Jun 2022Disposed Of
Pritam Banik Vs State Of West Bengal
Calcutta High Court · (2022) 06 CAL CK 0060
Indian Penal Code, 1860 — Section 147, 148, 149, 186, 323, 427Code Of Criminal Procedure, 1973 — Section 251
High Courts21 Jun 2022Disposed Of
Rafikul Islam Mandal @ Rafiqul Islam Mondal Vs State Of West Bengal & Anr.
Calcutta High Court · (2022) 06 CAL CK 0059
Indian Penal Code, 1860 — Section 34, 363, 366A, 372Immoral Traffic (Prevention) Act, 1956 — Section 5Code Of Criminal Procedure, 1973 — Section 173(8)
High Courts21 Jun 2022Disposed Of
Ratna Bose Vs State Of West Bengal
Calcutta High Court · (2022) 06 CAL CK 0058
Indian Penal Code, 1860 — Section 363, 365, 366Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6Immoral Traffic (Prevention) Act, 1956 — Section 4, 5, 6
High Courts21 Jun 2022Disposed Of
Jyoti Commotrade Private Limited Vs State Of West Bengal & Ors.
Calcutta High Court · (2022) 06 CAL CK 0057