High Courts28 Apr 2023Partly Allowed
Kalyan Kumar Ray Vs State Bank Of India And Ors.
Calcutta High Court · (2023) 04 CAL CK 0074
Constitution Of India, 1950 — Article 14, 32, 136, 226State Bank of India Officers Service Rules — Rule 50(1), 50(4)
COURT ARCHIVE
Calcutta High Court judgments
67,799 judgments · page 141 of 3,390
High Courts27 Apr 2023Disposed Of
Amar Chandra Mandal Vs State Of West Bengal And Others
Calcutta High Court · (2023) 04 CAL CK 0085
West Bengal Schools (Recruitment of Non-Teaching Staffs) Rules, 2005 — Rule 6, 8(5)(a)
High Courts27 Apr 2023Disposed Of
Bharat Petroleum Corporation Ltd. Vs Lalit Kumar Gopaldass & Ors.
Calcutta High Court · (2023) 04 CAL CK 0084
High Courts27 Apr 2023Disposed Of
Suvendu Adhikari Vs State Of West Bengal And Others
Calcutta High Court · (2023) 04 CAL CK 0083
Indian Penal Code, 1860 — Section 120B, 406, 420Code Of Criminal Procedure, 1973 — Section 144, 154, 161National Investigation Agency Act, 2008 — Section 2(1)(g), 6, 6(1), 6(2), 6(3), 6(5)
High Courts26 Apr 2023Dismissed
Guruprasad Tah Vs Ashoke Kumar Tah & Ors.
Calcutta High Court · (2023) 04 CAL CK 0082
Limitation Act, 1963 — Article 137Limitation Act, 1908 — Article 181Limitation Act, 1963 — Section 4, 5, 137
High Courts26 Apr 2023Allowed
Delight Grih Nirman Pvt. Ltd Vs Bharat Petroleum Corporation Limited & Others
Calcutta High Court · (2023) 04 CAL CK 0081
Constitution Of India, 1950 — Article 226Burmah Shell (Acquisition of Undertaking in India) Act, 1976 — Section 5(2)Specific Relief Act, 1963 — Section 5
High Courts26 Apr 2023Disposed Of
Krishnendu Biswas Vs State Of West Bengal And Others
Calcutta High Court · (2023) 04 CAL CK 0080
Constitution Of India, 1950 — Article 21, 21A
High Courts26 Apr 2023Allowed
Pratap Naskar & Ors. Vs State Of West Bengal.
Calcutta High Court · (2023) 04 CAL CK 0079
West Bengal Inland Fisheries Act, 1984 — Section 17A, 17A(1)(c)West Bengal Land Reforms Act, 1955 — Section 4D
High Courts26 Apr 2023Allowed
Sachidananda Panda Vs State Of West Bengal & Anr.
Calcutta High Court · (2023) 04 CAL CK 0078
Indian Penal Code, 1860 — Section 403, 406, 419, 420Code Of Criminal Procedure, 1973 — Section 401, 482
High Courts26 Apr 2023Allowed
Debangshu Chatterjee & Anr. Vs State Of West Bengal & Anr.
Calcutta High Court · (2023) 04 CAL CK 0077
Indian Penal Code, 1860 — Section 120B, 406, 420Code Of Criminal Procedure, 1973 — Section 482
High Courts25 Apr 2023Dismissed
M/S. Sancheti Graphitech Services Private Limited And Another Vs Union Of India And Others
Calcutta High Court · (2023) 04 CAL CK 0073
Electricity Act, 2003 — Section 14, 16, 96, 126, 128, 142
High Courts25 Apr 2023Disposed Of
Asit Biswas Vs State Of West Bengal
Calcutta High Court · (2023) 04 CAL CK 0072
Indian Penal Code, 1860 — Section 34, 120B, 201, 302, 364ACode Of Criminal Procedure, 1973 — Section 27, 161, 164, 313Evidence Act, 1872 — Section 10, 27
High Courts25 Apr 2023Allowed
Adhunik Corporation Ltd. And Another Vs West Bengal State Electricity Distribution Company Limited And Others
Calcutta High Court · (2023) 04 CAL CK 0071
Electricity Act, 2003 — Section 126, 126(5), 127, 135, 185
High Courts24 Apr 2023Dismissed
Subodh Kumar Singh Rathour Vs Chief Executive Officer, Kolkata Metropolitan Development Authority & Ors
Calcutta High Court · (2023) 04 CAL CK 0070
Constitution Of India, 1950 — Article 19(1)(g), 226
High Courts24 Apr 2023Dismissed
Rishikesh Chem & Anr. Vs State Of West Bengal & Ors.
Calcutta High Court · (2023) 04 CAL CK 0069
High Courts24 Apr 2023Allowed
Namita Tudu & Ors. Vs State Of West Bengal & Anr.
Calcutta High Court · (2023) 04 CAL CK 0068
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 405, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 200, 204, 482
High Courts24 Apr 2023Disposed Of
M/S Pharma Traders & Ors. Vs Jagadish Chandra Gupta & Anr.
Calcutta High Court · (2023) 04 CAL CK 0067
Negotiable Instruments Act, 1881 — Section 56, 138, 141
High Courts24 Apr 2023Dismissed
Tarun Patra & Anr. Vs State Of West Bengal & Anr
Calcutta High Court · (2023) 04 CAL CK 0066
Indian Penal Code, 1860 — Section 34, 304B, 306, 307, 417, 420Code Of Criminal Procedure, 1973 — Section 202, 204, 320, 397, 397(2), 437, 482
High Courts21 Apr 2023Disposed Of
Jayanta Barui. Vs Malatti Barui @ Patra.
Calcutta High Court · (2023) 04 CAL CK 0065
Code Of Criminal Procedure, 1973 — Section 125, 401, 482
High Courts21 Apr 2023Allowed
Rajatava Choudhury & Anr. Vs State Of West Bengal & Anr
Calcutta High Court · (2023) 04 CAL CK 0064
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 34, 120B, 378, 403, 405, 406, 415, 419, 420, 425, 506Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 250, 482