High Courts20 Jul 2022
West Bengal Tourism Development Corporation Limited Vs Supratik Banerjee & Anr.
Calcutta High Court · (2022) 07 CAL CK 0066
Arbitration And Conciliation Act, 1996 — Section 34Indian Contract Act, 1872 — Section 15
COURT ARCHIVE
Calcutta High Court judgments
64,009 judgments · page 184 of 3,201
High Courts20 Jul 2022Disposed Of
Panchami Das Vs State Of West Bengal & Ors.
Calcutta High Court · (2022) 07 CAL CK 0061
High Courts20 Jul 2022Dismissed
Swami Santadas Institute Of Culture & Ors. Vs Kolkata Municipal Corporation & Ors
Calcutta High Court · (2022) 07 CAL CK 0060
Kolkata Municipal Corporation Act, 1980 — Section 400, 400(1), 416, 416(5)
High Courts20 Jul 2022Disposed Of
Digen Mandal Vs State Of West Bengal
Calcutta High Court · (2022) 07 CAL CK 0059
Protection Of Children From Sexual Offences Act, 2012 — Section 5(m), 6, 9(m), 29, 42Code Of Criminal Procedure, 1973 — Section 164, 313Indian Penal Code, 1860 — Section 376(2)(i)
High Courts19 Jul 2022Disposed Of
Marico Limited Vs Dabur India Limited
Calcutta High Court · (2022) 07 CAL CK 0068
Constitution Of India, 1950 — Article 19(1)(a)
High Courts19 Jul 2022Allowed
Goutam Majumdar @ Goutam Mazumdar & Ors Vs State Of West Bengal & Anr.
Calcutta High Court · (2022) 07 CAL CK 0063
Indian Penal Code, 1860 — Section 34, 323, 498A, 506Code Of Criminal Procedure, 1973 — Section 107, 116(3), 154(3), 156(3), 173(2), 228, 309, 482
High Courts19 Jul 2022Allowed
Sk. Abdul Sabir & Anr. Vs State Of West Bengal & Anr.
Calcutta High Court · (2022) 07 CAL CK 0062
Indian Penal Code, 1860 — Section 406, 415, 420West Bengal Cold Storage (Licensing & Regulation) Act, 1966 — Section 20ACode Of Criminal Procedure, 1973 — Section 482
High Courts19 Jul 2022Disposed Of
Md. Imran Ali Vs Shareen & Anr.
Calcutta High Court · (2022) 07 CAL CK 0045
Calcutta High Court Criminal (Subordinate. Courts) Rules, 1985 — Rule 183Indian Penal Code, 1860 — Section 34, 323, 498A, 500, 504Negotiable Instruments Act, 1881 — Section 138
High Courts19 Jul 2022Dismissed
Prasanta Dhar Vs State Of West Bengal & Ors.
Calcutta High Court · (2022) 07 CAL CK 0044
Code Of Criminal Procedure, 1973 — Section 156(3), 482Indian Penal Code, 1860 — Section 120B, 177, 181, 420, 466, 467, 468, 471, 474
High Courts19 Jul 2022Disposed Of
Prasenjit Saha Vs State Of West Bengal & Ors.
Calcutta High Court · (2022) 07 CAL CK 0043
Code Of Criminal Procedure, 1973 — Section 197, 200Indian Penal Code, 1860 — Section 21, 119, 120B, 148, 342, 379, 427, 448, 504, 506
High Courts19 Jul 2022Disposed Of
Daya Shankar Singh Vs State Of West Bengal
Calcutta High Court · (2022) 07 CAL CK 0042
Indian Penal Code, 1860 — Section 34, 304B, 498AEvidence Act, 1872 — Section 65, 113BCode Of Criminal Procedure, 1973 — Section 161, 313, 428
High Courts19 Jul 2022Dismissed
Zakiruddin Sk Vs State Of West Bengal
Calcutta High Court · (2022) 07 CAL CK 0041
Protection Of Children From Sexual Offences Act, 2012 — Section 4, 6, 42Indian Penal Code, 1860 — Section 375, 376(2)(i), 506Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts18 Jul 2022Dismissed
Mantu Gopal Deogharia & Anr. Vs State Of West Bengal & Ors
Calcutta High Court · (2022) 07 CAL CK 0046
Indian Forest Act, 1927 — Section 29, 29(1), 29(3)
High Courts18 Jul 2022Disposed Of
Plain Cargo Solution (Opc) Private Limited & Anr. Vs Indian Oil Corporation Limited & Ors.
Calcutta High Court · (2022) 07 CAL CK 0040
High Courts18 Jul 2022Disposed Of
Saurav Kumar Mitra @ Sourav Mitra Vs State Of West Bengal & Anr.
Calcutta High Court · (2022) 07 CAL CK 0039
Indian Penal Code, 1860 — Section 34, 323, 341, 504
High Courts15 Jul 2022Dismissed
Swapan Kumar Das Vs State Of West Bengal & Ors
Calcutta High Court · (2022) 07 CAL CK 0057
Code Of Civil Procedure, 1908 — Section 11
High Courts15 Jul 2022Dismissed
Biswanath Saha Vs State Of West Bengal & Ors.
Calcutta High Court · (2022) 07 CAL CK 0056
High Courts15 Jul 2022Dismissed
Braithwaite Burn And Jessop Construction Company Limited Vs Saroj Agarwal & Ors
Calcutta High Court · (2022) 07 CAL CK 0055
High Courts15 Jul 2022Dismissed
Bangiya Gramin Vikash Bank & Ors. Vs Mangal Prasad Adhvaryu & Ors.
Calcutta High Court · (2022) 07 CAL CK 0054
Indian Penal Code, 1860 — Section 34, 120B, 406, 407, 409, 420, 468, 469, 471Code Of Criminal Procedure, 1973 — Section 211, 212
High Courts15 Jul 2022Disposed Of
Ranjana Sikhwal & Ors. Vs State Of West Bengal & Anr.
Calcutta High Court · (2022) 07 CAL CK 0053
Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471