High Courts17 Sept 1974Allowed
Ram Chandra Bhattacharjee Vs Manju Bhattacharjee
Calcutta High Court · AIR 1975 Cal 118 : (1975) 1 ILR (Cal) 110
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33, Order 6 Rule 2
COURT ARCHIVE
Calcutta High Court judgments
64,081 judgments · page 1,720 of 3,205
High Courts16 Sept 1974
Mohatta Brothers Vs Additional Member, Board of Revenue
Calcutta High Court · (1975) 36 STC 582
Central Sales Tax Act, 1956 — Section 13, 8Civil Procedure Code, 1908 (CPC) — Section 41
High Courts16 Sept 1974
Great Pyramid Insurance Co. Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1976) 102 ITR 394
Income Tax Act, 1961 — Section 104, 105, 109Insurance Act, 1938 — Section 2D, 3(4)
High Courts13 Sept 1974
Amaresh Chandra Sanyal Vs Robindra Nath Moitra and Another
Calcutta High Court · 79 CWN 546
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11, Order 21 Rule 14, Order 21 Rule 17, Order 6 Rule 17, 115
High Courts13 Sept 1974
Debi Prosad Poddar Vs Commissioner of Wealth Tax
Calcutta High Court · (1977) 109 ITR 760
Wealth Tax Act, 1957 — Section 7
High Courts11 Sept 1974
Sewaram Ridhkaran Vs Commissioner of Income Tax
Calcutta High Court · (1978) 114 ITR 612
Income Tax Act, 1961 — Section 184(7), 185, 185(3)
High Courts11 Sept 1974
Commissioner of Income Tax Vs Belgachi Tea Co. Ltd.
Calcutta High Court · (1975) 99 ITR 99
Income Tax Act, 1961 — Section 37(1)
High Courts11 Sept 1974Dismissed
All-India General Transport Corporation Vs Collector of Central Customs and Others
Calcutta High Court · 79 CWN 663
Customs Act, 1962 — Section 110, 110(2), 111, 111(d), 112
High Courts10 Sept 1974Dismissed
The Food Corporation of India Vs Srish Chandra Guha
Calcutta High Court · AIR 1975 Cal 215
Arbitration Act, 1940 — Section 34
High Courts06 Sept 1974
Commissioner of Income Tax (Central) Vs Asiatic Textiles Co. Ltd.
Calcutta High Court · (1976) 103 ITR 166
Income Tax Act, 1922 — Section 23A
High Courts04 Sept 1974Allowed
Shyamdhan Chakraborty Vs Presidency Nursing Home Pvt. Ltd.
Calcutta High Court · (1975) 2 ILR (Cal) 219
Companies Act, 1913 — Section 2(13)Companies Act, 1956 — Section 155, 27(3), 3(1)
High Courts03 Sept 1974Dismissed
Hiralal Chatterjee Vs Indra Narayan Chatterjee and Another
Calcutta High Court · AIR 1975 Cal 171 : (1975) 1 CALLT 514
Constitution of India, 1950 — Article 39Motor Vehicles Act, 1939 — Section 47, 47(1)
High Courts02 Sept 1974Dismissed
Dhruba Pradhan Vs State
Calcutta High Court · (1976) 1 ILR (Cal) 341
Criminal Procedure Code, 1973 (CrPC) — Section 155(2)Railway Property (Unlawful Possession) Act, 1966 — Section 3, 5, 6, 7, 8(1)
High Courts02 Sept 1974
Tarapada alias Khokan Chatterjee Vs The State of West Bengal and Others
Calcutta High Court · (1975) CriLJ 1263
Maintenance of Internal Security Act, 1971 — Section 3(1)(a)(ii)
High Courts30 Aug 1974
Behari Lal Santaia Vs Bishnupada Pattanayak and Others
Calcutta High Court · 79 CWN 103
Civil Procedure Code, 1908 (CPC) — Section 146, 151Constitution of India, 1950 — Article 227, 27West Bengal Land Reforms Act, 1955 — Section 19, 21, 8, 9, 9(6)
High Courts30 Aug 1974
Jatindra Kumar Dass Vs Dhirajlal Vrajlal Kanakia
Calcutta High Court · AIR 1975 Cal 123
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 6, Order 6 Rule 17Contract Act, 1872 — Section 43Partnership Act, 1932 — Section 2, 25
High Courts30 Aug 1974
Tej Bahadur Singh Vs State and Another
Calcutta High Court · 79 CWN 583
Customs Act, 1962 — Section 110, 115(2)
High Courts29 Aug 1974
J.N. Bose Vs Commissioner of Wealth Tax
Calcutta High Court · (1976) 104 ITR 83
Wealth Tax Act, 1957 — Section 2, 7
High Courts29 Aug 1974Dismissed
State of West Bengal Vs Sati Prosad Roy
Calcutta High Court · 79 CWN 38
Constitution of India, 1950 — Article 226(1), 311, 311(2)Government of India Act, 1935 — Section 240, 240(3)
High Courts28 Aug 1974
United Province Electric Supply Co. and Others Vs Industrial Tribunal (III) Allahabad and Others
Calcutta High Court · 79 CWN 312