High Courts22 Mar 1976Allowed
Anath Bandhu Sen Mondal Vs Sm. Chanchala Bala Dasi
Calcutta High Court · AIR 1976 Cal 303 : 80 CWN 461
Hindu Succession Act, 1956 — Section 14
COURT ARCHIVE
Calcutta High Court judgments
64,081 judgments · page 1,695 of 3,205
High Courts20 Mar 1976
Pathidhar Saw Mill Vs Bimal Krishna Pal and Another
Calcutta High Court · 80 CWN 577
Calcutta Thika Tenancy Act, 1949 — Section 10, 2(5), 3, 4, 5Constitution of India, 1950 — Article 227Transfer of Property Act, 1882 — Section 106
High Courts19 Mar 1976
Commissioner of Income Tax Vs Income Tax Appellate Tribunal, "D" Bench and Another (Stadmed Pvt. Ltd.)
Calcutta High Court · (1977) 109 ITR 267
Constitution of India, 1950 — Article 226Income Tax Act, 1922 — Section 10(2), 10(4), 10(4A), 66
High Courts18 Mar 1976Dismissed
Ram Kumar Shew Chandrai @ Shri Ram Kumar Shew Chandrai Vs Dominion of India Now Union of India
Calcutta High Court · 80 CWN 633
Civil Procedure Code, 1908 (CPC) — Section 80Partnership Act, 1932 — Section 69, 69(2)
High Courts18 Mar 1976Allowed
The Corporation of Calcutta Vs Sm. Nayantara Law and Others
Calcutta High Court · AIR 1976 Cal 242
Calcutta Municipal Act, 1951 — Section 165, 168, 176, 191, 251Transfer of Property Act, 1882 — Section 100, 60
High Courts17 Mar 1976Dismissed
Jessop''s Co-operative Society Ltd. and Others Vs Registrar of Co-operative Societies, W.B. and Others
Calcutta High Court · AIR 1976 Cal 309 : 80 CWN 917
High Courts17 Mar 1976
Commissioner of Income Tax Vs Swadeshi Mining and Manufacturing Co. Ltd.
Calcutta High Court · (1978) 112 ITR 276
Income Tax Act, 1961 — Section 254(1)
High Courts17 Mar 1976
Cushrow Russy Irani Vs The State and Another
Calcutta High Court · (1977) CriLJ 160
COMPANIES ACT, 1956 — Section 207, 372, 374, 81Criminal Procedure Code, 1973 (CrPC) — Section 202, 203, 204, 468, 469
High Courts15 Mar 1976Allowed
Union of India (UOI) and Another Vs Chinoy Chablani and Co.
Calcutta High Court · AIR 1976 Cal 467 : 80 CWN 819
Civil Procedure Code, 1908 (CPC) — Section 86Contract Act, 1872 — Section 230
High Courts12 Mar 1976
Ghasi Ram Sarma and Another Vs Sm. Durga Devi Kultia and Another
Calcutta High Court · AIR 1976 Cal 265 : (1976) 1 ILR (Cal) 254
West Bengal Premises Tenancy Act, 1956 — Section 31
High Courts12 Mar 1976
M/S. N. G. PAUL and CO., GAIRKATA, DISTT. JALPAIGURI Vs Income Tax OFFICER, "A" WARD, JALPAIGURI.
Calcutta High Court · (1976) 5 CTR 269B
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 262
High Courts11 Mar 1976
Indian Steel and Wire Products Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1977) 108 ITR 802
Income Tax Act, 1961 — Section 80E
High Courts10 Mar 1976
Aminchand Dassani Vs Mamalbai Bachawat and Others
Calcutta High Court · (1976) 03 CAL CK 0025
West Bengal Premises Tenancy Act, 1956 — Section 17(2A)
High Courts09 Mar 1976
Jeewanlal (1929) Ltd. Vs Income Tax Officer
Calcutta High Court · (1978) 112 ITR 906
Income Tax Act, 1961 — Section 212, 273
High Courts09 Mar 1976Dismissed
Union of India (UOI) Vs Presiding Officer, Central Government Labour Court
Calcutta High Court · (1978) 1 ILR (Cal) 559
Industrial Disputes Act, 1947 — Section 2, 33C, 33C(1), 33C(2)
High Courts09 Mar 1976Dismissed
Sudhir Chandra Chakraborty Vs State of West Bengal
Calcutta High Court · 80 CWN 517
Constitution of India, 1950 — Article 20, 226, 311, 311(2)
High Courts08 Mar 1976
Union of India (UOI) Vs Commercial Tax Officer, Shyambazar Charge
Calcutta High Court · (1977) 1 ILR (Cal) 96
Bengal Finance (Sales Tax) Act, 1941 — Section 2, 4(2)Bengal Finance (Sales Tax) Rules, 1941 — Rule 71Constitution of India, 1950 — Article 131, 14, 16, 226, 363
High Courts04 Mar 1976
B.D. Khaitan Vs Income Tax Officer and Others
Calcutta High Court · 81 CWN 861 : (1978) 113 ITR 556
Income Tax Act, 1922 — Section 47Income Tax Act, 1961 — Section 221, 231
High Courts03 Mar 1976
Reform Flour Mills (Pvt) Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1978) 115 ITR 598
Income Tax Act, 1922 — Section 10(4A), 66(1), 66(2)
High Courts02 Mar 1976Allowed
Sudhendu Nath Banerjee and Others Vs Bhupati Charan Chakraborty and Others
Calcutta High Court · AIR 1976 Cal 267
Civil Procedure Code, 1908 (CPC) — Section 83Constitution of India, 1950 — Article 359Defence of India Rules, 1962 — Rule 133V