COURT ARCHIVE

Calcutta High Court judgments

64,079 judgments · page 1,573 of 3,204

High Courts13 Jul 1982Dismissed

Dr. Nilkamal Bez Boruah and Another Vs The State of West Bengal and Others

Calcutta High Court · AIR 1982 Cal 509 : 86 CWN 1046

Land Acquisition Act, 1894 — Section 4West Bengal Land (Requisition and Acquisition) Act, 1948 — Section 3, 3(1), 3(3), 3(iA)West Bengal Land (Requisition and Acquisition) Rules, 1948 — Rule 3

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High Courts13 Jul 1982

Commissioner of Income Tax Vs Incheck Tyres Ltd.

Calcutta High Court · (1983) 32 CTR 54 : (1983) 141 ITR 937

Income Tax Act, 1961 — Section 37

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High Courts13 Jul 1982

Commissioner of Income Tax Vs Gwalior Commercial Co. Ltd.

Calcutta High Court · (1983) 141 ITR 930

Income Tax Act, 1961 — Section 22, 23, 56(2)

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High Courts12 Jul 1982

Aparna Trading Corporation (I) Pvt. Ltd. Vs Commissioner of Commercial Taxes and Others

Calcutta High Court · (1982) 51 STC 199

Income Tax Act, 1961 — Section 66Limitation Act, 1963 — Section 12, 4, 5Penal Code, 1860 (IPC) — Section 193, 196, 228

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High Courts12 Jul 1982

Commissioner of Income Tax, Central Vs Satya Paul

Calcutta High Court · (1984) 148 ITR 21 : (1983) 13 TAXMAN 235

Income Tax Act, 1961 — Section 45

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High Courts09 Jul 1982Allowed

Hooghly Docking and Engineering Co. Ltd. Vs M.M.P. Lines (P) Ltd. and Others

Calcutta High Court · AIR 1983 Cal 267

Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1

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High Courts08 Jul 1982Allowed

The Indian Iron and Steel Co. Ltd. Vs M/s. C. G. Engineering Private Ltd.

Calcutta High Court · (1982) 07 CAL CK 0047

Arbitration Act, 1940 — Section 14, 33, 5Limitation Act, 1963 — Section 5Specific Relief Act, 1963 — Section 10, 21

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High Courts08 Jul 1982Allowed

Indian Iron and Steel Co. Ltd. Vs C.G. Engineering Private Ltd.

Calcutta High Court · AIR 1983 Cal 6 : (1982) 2 CompLJ 291 : 87 CWN 61

Arbitration Act, 1940 — Section 30Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Limitation Act, 1963 — Section 21, 5

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High Courts08 Jul 1982Allowed

Jyotsna Ranjan Chakrabarti Vs N.K. Mitra

Calcutta High Court · AIR 1982 Cal 518 : 86 CWN 1031

West Bengal Premises Tenancy Act, 1956 — Section 29B

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High Courts08 Jul 1982Allowed

Bhuth Nath Mondal and Others Vs Kalipada Mondal and Others

Calcutta High Court · AIR 1982 Cal 534

Transfer of Property Act, 1882 — Section 16, 25

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High Courts06 Jul 1982

Commissioner of Income Tax Vs Chowdhury Metal Depot

Calcutta High Court · (1982) 31 CTR 175 : (1983) 142 ITR 692

Income Tax Act, 1961 — Section 185

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High Courts06 Jul 1982

Commissioner of Income Tax Vs General Marketing and Manufacturing Co.

Calcutta High Court · (1983) 15 TAXMAN 42

Income Tax Act, 1961 — Section 256(1), 40(a)(v), 40(c)(iii)

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High Courts05 Jul 1982

Commissioner of Income Tax Vs Hercules Trading Corporation

Calcutta High Court · (1983) 143 ITR 504

Income Tax Act, 1961 — Section 256(1)

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High Courts02 Jul 1982Dismissed

Phanindra Nath Dey Vs Bholanath Banerjeee

Calcutta High Court · AIR 1982 Cal 397 : 87 CWN 102

Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 154, 73

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High Courts02 Jul 1982

Smt. Tarala Hazra and Another Vs The District Magistrate and Others

Calcutta High Court · (1982) CriLJ 1874

Constitution of India, 1950 — Article 136, 14, 19, 21, 22Criminal Procedure Code, 1973 (CrPC) — Section 107, 116National Security Act, 1980 — Section 3, 8

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High Courts02 Jul 1982Dismissed