High Courts10 Jul 2023Dismissed
Tapan Das Gupta Vs Visva Bharati University And Others
Calcutta High Court · (2023) 07 CAL CK 0032
COURT ARCHIVE
Calcutta High Court judgments
67,773 judgments · page 131 of 3,389
High Courts10 Jul 2023Disposed Of
Pradip Kumar Ganguly Vs Reserve Bank Of India & Ors.
Calcutta High Court · (2023) 07 CAL CK 0031
High Courts10 Jul 2023Dismissed
Kanakendra Das Vs State Of West Bengal & Anr.
Calcutta High Court · (2023) 07 CAL CK 0030
Indian Penal Code, 1860 — Section 21, 34, 409, 420, 471Code Of Criminal Procedure, 1973 — Section 154, 156(3), 197, 482Prevention of Corruption Act, 1988 — Section 13, 13(1)(d), 19
High Courts07 Jul 2023Dismissed
Jamaluddin Sarkar Vs State Of West Bengal.
Calcutta High Court · (2023) 07 CAL CK 0041
Indian Penal Code, 1860 — Section 34, 304B, 306, 498ACode Of Criminal Procedure, 1973 — Section 221(1), 221(2), 313, 360, 361Evidence Act, 1872 — Section 113A
High Courts07 Jul 2023Allowed
Thermax Babcock & Wilcox Energy Solutions Limited And Another Vs Steel Authority Of India And Another
Calcutta High Court · (2023) 07 CAL CK 0040
High Courts07 Jul 2023Dismissed
Somjit Ray And Others Vs State Of West Bengal
Calcutta High Court · (2023) 07 CAL CK 0039
West Bengal State Election Commission Act, 1994 — Section 6, 6(5)West Bengal Panchayat Elections Act, 2003 — Section 23(2), 28(1), 29
High Courts07 Jul 2023Allowed
Texmaco Rail And Engineering Limited And Another Vs Union Of India And Others
Calcutta High Court · (2023) 07 CAL CK 0038
High Courts07 Jul 2023Disposed Of
Afjal Ali Sha @ Abjal Shaukat Sha Vs State Of West Bengal & Ors.
Calcutta High Court · (2023) 07 CAL CK 0037
Constitution Of India, 1950 — Article 21, 226Indian Penal Code, 1860 — Section 120B, 302Arms Act, 1959 — Section 25, 27
High Courts07 Jul 2023Dismissed
Maharaj Murmu Vs Bharat Petroleum Corporation Ltd. & Ors.
Calcutta High Court · (2023) 07 CAL CK 0036
Constitution Of India, 1950 — Article 14, 19(1)(g), 226
High Courts07 Jul 2023Allowed
Kalipada Sardar & Ors. Vs State Of West Bengal & Anr.
Calcutta High Court · (2023) 07 CAL CK 0035
Indian Penal Code, 1860 — Section 34, 120B, 323, 341, 498A, 506Code Of Criminal Procedure, 1973 — Section 144, 156(3), 162, 300General Clauses Act, 1897 — Section 26
High Courts07 Jul 2023
Rahul Saraswati Vs State Of West Bengal & Ors.
Calcutta High Court · (2023) 07 CAL CK 0034
High Courts07 Jul 2023Dismissed
Subhra Sadhu & Ors. Vs State Of West Bengal & Ors.
Calcutta High Court · (2023) 07 CAL CK 0033
Death-cum-Retirement Benefits Rules, 1971 — Section 4, 36
High Courts07 Jul 2023Dismissed
Yeh Chi Hui & Ors. Vs State Of West Bengal & Ors.
Calcutta High Court · (2023) 07 CAL CK 0012
West Bengal Land Reforms Act, 1955 — Section 14T(3), 14U, 14U(1), 14U(3), 14V, 44(2a), 54Urban Land (Ceiling and Regulation) Act, 1976 — Section 26
High Courts06 Jul 2023Disposed Of
State Of West Bengal Vs Suphal Chandra Pramanik And Ors.
Calcutta High Court · (2023) 07 CAL CK 0015
High Courts06 Jul 2023Allowed
Dipu Naskar Vs State Of West Bengal & Anr.
Calcutta High Court · (2023) 07 CAL CK 0014
Indian Penal Code, 1860 — Section 376, 417Code Of Criminal Procedure, 1973 — Section 164
High Courts06 Jul 2023Allowed
Salil Kumar Chatterjee Vs State Of West Bengal.
Calcutta High Court · (2023) 07 CAL CK 0013
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b), 21(c), 27(c), 29Code Of Criminal Procedure, 1973 — Section 451, 452
High Courts05 Jul 2023Dismissed
Malay Roy Vs Sandip Biswas
Calcutta High Court · (2023) 07 CAL CK 0025
High Courts05 Jul 2023Dismissed
Nawal Sultania & Anr. Vs State Of West Bengal
Calcutta High Court · (2023) 07 CAL CK 0024
Code of Civil Procedure, 1908 — Order 41 Rule 24, Order 41 Rule 27West Bengal Thika Tenancy (Acquisition and Regulation) Rules, 2004 — Rule 5(3)(1)(a)West Bengal Thika Tenancy (Acquisition and Requisition) Act, 2001 — Section 2(13), 2(14), 2(15), 4, 12
High Courts05 Jul 2023Dismissed
Pinak Pani Dutta & Ors. Vs State Of West Bengal & Ors
Calcutta High Court · (2023) 07 CAL CK 0023
High Courts05 Jul 2023Dismissed
Noor Mohammad Vs State Of West Bengal & Ors
Calcutta High Court · (2023) 07 CAL CK 0022