High Courts28 Aug 1974
The Premier Insurance Co. Ltd. and Another Vs Sm. Gitarani Ghosh and Others
Calcutta High Court · AIR 1975 Cal 239 : (1975) 1 ILR (Cal) 107
Evidence Act, 1872 — Section 3Motor Vehicles Act, 1939 — Section 110B, 110D, 96, 96(2)
COURT ARCHIVE
Calcutta High Court judgments
64,081 judgments · page 1,721 of 3,205
High Courts28 Aug 1974Allowed
M/s. British Paints India Ltd., Calcutta Vs Commissioner of Income Tax, West Bengal III
Calcutta High Court · (1974) 08 CAL CK 0008
Income Tax Act, 1961 — Section 145(1), 256(1)
High Courts27 Aug 1974
Mt. Chabiran Bibi Vs The State of West Bengal and Others
Calcutta High Court · AIR 1976 Cal 15
Constitution of India, 1950 — Article 226West Bengal Estates Acquisition Act, 1953 — Section 39, 44(2)
High Courts26 Aug 1974Dismissed
Messrs. Jhagu Shaw Dukh Raj Shaw Vs State of West Bengal and Others
Calcutta High Court · (1974) 08 CAL CK 0035
Central Sales Tax Act, 1956 — Section 3Constitution of India, 1950 — Article 286(1)(b)
High Courts26 Aug 1974Dismissed
Jagannath Ghosh Vs Divisional Forest Officer and Others
Calcutta High Court · 79 CWN 125
Constitution of India, 1950 — Article 226(i), 311, 311(2)Government of India Act, 1935 — Section 240(3), 240(3)
High Courts23 Aug 1974
Ganpatrai Sagarmull and Another Vs Union of India (UOI)
Calcutta High Court · AIR 1975 Cal 265
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Contract Act, 1872 — Section 180Railways Act, 1890 — Section 80
High Courts23 Aug 1974
Indian Tube Co. Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1981) 132 ITR 293
Companies (Profits) Surtax Act, 1964 — Section 2(5), 2(8), 4Income Tax Act, 1922 — Section 10(2)Income Tax Act, 1961 — Section 256(1), 34(3)
High Courts22 Aug 1974
British Paints India Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1978) 111 ITR 53
Income Tax Act, 1922 — Section 13Income Tax Act, 1961 — Section 145(1), 256(1)
High Courts22 Aug 1974Dismissed
Bharat Devi Oil Mill and Others Vs Inspector of Central Excise
Calcutta High Court · (1978) 2 ELT 53
High Courts21 Aug 1974Allowed
Union of India and Others Vs P. C. Ray and Co. India (P) Ltd. and Another
Calcutta High Court · 79 CWN 227
Constitution of India, 1950 — Article 226, 31, 32Easements Act, 1882 — Section 60Specific Relief Act, 1963 — Section 6
High Courts20 Aug 1974
Birati Siksha Samsad Vs University of Calcutta and Others
Calcutta High Court · 79 CWN 826
High Courts19 Aug 1974Allowed
Union of India and Others Vs Harsanarayan Singh
Calcutta High Court · (1974) 08 CAL CK 0037
High Courts19 Aug 1974Allowed
Nandita De Vs Monoranjan De
Calcutta High Court · 79 CWN 48
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2Hindu Marriage Act, 1955 — Section 13, 13(1A)(I), 23(1A)(II)
High Courts16 Aug 1974
Sadhan Kumar Roy Vs Commissioner of Income Tax
Calcutta High Court · (1977) 107 ITR 954
Income Tax Act, 1922 — Section 33B, 5(7C)
High Courts16 Aug 1974Dismissed
Debi Dayal Sukhani Vs Regional Provident Fund Commissioner
Calcutta High Court · (1975) 1 ILR (Cal) 273
Constitution of India, 1950 — Article 226Employees Provident Fund and Family Pension Act, 1952 — Section 1(5), 16(1), 5, 6
High Courts16 Aug 1974Allowed
Midnapore Commercial Co. Ltd. Vs State of West Bengal and others
Calcutta High Court · (1974) 08 CAL CK 0010
West Bengal Estates Acquisition Act, 1953 — Section 6
High Courts13 Aug 1974
Jaiswal Coal Co. Vs Fatehganj Co-operative Marketing Society Ltd.
Calcutta High Court · AIR 1975 Cal 303 : (1975) 2 ILR (Cal) 663
Calcutta High Court (Original Side) Rules, 1914 — Rule 89, 90, 91, 92Civil Procedure Code, 1908 (CPC) — Order 26 Rule 11, Order 26 Rule 12, Order 26 Rule 18, 75Contract Act, 1872 — Section 216, 217
High Courts13 Aug 1974
Jitendra Chandra Dey Vs Tarak Nath Mullick and Others
Calcutta High Court · 79 CWN 112
West Bengal Premises Tenancy Act, 1956 — Section 17(1), 17(2), 17(3)
High Courts12 Aug 1974
Eastern Scales (P.) Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1979) 117 ITR 488
Income Tax Act, 1922 — Section 10(2), 10(4), 10(4A), 66(1), 66(2)Income Tax Act, 1961 — Section 40
High Courts12 Aug 1974
D.N. Sinha Pvt. Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1976) 102 ITR 491
Income Tax Act, 1922 — Section 10(2)