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Calcutta High Court judgments

64,008 judgments · page 160 of 3,201

High Courts21 Dec 2022Partly Allowed/Disposed Of

Saraswati Biswas Vs State Of West Bengal & Ors.

Calcutta High Court · (2022) 12 CAL CK 0066

Constitution Of India, 1950 — Article 19, 21, 22Indian Penal Code, 1860 — Section 34, 120B, 195A, 302, 306, 341, 376, 417, 498A, 506IICode Of Criminal Procedure, 1973 — Section 125, 436, 437, 437(5), 438, 439, 439(2), 482
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High Courts21 Dec 2022Allowed

Nandita Sarkar Vs Tilak Sarkar & Ors.

Calcutta High Court · (2022) 12 CAL CK 0065

Indian Penal Code, 1860 — Section 406Code Of Criminal Procedure, 1973 — Section 395, 397, 401, 468, 482Protection of Women from Domestic Violence Act, 2005 — Section 3, 12, 18, 20, 22, 23, 31
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High Courts21 Dec 2022Allowed

Health World Hospital & Anr. Vs State Of West Bengal

Calcutta High Court · (2022) 12 CAL CK 0064

Indian Penal Code, 1860 — Section 92, 120B, 328, 406, 409, 420, 467, 468Code Of Criminal Procedure, 1973 — Section 154, 154(1), 154(3), 156(3)West Bengal Clinical Establishment (Registration, Regulation And Transparency) Act, 2017 — Section 34
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High Courts21 Dec 2022Allowed

Harish Hirani And Anr. Vs State Of West Bengal And Anr.

Calcutta High Court · (2022) 12 CAL CK 0063

Constitution Of India, 1950 — Article 12, 21, 142Indian Penal Code, 1860 — Section 21, 120B, 204, 417, 418, 419, 420, 465, 468, 469, 506, 509Code Of Criminal Procedure, 1973 — Section 161, 190(1)(b), 195, 197, 200, 202, 482
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High Courts20 Dec 2022Dismissed

Khusboo Singhania Vs Praveen Singhania

Calcutta High Court · (2022) 12 CAL CK 0056

Indian Penal Code, 1860 — Section 341, 406, 498ACode Of Criminal Procedure, 1973 — Section 125, 125(4), 156(3)Dowry Prohibition Act, 1961 — Section 3, 4
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High Courts16 Dec 2022Dismissed

Professor Dr. Tapan Kumar Biswas & Anr. Vs State Of West Bengal & Anr.

Calcutta High Court · (2022) 12 CAL CK 0050

Indian Penal Code, 1860 — Section 34, 354, 376, 376A, 376B, 376C, 376D, 504, 509Code Of Criminal Procedure, 1973 — Section 173(2), 173(8), 190, 209, 216, 217, 227, 228, 327, 482Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013 — Section 2(n)
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