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Calcutta High Court judgments

64,008 judgments · page 159 of 3,201

High Courts06 Jan 2023Dismissed

Shibani Sarkar Vs State Of West Bengal

Calcutta High Court · (2023) 01 CAL CK 0017

Indian Penal Code, 1860 — Section 302, 304B, 306, 406, 498ACode Of Criminal Procedure, 1973 — Section 313Dowry Prohibition Act, 1961 — Section 3, 4
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High Courts02 Jan 2023Disposed Of

Ashim Das Vs State Of West Bengal

Calcutta High Court · (2023) 01 CAL CK 0006

Indian Penal Code, 1860 — Section 34, 307, 325, 341Code Of Criminal Procedure, 1973 — SectionArms Act, 1959 — Section 25, 27
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High Courts22 Dec 2022Disposed Of

State Of West Bengal Vs Anup Kumar Mondal & Anr.

Calcutta High Court · (2022) 12 CAL CK 0059

Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 19, 21, 24, 24(1), 24(1)(a), 24(1)(b), 25, 26, 27, 28, 29, 30, 114West Bengal Land (Requisition and Acquisition) Act, 1948 — Section 3(1)Land Acquisition Act, 1894 — Section 4, 4(1), 4(1)(a), 6, 11, 11A, 12(2), 17
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