High Courts04 Feb 1991
Commissioner of Income Tax Vs Moran Tea Co. (India) Ltd.
Calcutta High Court · (1992) 194 ITR 429 : (1992) 64 TAXMAN 502
Income Tax Act, 1961 — Section 35B(1)Income Tax Rules, 1962 — Rule 6AA
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,402 of 3,204
High Courts04 Feb 1991
Puspa Perfumery Products Pvt. Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1992) 194 ITR 248 : (1993) 66 TAXMAN 58
Income Tax Act, 1961 — Section 170, 40
High Courts01 Feb 1991Partly Allowed
Gopal Das Mundar Vs Assistant Collector of Customs
Calcutta High Court · (2003) 154 ELT 51
Customs Act, 1962 — Section 111, 135(1)Gold (Control) Act, 1968 — Section 85(1)
High Courts01 Feb 1991
Rajendra Kumar Sethia Vs Commissioner of Wealth Tax
Calcutta High Court · (1992) 194 ITR 218 : (1993) 66 TAXMAN 529
High Courts31 Jan 1991
Commissioner of Wealth Tax Vs Rama Shankar Bajoria
Calcutta High Court · (1992) 194 ITR 132 : (1992) 64 TAXMAN 399
Finance Act, 1965 — Section 68Voluntary Disclosure of Income and Wealth Ordinance, 1975 — Section 14, 14(1)
High Courts31 Jan 1991
Commissioner of Wealth Tax Vs Smt. Damyanti Devi Jhunjhunwalla
Calcutta High Court · (1993) 203 ITR 142 : (1993) 71 TAXMAN 321
Wealth Tax Act, 1957 — Section 25(2)
High Courts31 Jan 1991
Commissioner of Wealth Tax Vs Smt. Satyabhama Ganeriwalla
Calcutta High Court · (1992) 196 ITR 401
Wealth Tax Act, 1957 — Section 5(1)
High Courts31 Jan 1991
Unique Manufacturing and Marketing Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1992) 196 ITR 231 : (1992) 65 TAXMAN 321
Income Tax Act, 1961 — Section 256(2), 55(2)
High Courts30 Jan 1991Dismissed
Mahamaya Roy Choudhury Vs Land Acquisition Collector and Others
Calcutta High Court · 96 CWN 1043
Constitution of India, 1950 — Article 14West Bengal Land (Requisition and Acquisition) Act, 1948 — Section 3
High Courts30 Jan 1991
ENSIGN TANKERS (LEASING) LTD. Vs STOKES (INSPECTOR OF TAXES).
Calcutta High Court · (1991) 191 ITR 419
Finance Act, 1971 — Section 41(1)
High Courts30 Jan 1991
In re: Dilip Kumar Singh
Calcutta High Court · AIR 1991 Cal 254
West Bengal Motor Vehicles Tax Act, 1979 — Section 11, 16, 16(3), 16(4), 3
High Courts30 Jan 1991
Durgapur Cinema and Another Vs 9th Industrial Tribunal and Others
Calcutta High Court · (1991) 2 CALLT 151 : (1991) 63 FLR 635 : (1992) 1 LLJ 701
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 36(4)
High Courts29 Jan 1991
Tribeni Tissues Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (1991) 190 ITR 487
Income Tax Act, 1961 — Section 32A, 43
High Courts29 Jan 1991
Budheswar Mahato and Others Vs The State of West Bengal and Others
Calcutta High Court · (1991) 1 CALLT 228
Criminal Procedure Code, 1973 (CrPC) — Section 464Penal Code, 1860 (IPC) — Section 100, 101, 141, 146, 147
High Courts29 Jan 1991
Commissioner of Income Tax Vs Moran Tea Co. (I.) Ltd.
Calcutta High Court · (1992) 195 ITR 702
High Courts28 Jan 1991
Commissioner of Income Tax Vs Jagadish Prosad Goenka
Calcutta High Court · (1992) 196 ITR 15 : (1992) 64 TAXMAN 580
Income Tax Act, 1961 — Section 17(2)Income Tax Rules, 1962 — Rule 3
High Courts28 Jan 1991
Basudeb Dey Sarkar Vs Smt. Chhaya Dey Sarkar
Calcutta High Court · AIR 1991 Cal 399 : (1991) 1 CALLT 342 : (1991) 1 CHN 366 : (1991) 2 DMC 575 : (1993) 1 ILR (Cal) 348
Easements Act, 1882 — Section 52Hindu Adoptions and Maintenance Act, 1956 — Section 18, 18(2), 21, 28Transfer of Property Act, 1882 — Section 39
High Courts28 Jan 1991
Alo Rani Banerjee and others Vs Smt. Malati Roy
Calcutta High Court · AIR 1992 Cal 302 : 96 CWN 1248
Easements Act, 1882 — Section 13Evidence Act, 1872 — Section 115
High Courts28 Jan 1991Dismissed
Union of India Vs Banwarilal Mittal
Calcutta High Court · 96 CWN 187
Arbitration Act, 1940 — Section 30, 33Contract Act, 1872 — Section 56
High Courts25 Jan 1991
Commissioner of Income Tax Vs Smt. Shyama Devi Dalmia
Calcutta High Court · (1992) 103 CTR 360 : (1992) 194 ITR 114 : (1991) 59 TAXMAN 433
Income Tax Act, 1961 — Section 23(1)