High Courts30 Jun 2023Disposed Of
Pramod Kumar Gupta Vs State Of West Bengal & Anr.
Calcutta High Court · (2023) 06 CAL CK 0071
Code Of Criminal Procedure, 1973 — Section 313, 482Negotiable Instruments Act, 1881 — Section 9, 118, 138, 139
COURT ARCHIVE
Calcutta High Court judgments
67,773 judgments · page 133 of 3,389
High Courts30 Jun 2023Dismissed
Shaun Automobiles Private Limited Vs State Bank Of India And Others
Calcutta High Court · (2023) 06 CAL CK 0070
Constitution Of India, 1950 — Article 226Income Tax (Certificate Proceedings) Rules, 1962 — Rule 87Code Of Civil Procedure, 1908 — Order 21 Rule 97, Order 21 Rule 98, Order 21 Rule 99, Order 21 Rule 100
High Courts30 Jun 2023Disposed Of
Naju Bibi @ Narjina Bibi Vs State Of West Bengal
Calcutta High Court · (2023) 06 CAL CK 0069
Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 302
High Courts28 Jun 2023Dismissed
Dr Sanat Kumar Ghosh Vs Chancellor, University Of Kalyani And Others
Calcutta High Court · (2023) 06 CAL CK 0068
Constitution Of India, 1950 — Article 226, 233West Bengal State Universities (Terms and Conditions of Services of Vice Chancellors) Rules, 2019 — Rule 8, 9West Bengal State Universities (Terms and Conditions of Service of the Vice-Chancellor & the Manner and Procedure of Official Communication) Rules, 2019 — Rule 8(5)
High Courts28 Jun 2023Disposed Of
Debkanta Chakrabarti Vs State Of West Bengal & Ors.
Calcutta High Court · (2023) 06 CAL CK 0067
West Bengal Co-operative Societies Act, 2006 — Section 64, 70, 70(1)(b), 72, 72(b), 79, 90(3), 92(3)
High Courts28 Jun 2023Allowed
Jigar Chinu Dalal Vs State Of West Bengal & Anr.
Calcutta High Court · (2023) 06 CAL CK 0066
Code Of Criminal Procedure, 1973 — Section 362, 482Indian Penal Code, 1860 — Section 34, 79, 120B, 323, 448, 506Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13(2), 13(4), 32
High Courts28 Jun 2023Dismissed
Dr. Asim Kumar Bera @ Ashim Kumar Bera Vs State Of West Bengal & Ors.
Calcutta High Court · (2023) 06 CAL CK 0065
Code Of Criminal Procedure, 1973 — Section 125, 125(4), 127, 248(1)Indian Penal Code, 1860 — Section 307, 406, 498AProtection of Women From Domestic Violence Act, 2005 — Section 12
High Courts28 Jun 2023Dismissed
Jogesh Gupta Vs Shree Shree Iswar Satyanaraynji & Ors.
Calcutta High Court · (2023) 06 CAL CK 0064
Constitution Of India, 1950 — Article 227Code Of Civil Procedure, 1908 — Order 1 Rule 10(2)West Bengal Thika Tenancy (Acquisition and Requisition) Act, 2001 — Section 21
High Courts28 Jun 2023Dismissed
Dipak Kumar Mondal & Ors. Vs State Of West Bengal
Calcutta High Court · (2023) 06 CAL CK 0063
Code Of Criminal Procedure, 1973 — Section 362, 482Indian Penal Code, 1860 — Section 34, 307, 324, 326
High Courts28 Jun 2023Dismissed
Central Bureau Of Investigation Vs Raj Kumar Lodha & Ors
Calcutta High Court · (2023) 06 CAL CK 0062
Limitation Act, 1963 — Section 5Indian Penal Code, 1860 — Section 120B, 406, 415, 420Code Of Criminal Procedure, 1973 — Section 161, 378(2), 378(3), 378(4), 378(5)
High Courts27 Jun 2023Dismissed
Imran Mondal Vs State West Bengal And Ors.
Calcutta High Court · (2023) 06 CAL CK 0055
Constitution Of India, 1950 — Article 14, 226
High Courts27 Jun 2023Disposed Of
M/S Messerger Courier & Cargo Pvt. Ltd. Vs UMA Forzing Works (P) Ltd. & Ors.
Calcutta High Court · (2023) 06 CAL CK 0054
Code Of Civil Procedure, 1908 — Section 151, Order 39 Rule 1, Order 39 Rule 2
High Courts27 Jun 2023Dismissed
Asit Baran Saha Vs Central Bureau Of Investigation & Anr.
Calcutta High Court · (2023) 06 CAL CK 0053
Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2)Indian Penal Code, 1860 — Section 120B, 420Code Of Criminal Procedure, 1973 — Section 173, 239
High Courts27 Jun 2023Disposed Of
Saunak Ray Vs State Of West Bengal & Anr
Calcutta High Court · (2023) 06 CAL CK 0052
Indian Penal Code, 1860 — Section 34, 341, 406, 498A
High Courts27 Jun 2023Dismissed
Prasanta Manik & Ors. Vs State Of West Bengal & Anr
Calcutta High Court · (2023) 06 CAL CK 0051
Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 90, 120B, 375, 376, 417, 506Code Of Criminal Procedure, 1973 — Section 164, 482
High Courts27 Jun 2023Dismissed
M/S P.K. Thakur & Company Pvt. Ltd. & Anr. Vs Union Of India & Ors.
Calcutta High Court · (2023) 06 CAL CK 0050
Constitution Of India, 1950 — Article 14, 226Indian Contract Act, 1872 — Section 70
High Courts27 Jun 2023Dismissed
Arun Seal Vs State Bank Of India & Ors.
Calcutta High Court · (2023) 06 CAL CK 0049
High Courts27 Jun 2023Disposed Of
Soumen Sarkar Vs Dr. Runa Roy & Ors.
Calcutta High Court · (2023) 06 CAL CK 0048
Sexual Harassment of Women at Workplace (Prevention, Prohibition and Redressal) Act, 2013 — Section 2(n), 4, 4(1)(b), 4(2)
High Courts26 Jun 2023Disposed Of
State Of West Bengal & Anr. Vs State Of West Bengal & Anr.
Calcutta High Court · (2023) 06 CAL CK 0061
Indian Penal Code, 1860 — Section 120B, 406, 415, 420Code Of Criminal Procedure, 1973 — Section 482Negotiable Instruments Act, 1881 — Section 138
High Courts26 Jun 2023Allowed
Abhisek Hazra Vs State Of West Bengal & Anr.
Calcutta High Court · (2023) 06 CAL CK 0060
Indian Penal Code, 1860 — Section 323, 504, 506, 509Code Of Criminal Procedure, 1973 — Section 202, 203, 204, 239, 251Evidence Act, 1872 — Section 11