High Courts30 Jun 2022
Abdul Latif Vs Sontosh Kr. Banerjee
Calcutta High Court · (2022) 06 CAL CK 0087
COURT ARCHIVE
Calcutta High Court judgments
64,009 judgments · page 188 of 3,201
High Courts30 Jun 2022Disposed Of
Haldia Petrochemicals Limited Vs Assistant Commissioner, Cgst & Cx, Haldia-Ii Division, Haldia Commissionerate & Ors
Calcutta High Court · (2022) 06 CAL CK 0086
Central Excise Act, 1944 — Section 37CGeneral Clauses Act, 1897 — Section 27
High Courts29 Jun 2022
Dr. Kunal Saha Vs West Bengal Medical Council (WBMC) And Another
Calcutta High Court · (2022) 06 CAL CK 0104
Constitution Of India, 1950 — Article 14, 19, 226Bengal Medical Act, 1914 — Section 3(1), 3(2), 4, 4(1), 4(1)(g), 4(1)(h), 5, 6(d), 9, 10, 11(1), 11(2), 11A(4)
High Courts29 Jun 2022Dismissed
M/S. Dbar Code Restro Bar & Club Llp & Anr Vs CESC Limited & Ors.
Calcutta High Court · (2022) 06 CAL CK 0097
Electricity Act, 2003 — Section 43
High Courts29 Jun 2022Dismissed
West Bengal Financial Corporation Vs M/S. Annapurna Engineering And Manufacturing Private Limited & Others
Calcutta High Court · (2022) 06 CAL CK 0096
State Financial Corporation Act, 1951 — Section 29Transfer of Property Act, 1882 — Section 55, 55(1)(a), 55(1)(b)
High Courts29 Jun 2022Disposed Of
Dheeraj Yadav And Others Vs State Of West Bengal & Anr.
Calcutta High Court · (2022) 06 CAL CK 0095
Indian Penal Code, 1860 — Section 34, 406, 498A
High Courts29 Jun 2022Disposed Of
Milan Kumar Datta Vs State Of West Bengal & Anr.
Calcutta High Court · (2022) 06 CAL CK 0094
Indian Penal Code, 1860 — Section 420, 467, 468, 471
High Courts29 Jun 2022Dismissed
Tapas Dinda & Anr. Vs State Of West Bengal
Calcutta High Court · (2022) 06 CAL CK 0093
Code Of Criminal Procedure, 1973 — Section 161, 164Indian Penal Code, 1860 — Section 34, 323, 325, 341, 354, 379, 506, 509
High Courts29 Jun 2022Dismissed
Debashish Mitra Vs Union Of India And Others
Calcutta High Court · (2022) 06 CAL CK 0092
Constitution Of India, 1950 — Article 14, 226Specific Relief Act, 1872 — Section 14(c)
High Courts29 Jun 2022Allowed
Avijhit Ghosh Vs State Of West Bengal And Others
Calcutta High Court · (2022) 06 CAL CK 0091
Evidence Act, 1872 — Section 114(e)
High Courts28 Jun 2022Dismissed
Pearl Corporation Vs Calcutta Electric Supply Company Ltd. And Others
Calcutta High Court · (2022) 06 CAL CK 0081
Code Of Civil Procedure, 1908 — Order 6 Rule 4Electricity Act, 2003 — Section 126, 126(1), 126(2), 126(4), 127, 135
High Courts27 Jun 2022
Jayashree Devi Vs State Of West Bengal & Anr.
Calcutta High Court · (2022) 06 CAL CK 0080
Indian Penal Code, 1860 — Section 34, 325, 341, 354, 447, 506Code Of Criminal Procedure, 1973 — Section 161, 164, 200, 202
High Courts27 Jun 2022Allowed
Haran Sardar & Ors. Vs State Of West Bengal & Ors.
Calcutta High Court · (2022) 06 CAL CK 0074
Code Of Criminal Procedure, 1973 — Section 133, 137, 138, 138(1)Indian Penal Code, 1860 — Section 188
High Courts27 Jun 2022Allowed
Usha Martin Telematics Limited & Ors. Vs Registrar Of Companies, West Bengal
Calcutta High Court · (2022) 06 CAL CK 0073
Companies Act, 2013 — Section 149, 149(6), 149(7), 149(8), 149(9), 149(10), 152(5), 161, 206(5), 447, 448
High Courts27 Jun 2022Disposed Of
Priyanka Handa & Ors. Vs Kamal Nain Nangia
Calcutta High Court · (2022) 06 CAL CK 0072
Indian Penal Code, 1860 — Section 34, 500Code Of Criminal Procedure, 1973 — Section 2(g), 156, 200, 202, 202(1), 204
High Courts27 Jun 2022Disposed Of
M/S. R.K.D.S. & Associates And Another Vs Registering Authority, Public Vehicle Department And Others
Calcutta High Court · (2022) 06 CAL CK 0071
Central Motor Vehicles Rules, 1989 — Section 56, 56(1), 56(2), 56(2)(a), 56(2)(b), 81Motor Vehicles Act, 1988 — Section 50, 50(2)(a), 177
High Courts27 Jun 2022Dismissed
National Insurance Company Limited Vs Kalyani Garai
Calcutta High Court · (2022) 06 CAL CK 0070
High Courts24 Jun 2022Dismissed
Ramesh Kumar Patodia Vs Citi Bank Na And Ors.
Calcutta High Court · (2022) 06 CAL CK 0083
Constitution Of India, 1950 — Article 32, 226, 226(1)Central Goods and Services Tax Act, 2017 — Section 7, 22, 25
High Courts24 Jun 2022Dismissed
Kanchan Choudhary & Ors. Vs State Of West Bengal & Ors.
Calcutta High Court · (2022) 06 CAL CK 0082
Constitution Of India, 1950 — Article 14Mineral Concession Rules, 1960 — Rule 39Essential Commodities Act, 1955 — Section 3(i)(f)
High Courts24 Jun 2022Disposed Of
Laxmi Residency Private Limited And Another Vs Rajesh Jain And Others
Calcutta High Court · (2022) 06 CAL CK 0079
Constitution Of India, 1950 — Article 142Kolkata Municipal Corporation Act, 1980 — Section 400Howrah Municipal Corporation Act, 1980 — Section 177, 220