COURT ARCHIVE

Calcutta High Court judgments

64,081 judgments · page 1,694 of 3,205

High Courts02 Apr 1976

Prasanta Kumar Ghosh Vs Vice-Chancellor, University of Calcutta

Calcutta High Court · (1976) 1 CALLT 53 : 80 CWN 854 : (1977) 1 ILR (Cal) 472

Calcutta University Act, 1966 — Section 100(1), 23, 23(1), 23(2), 23(3)Calcutta University First Ordinance, 1966 — Ordinance 64Constitution of India, 1950 — Article 226

High Courts02 Apr 1976

Sm. Hiranbala Devi Vs Bishnupada Bhattacharya and Others

Calcutta High Court · AIR 1976 Cal 404

High Courts01 Apr 1976Dismissed

Murari Mohan Mitra and Others Vs Indra Narayan Kundu

Calcutta High Court · AIR 1977 Cal 153

Limitation Act, 1963 — Section 5West Bengal Premises Tenancy Act, 1956 — Section 17(1), 17(2), 17(2A), 17(2B), 17(4)

High Courts29 Mar 1976

Calcutta State Transport Corporation Vs Commissioner of Income Tax

Calcutta High Court · (1977) 108 ITR 922

General Clauses Act, 1897 — Section 3(31)Income Tax Act, 1922 — Section 10(2)Income Tax Act, 1961 — Section 10(20), 2(31)

High Courts29 Mar 1976Dismissed

Gagalbhai Jute Mills Vs State of West Bengal

Calcutta High Court · (1978) 1 ILR (Cal) 179

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 2, 2AWest Bengal Shops and Establishments Act, 1963 — Section 2(2)

High Courts26 Mar 1976

Siraj Sheikh Vs Magistrate and Others

Calcutta High Court · (1977) CriLJ 406 : 80 CWN 547

Maintenance of Internal Security Act, 1971 — Section 10, 3

High Courts26 Mar 1976

Pattidhar Saw Mill Vs Bimal Krishna Pal and Another

Calcutta High Court · AIR 1976 Cal 234

Calcutta Thika Tenancy Act, 1949 — Section 3(1), 3(2), 3(3), 3(4), 4Constitution of India, 1950 — Article 226, 227Transfer of Property Act, 1882 — Section 106

High Courts26 Mar 1976

M/S. BHARTIA STEEL INDUSTRIES, 207, MAHARSHI DEBENDRA ROAD, CALCUTTA-7 Vs COMMERCIAL TAX OFFICER, SHYAMBAZAR CHARGE, CALCUTTA and Others

Calcutta High Court · (1976) 5 CTR 268

High Courts25 Mar 1976

Nandalal Banerjee Vs State of West Bengal

Calcutta High Court · (1977) 2 ILR (Cal) 510

Motor Vehicles Act, 1939 — Section 47, 47(3), 48, 57, 57(1)

High Courts25 Mar 1976

Sri Ranjan Kumar Saha Vs Principal, Medical College, Calcutta and others

Calcutta High Court · AIR 1976 Cal 63

West Bengal Land (Requisition and Acquisition) Act, 1948 — Section 11, 3, 4, 5, 6

High Courts25 Mar 1976

Sunil Kumar Banerjee Vs Sm. Shyamabala Shaw

Calcutta High Court · AIR 1976 Cal 63

Calcutta Thika Tenancy Act, 1949 — Section 10(a), 2(5)

High Courts24 Mar 1976

The Anna Art Press (P) Limited Vs State of West Bengal and Others

Calcutta High Court · (1977) 1 LLJ 411

Industrial Disputes Act, 1947 — Section 10

High Courts24 Mar 1976Allowed

Sudarshan Ghosh Vs Janakinath Pandit

Calcutta High Court · AIR 1976 Cal 255 : (1976) 1 CompLJ 415 : (1978) 1 ILR (Cal) 79

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, 11, 44, 9West Bengal Land Reforms Act, 1955 — Section 17, 18, 21

High Courts24 Mar 1976

Mushaque Mondal Vs Joysun Bibi

Calcutta High Court · (1977) CriLJ 484

Criminal Procedure Code, 1973 (CrPC) — Section 125, 127

High Courts23 Mar 1976

Y.L. Agarwalla and Others Vs Commissioner of Income Tax, Central

Calcutta High Court · (1977) 106 ITR 957

Income Tax Act, 1961 — Section 256(1)

High Courts23 Mar 1976Dismissed

Mrityunjoy Sadhukhan Vs Deputy Commissioner (B. and P.) Corporation of Calcutta

Calcutta High Court · AIR 1976 Cal 63

Constitution of India, 1950 — Article 226

High Courts23 Mar 1976

Bholai Mistry and Another Vs The State

Calcutta High Court · (1977) CriLJ 492

Criminal Procedure Code, 1973 (CrPC) — Section 209, 438, 439Penal Code, 1860 (IPC) — Section 396

High Courts23 Mar 1976Dismissed

Chandi Charan Naskar Vs Bhagyadhar Mondal and others

Calcutta High Court · AIR 1976 Cal 63

Evidence Act, 1872 — Section 108Hindu Succession Act, 1956 — Section 4

High Courts22 Mar 1976Dismissed

Jitendra Nath Das Vs Bijoy Lal Das

Calcutta High Court · AIR 1976 Cal 478 : (1977) 2 ILR (Cal) 601

Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27Transfer of Property Act, 1882 — Section 106

High Courts22 Mar 1976

VISHAN SWARUP AGARWALLA Vs THE Income Tax OFFICER, A WARD, DIST. 1(1) CALCUTTA, NO. 40, STRAND ROAD, CALCUTTA-1 and Others

Calcutta High Court · (1976) 5 CTR 296

Income Tax Act, 1922 — Section 23(3)Income Tax Act, 1961 — Section 148