High Courts25 Jun 1982Dismissed
Bharati Industries and Another Vs Nirmal Kumar Bhattacherjee and Another
Calcutta High Court · (1982) 06 CAL CK 0007
West Bengal Premises Tenancy Act, 1956 — Section 13(1)(a)
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,574 of 3,204
High Courts25 Jun 1982
Dr. Tauhid Hossain Vs State of West Bengal and Others
Calcutta High Court · 86 CWN 1105
High Courts24 Jun 1982
Dr. Sivani Sarkar and Anr Vs University of Calcutta and Ors
Calcutta High Court · (1982) 06 CAL CK 0027
High Courts22 Jun 1982
Commissioner of Income Tax Vs Steel Rolling Mills of Hindusthan Pvt. Ltd.
Calcutta High Court · (1983) 34 CTR 188 : (1983) 143 ITR 933
Income Tax Act, 1961 — Section 271(1)
High Courts22 Jun 1982
Commissioner of Income Tax Vs Steel Rolling Mills of Hindusthan (P.) Ltd.
Calcutta High Court · (1983) 13 TAXMAN 473
Finance Act, 1965 — Section 68Income Tax Act, 1961 — Section 271(1)(c)
High Courts22 Jun 1982Dismissed
Joginder Singh Palta Vs Time Travels Pvt. Ltd.
Calcutta High Court · (1984) 56 CompCas 103
Companies Act, 1956 — Section 170, 173General Clauses Act, 1897 — Section 27
High Courts22 Jun 1982
Commissioner of Income Tax Vs Asbestos and Allied Packing Co.
Calcutta High Court · (1983) 35 CTR 251 : (1983) 144 ITR 109 : (1983) 14 TAXMAN 152
Income Tax Act, 1961 — Section 271(1)
High Courts21 Jun 1982
COMMISSIONER OF Income Tax Vs GARIA INDUSTRIES PVT. LTD.
Calcutta High Court · (1983) 31 CTR 177 : (1983) 140 ITR 636
Income Tax Act, 1961 — Section 143, 246, 256(2), 30
High Courts21 Jun 1982
Kalyan Kumar Nag Vs Pranati Bose and Others
Calcutta High Court · 86 CWN 1061
Constitution of India, 1950 — Article 64, 65Insurance Act, 1938 — Section 38(5)Limitation Act, 1963 — Section 27
High Courts18 Jun 1982Dismissed
Tanvar Eqbal and Others Vs Union of India (UOI) and Others
Calcutta High Court · AIR 1982 Cal 542
Constitution of India, 1950 — Article 226Defence of India Act, 1962 — Section 2Defence of India Rules, 1962 — Rule 133A, 133V(1)
High Courts17 Jun 1982Dismissed
Bapi Engineering and Co. Vs State of West Bengal
Calcutta High Court · AIR 1983 Cal 212
Arbitration Act, 1940 — Section 30
High Courts17 Jun 1982
Keshab Chandra Patra Vs Bishnupada Mishra
Calcutta High Court · 86 CWN 685
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 2, Order 8 Rule 9
High Courts16 Jun 1982Allowed
Patel Roadways Pvt. Ltd. Vs Bata India Ltd.
Calcutta High Court · AIR 1982 Cal 575 : 86 CWN 992
Bills of Lading Act, 1856 — Section 1Civil Procedure Code, 1908 (CPC) — Section 20Contract Act, 1872 — Section 28
High Courts16 Jun 1982Dismissed
Sukhamoy Roy Vs Salilananda Basak and Others
Calcutta High Court · AIR 1983 Cal 83 : 86 CWN 1025
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 11West Bengal Premises Tenancy Act, 1956 — Section 13(6), 17(3)
High Courts15 Jun 1982
In Re: Kashinath Mondal and Others
Calcutta High Court · (1982) CriLJ 2069
Criminal Procedure Code, 1973 (CrPC) — Section 107, 144, 145, 146
High Courts14 Jun 1982
Commissioner of Income Tax Vs Karanpura Development Co. Ltd.
Calcutta High Court · (1982) 31 CTR 170 : (1983) 144 ITR 538 : (1982) 11 TAXMAN 214
Income Tax Act, 1961 — Section 37(1)
High Courts14 Jun 1982
Indian Rayon Corporation Ltd. Vs Union of India (UOI) and Others
Calcutta High Court · (1988) 35 ELT 455 : (1988) 33 ELT 320
Central Excise Rules, 1944 — Rule 10, 10(1), 49(1), 9(1)
High Courts14 Jun 1982
Ratanlal Mohta and Sons Vs Income Tax Officer, "C" Ward and Others
Calcutta High Court · (1984) 148 ITR 246
Income Tax Act, 1961 — Section 147, 149
High Courts14 Jun 1982
Commissioner of Income Tax Vs Keshardeo Bubna
Calcutta High Court · (1983) 13 TAXMAN 87
Income Tax Act, 1922 — Section 22, 22(1), 22(2), 22(3), 23Income Tax Act, 1961 — Section 139(1), 139(2), 139(4), 143, 143(3)
High Courts11 Jun 1982
Narendra Lal Dutta Banik Vs Sarojendra Nath Ghosh
Calcutta High Court · 86 CWN 976
West Bengal Premises Tenancy Act, 1956 — Section 10, 17(2), 2(h), 8, 8(1)