Commissioner of Income Tax Vs Berger Paints (India) Ltd.
Calcutta High Court · (1992) 196 ITR 818 : (1993) 66 TAXMAN 600
COURT ARCHIVE
64,079 judgments · page 1,401 of 3,204
Calcutta High Court · (1992) 196 ITR 818 : (1993) 66 TAXMAN 600
Calcutta High Court · (1993) 44 ECR 329 : (1991) 55 ELT 481
Calcutta High Court · AIR 1991 Cal 391
Calcutta High Court · (1993) 199 ITR 132 : (1995) 81 TAXMAN 14
Calcutta High Court · (1992) 196 ITR 649 : (1993) 66 TAXMAN 154
Calcutta High Court · (1992) 40 ECC 325 : (1991) 54 ELT 65
Calcutta High Court · (1991) 1 CALLT 318
Calcutta High Court · AIR 1991 Cal 402 : (1991) 2 CALLT 155 : (1991) 1 CHN 318 : 95 CWN 1139
Calcutta High Court · (1991) 2 CALLT 118
Calcutta High Court · (1992) 194 ITR 511 : (1993) 66 TAXMAN 509
Calcutta High Court · (1993) 49 ECR 221 : (1991) 55 ELT 333
Calcutta High Court · (1994) 1 ILR (Cal) 335
Calcutta High Court · (1995) 78 TAXMAN 391
Calcutta High Court · 95 CWN 380 : (1991) 2 DMC 74 : (1992) 1 ILR (Cal) 130
Calcutta High Court · AIR 1991 Cal 405
Calcutta High Court · (1992) 1 CALLT 355
Calcutta High Court · (1992) 196 ITR 698
Calcutta High Court · (1992) 104 CTR 50 : (1992) 194 ITR 489 : (1993) 69 TAXMAN 328
Calcutta High Court · (1992) 1 CALLT 66
Calcutta High Court · (1992) 198 ITR 418 : (1993) 70 TAXMAN 566