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Calcutta High Court judgments

64,009 judgments · page 183 of 3,201

High Courts25 Jul 2022Dismissed

Siddhartha Majumdar Vs Dipayan Dey & Anr.

Calcutta High Court · (2022) 07 CAL CK 0074

Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 406, 409, 419, 420Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 161, 207, 482
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High Courts25 Jul 2022Disposed Of

Babu Sk & Anr. Vs State Of West Bengal

Calcutta High Court · (2022) 07 CAL CK 0072

Indian Penal Code, 1860 — Section 34, 147, 148, 149, 323, 325, 326, 354, 376, 379, 380, 448, 504, 506, 511Code Of Criminal Procedure, 1973 — Section 156(3)
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High Courts25 Jul 2022Allowed

Pranab Das Vs State Of West Bengal

Calcutta High Court · (2022) 07 CAL CK 0071

Indian Penal Code, 1860 — Section 304B, 306, 498ADowry Prohibition Act, 1961 — Section 3, 4Code Of Criminal Procedure, 1973 — Section 161, 313, 437A
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High Courts22 Jul 2022Disposed Of

Shipra Bramha Vs New India Assurance Company Limited

Calcutta High Court · (2022) 07 CAL CK 0083

Code Of Civil Procedure, 1908 — Section 151, Order 47 Rule 1, Order 47 Rule 7, Order 41 Rule 27Motor Vehicles Act, 1988 — Section 166, 184Indian Penal Code, 1860 — Section 238, 279, 304A
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High Courts22 Jul 2022Dismissed

Anup Majee Vs Union Of India

Calcutta High Court · (2022) 07 CAL CK 0079

Constitution Of India, 1950 — Article 136, 226Code Of Criminal Procedure, 1973 — Section 41, 41(1), 41A, 82, 83, 102, 167, 167(2), 167(2A), 167(3), 167(4), 167(5), 167(6)Indian Penal Code, 1860 — Section 120B, 409
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High Courts22 Jul 2022

Sk. Hasibul Vs State Of West Bengal

Calcutta High Court · (2022) 07 CAL CK 0077

Code Of Criminal Procedure, 1973 — Section 164, 313Indian Penal Code, 1860 — Section 376, 420Evidence Act, 1872 — Section 114A
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High Courts21 Jul 2022Dismissed

Arun Maji Vs State Of West Bengal & Anr

Calcutta High Court · (2022) 07 CAL CK 0065

Code Of Criminal Procedure, 1973 — Section 407, 482Indian Penal Code, 1860 — Section 34, 323, 307, 406, 498ADowry Prohibition Act, 1961 — Section 3, 4
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High Courts21 Jul 2022Partly Allowed

Mamoni Pal (Biswas) Vs Samir Pal

Calcutta High Court · (2022) 07 CAL CK 0064

Guardians and Wards Act, 1890 — Section 6, 7, 8, 12, 13, 17, 25Code Of Criminal Procedure, 1973 — Section 97, 311, 340Evidence Act, 1872 — Section 165
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