Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 13(1)Civil Procedure Code, 1908 (CPC) — Section 15, 16, 17, 18, 19Suits Valuation Act, 1887 — Section 11

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High Courts31 May 1977Dismissed

J.K. Seth Vs Narendra Nath Banerjee

Calcutta High Court · AIR 1977 Cal 388 : (1977) 2 ILR (Cal) 31

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 47

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High Courts31 May 1977

Saroj Kumar Dey Vs Sunil Kumar Dey

Calcutta High Court · (1977) 2 ILR (Cal) 179

Civil Procedure Code, 1908 (CPC) — Section 10, 115, 151

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High Courts31 May 1977Allowed

Snehalata Mukherjee and Others Vs Ajit Behari Mukherjee and Another

Calcutta High Court · 81 CWN 916

West Bengal Premises Tenancy Act, 1956 — Section 13(1), 13(1)(f)

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High Courts30 May 1977

Govinda Chandra Bhowmick Vs The State of West Bengal

Calcutta High Court · (1977) CriLJ 1501 : 82 CWN 1014

Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 304, 34WEST BENGAL CHILDREN ACT, 1959 — Section 2, 22, 26, 28, 3

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High Courts27 May 1977

Anil Kumar Mondal and Others Vs Amulya Charan Mondal and Others

Calcutta High Court · 81 CWN 920

West Bengal Non-Agricultural Tenancy Act, 1949 — Section 23, 24, 24(1)

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High Courts25 May 1977

Commissioner of Income Tax (Central) Vs W.H. Harton and Co. Ltd.

Calcutta High Court · (1978) 113 ITR 708

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High Courts25 May 1977

Income Tax Officer, "I" Ward and Others Vs Mahadeo Lal Tulsyan

Calcutta High Court · (1978) 2 ILR (Cal) 76 : (1978) 111 ITR 25

Income Tax Act, 1961 — Section 147, 148

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High Courts25 May 1977

Purban Pvt. Ltd. Vs Deb Kumar Shaw

Calcutta High Court · 81 CWN 953

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, 148, 47, 60

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High Courts24 May 1977

Commissioner of Income Tax Vs Arati Debi and Others

Calcutta High Court · (1978) 111 ITR 277

Income Tax Act, 1922 — Section 12(1B), 2(6A)

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High Courts23 May 1977Dismissed

Purban Pvt. Ltd. Vs Deb Kumar Shaw

Calcutta High Court · AIR 1978 Cal 33 : 81 CWN 953 : (1977) 2 ILR (Cal) 416

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 2Transfer of Property Act, 1882 — Section 8

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High Courts20 May 1977

12 and 16 I.C. Bose Road Tenants'' Association Vs Collector of Howrah and Others

Calcutta High Court · 81 CWN 803

Constitution of India, 1950 — Article 12, 226General Clauses Act, 1897 — Section 18, 3, 3(31), 3(31), 4Land Acquisition Act, 1894 — Section 11, 12, 13, 4, 5A

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High Courts19 May 1977