High Courts04 May 2023Dismissed
Liapubam Upendro Sharma Vs Union Of India & Ors.
Calcutta High Court · (2023) 05 CAL CK 0018
Constitution Of India, 1950 — Article 14, 16(1)
COURT ARCHIVE
Calcutta High Court judgments
67,799 judgments · page 140 of 3,390
High Courts03 May 2023Partly Allowed
Rajat Kumar Varshney Vs Central Bank Of India And Ors.
Calcutta High Court · (2023) 05 CAL CK 0008
Constitution Of India, 1950 — Article 14, 226Indian Penal Code, 1860 — Section 120B, 405, 406, 420, 465, 467, 468, 506Central Bank of India Officer Employees� (Conduct) Regulations, 1976 — Regulation 3, 3(3), 24
High Courts02 May 2023Allowed
Yishi Chakrabarty Vs State Of West Bengal & Anr.
Calcutta High Court · (2023) 05 CAL CK 0010
Indian Penal Code, 1860 — Section 34, 323, 324, 506Code Of Criminal Procedure, 1973 — Section 320
High Courts02 May 2023Disposed Of
Sandhya Maity (Majee) Vs State Of West Bengal & Ors.
Calcutta High Court · (2023) 05 CAL CK 0009
Indian Penal Code, 1860 — Section 34, 323, 341, 354, 354B, 379, 506
High Courts02 May 2023Allowed
Hitesh Prahlad Bhatia @ Hitesh Prem Bhatia & Anr. Vs Deepak Raghani
Calcutta High Court · (2023) 05 CAL CK 0007
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 120B, 405, 406, 420, 465, 467, 468, 506Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 482
High Courts02 May 2023Allowed
Samita Roy & Anr. Vs State Of West Bengal & Anr
Calcutta High Court · (2023) 05 CAL CK 0006
Indian Penal Code, 1860 — Section 34, 323, 406, 409, 498A, 506Code Of Criminal Procedure, 1973 — Section 24, 202Hindu Marriage Act, 1955 — Section 9, 13
High Courts02 May 2023Disposed Of
BLA Projects Private Limited Vs Damodar Valley Corporation & Ors.
Calcutta High Court · (2023) 05 CAL CK 0005
Constitution Of India, 1950 — Article 226Arbitration and Conciliation Act, 1996 — Section 34
High Courts02 May 2023Allowed
Rohit Cargo Movers Vs CESC Limited And Others
Calcutta High Court · (2023) 05 CAL CK 0004
Constitution Of India, 1950 — Article 21Electricity Act, 2003 — Section 43, 43(1)Code Of Criminal Procedure, 1973 — Section 144
High Courts02 May 2023Allowed
Unmesh Properties Private Limited And Another Vs State Bank Of India And Others
Calcutta High Court · (2023) 05 CAL CK 0003
High Courts02 May 2023Allowed
Suraj Moulders Private Limited Vs Government Of West Bengal, Through The Secretary, Department Of Power And Others
Calcutta High Court · (2023) 05 CAL CK 0002
High Courts02 May 2023Disposed Of
Karan Chabria Vs Yashwant Chabria & Ors.
Calcutta High Court · (2023) 05 CAL CK 0001
Code Of Civil Procedure, 1908 — Order 47 Rule 1Evidence Act, 1872 — Section 91, 92
High Courts01 May 2023Dismissed
Mansura Khatun (Bibi) Vs State Of West Bengal And Others
Calcutta High Court · (2023) 05 CAL CK 0017
High Courts01 May 2023Allowed
Nibir Dasgupta Vs State Of West Bengal & Anr.
Calcutta High Court · (2023) 05 CAL CK 0016
Indian Penal Code, 1860 — Section 114, 323, 324, 341, 509Code Of Criminal Procedure, 1973 — Section 320
High Courts01 May 2023Dismissed
M/S Essal � RRE Enterprises (JV) Vs Coal India Limited & Ors.
Calcutta High Court · (2023) 05 CAL CK 0015
High Courts01 May 2023Dismissed
Bapan Ghosh @ Choton Vs State Of West Bengal
Calcutta High Court · (2023) 05 CAL CK 0014
Indian Penal Code, 1860 — Section 34, 201, 302, 376Code Of Criminal Procedure, 1973 — Section 164, 313
High Courts01 May 2023Dismissed
Rishikesh Chem & Anr. Vs State Of West Bengal & Ors.
Calcutta High Court · (2023) 05 CAL CK 0013
Constitution Of India, 1950 — Article 226
High Courts01 May 2023
Central Bureau Of Investigation Vs State Of West Bengal & Ors.
Calcutta High Court · (2023) 05 CAL CK 0012
Constitution Of India, 1950 — Article 21, 226Indian Penal Code, 1860 — Section 120B, 302, 323, 325, 385, 386, 427, 448, 504, 509Code Of Criminal Procedure, 1973 — Section 482
High Courts01 May 2023Dismissed
Md. Mainul Hoque Vs State Of West Bengal
Calcutta High Court · (2023) 05 CAL CK 0011
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8(c), 22(c), 50, 53, 57, 67Code Of Criminal Procedure, 1973 — Section 313Evidence Act 1872 — Section 25, 114(e)
High Courts28 Apr 2023Disposed Of
Md. Moynul Hoque Vs State of West Bengal & Ors
Calcutta High Court · (2023) 04 CAL CK 0076
High Courts28 Apr 2023Disposed Of
Bhaswar Goswami & Ors. Vs CBI
Calcutta High Court · (2023) 04 CAL CK 0075
Indian Penal Code, 1860 — Section 34, 120B, 323, 379, 406, 409, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 239, 482Prevention of Corruption Act, 1988 — Section 3(1)(b), 3(2)