High Courts04 May 1977Allowed

Tushar Kanti Banerjee Vs State

Calcutta High Court · 82 CWN 652 : (1977) 1 ILR (Cal) 600

Criminal Procedure Code, 1973 (CrPC) — Section 193, 194, 209, 226, 227Penal Code, 1860 (IPC) — Section 304
High Courts03 May 1977Dismissed

Pashupati Nath De Vs Murari Mohan De

Calcutta High Court · 81 CWN 762 : (1977) 1 ILR (Cal) 583

Criminal Procedure Code, 1973 (CrPC) — Section 195, 195(3), 195(4), 340, 340(1)Penal Code, 1860 (IPC) — Section 109, 120B, 205