High Courts10 Jan 2000
West Bengal State Electricity Board Vs Bengal Traders
Calcutta High Court · (2000) 2 CALLT 89
Arbitration Act, 1940 — Section 33
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,210 of 3,204
High Courts09 Jan 2000
Bibhuti Bhusan Kundagrami Vs Durgapur Notified Area Authority and Another
Calcutta High Court · 105 CWN 469
Arbitration Act, 1940 — Section 11, 28, 30, 33, 5Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 13, 13(1), 13(2)
High Courts07 Jan 2000
University of Burdwan Vs Monitory Sengupta
Calcutta High Court · (2001) 1 ILR (Cal) 1
Customs Tariff Act, 1975 — Section 27(8)
High Courts07 Jan 2000
Smt. Gita Mukherjee and Another Vs State of West Bengal and Others
Calcutta High Court · 105 CWN 375
Constitution of India, 1950 — Article 226
High Courts07 Jan 2000Dismissed
West Bengal State Electricity Board Vs Amalendu Sahoo
Calcutta High Court · 104 CWN 675
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts06 Jan 2000
In re : The National Small Industries Limited with Exparte : Rajanikant Himmatlal Kampani and Sudarshan Rai
Calcutta High Court · AIR 2000 Cal 167 : (2000) 2 CALLT 270 : 104 CWN 531
Calcutta High Court (Original Side) Rules, 1914 — Rule 1, 10, 4Civil Procedure Code, 1908 (CPC) — Order 20 Rule 6, Order 20 Rule 7, Order 21 Rule 11(1), Order 21 Rule 11(2), Order 21 Rule 11(3)Limitation Act, 1963 — Article 132, 136 , 12
High Courts06 Jan 2000
Cine and Supply Corpn. Pvt. Ltd. Vs SK Mezammal Islam
Calcutta High Court · (2000) 01 CAL CK 0004
High Courts05 Jan 2000
S.V.S. English School and Others Vs Union Of India and Others
Calcutta High Court · 104 CWN 242
High Courts05 Jan 2000
Jiban Kumar Das Vs Bijoy Kumar Mukherjee
Calcutta High Court · (2000) 1 CALLT 560 : (2000) 3 RCR(Civil) 634
Civil Procedure Code, 1908 (CPC) — Section 115Succession Act, 1925 — Section 283
High Courts05 Jan 2000
Sri Anukul Kumar Ghose Vs Smt. Chhanda Ghose
Calcutta High Court · (2000) 1 CALLT 385 : 104 CWN 355 : (2000) 2 DMC 74 : (2000) 3 RCR(Civil) 594
Hindu Marriage (Amendment) Act, 1976 — Section 13Hindu Marriage Act, 1955 — Section 13(1), 13(1A)(ii), 25, 9
High Courts05 Jan 2000
Commissioner of Income Tax Vs Sijua (Jheria) Electrical Supply Co. Ltd.
Calcutta High Court · (2000) 158 CTR 569 : (2000) 242 ITR 404 : (2002) 124 TAXMAN 233
Income Tax Act, 1961 — Section 57
High Courts04 Jan 2000
Commissioner of Income Tax Vs Andaman Timber Industries Ltd.
Calcutta High Court · (2000) 158 CTR 458 : (2000) 242 ITR 204 : (2000) 109 TAXMAN 135
Income Tax Act, 1961 — Section 80HH
High Courts04 Jan 2000
Biswanath Dhara Vs Mritunjoy Dhara And Others
Calcutta High Court · 104 CWN 502
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 227
High Courts04 Jan 2000
State of West Bengal Vs Anwar alias Answar alias Anwar Rehman
Calcutta High Court · (2000) CriLJ 2189 : (2000) 2 RCR(Criminal) 745
Criminal Procedure Code, 1973 (CrPC) — Section 161, 167(2), 173, 173(2), 173(4)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 21, 29, 37
High Courts04 Jan 2000Allowed
Calcutta Municipal Corporation and Another Vs Indian Automobiles (P) Ltd.
Calcutta High Court · AIR 2000 Cal 135 : 104 CWN 425
Calcutta Municipal Corporation Act, 1980 — Section 174
High Courts04 Jan 2000Dismissed
Hulisa Shaw Vs Ombalika Das (Nee Sarcar) and Others
Calcutta High Court · 104 CWN 138
Constitution of India, 1950 — Article 227West Bengal Premises Tenancy Act, 1956 — Section 29(B)
High Courts04 Jan 2000Allowed
Santosh Kumar Chakraborty and Others Vs The State of West Bengal and Others
Calcutta High Court · 104 CWN 898
High Courts03 Jan 2000Allowed
Usha Atlus and Hydraulic Equipment Ltd. (In Liqun.) Vs Official Liquidator
Calcutta High Court · (2001) 1 ILR (Cal) 274
High Courts01 Jan 2000
Alok Kumar Ghosal and Others, Nidhan Mondal, Anuradha Mitra (Ghosh), Binapani Bhattacharyya and Tapan Kumar Mukhopadhyay Vs State of West Bengal and Others
Calcutta High Court · (2001) 1 CALLT 535
Constitution of India, 1950 — Article 14, 226West Bengal College Service Commission Act, 1978 — Section 7, 9
High Courts22 Dec 1999
Pranab Chatterjee and Others Vs Union of India and Others
Calcutta High Court · (2000) 2 CALLT 47 : (2000) 1 CHN 315 : 105 CWN 186
National Highways Act, 1956 — Section 2, 2D(1), 3(A), 3C, 3D(1)