High Courts21 Jan 2000Dismissed
Eastern Coalfields Ltd. Vs Gour Chandra Sarkar
Calcutta High Court · (2000) 1 ILR (Cal) 118
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,209 of 3,204
High Courts20 Jan 2000Dismissed
Pragati Engineering (P) Ltd. Vs Indian Oil Corporation Limited
Calcutta High Court · 104 CWN 612
West Bengal Court Fees (Amendment) Act, 1974 — Section 7
High Courts20 Jan 2000Dismissed
Biswa Ranjan Banerjee Vs Union of India (UOI)
Calcutta High Court · (2000) 1 ILR (Cal) 160
Constitution of India, 1950 — Article 14, 16Reserve Bank of India (Staff) Regulations, 1948 — Regulation 28, 4, 28
High Courts20 Jan 2000Dismissed
Malay Roy Vs State of West Bengal
Calcutta High Court · (2000) 1 ILR (Cal) 156
Constitution of India, 1950 — Article 226
High Courts20 Jan 2000Dismissed
Puspa Rani Chakrabarty and Others Vs Allahabad Bank and Others
Calcutta High Court · (2000) 85 FLR 931 : (2000) 1 ILR (Cal) 171 : (2000) 2 LLJ 681
Constitution of India, 1950 — Article 226
High Courts19 Jan 2000
Ravi Maharia Vs Reliance Petroleum Limited and Others
Calcutta High Court · (2000) 1 CALLT 321 : (2000) 1 CHN 439
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 10, Order 39 Rule 2, Order 39 Rule 2A, Order 39 Rule 4
High Courts19 Jan 2000
Commissioner of Income Tax Vs Hari Finance and Trade (P.) Ltd.
Calcutta High Court · (2000) 160 CTR 435 : (2000) 243 ITR 465 : (2001) 117 TAXMAN 562
Income Tax Act, 1961 — Section 40A(8)
High Courts18 Jan 2000
Griffen Laboratories Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (2000) 161 CTR 98 : (2000) 244 ITR 68 : (2002) 123 TAXMAN 1084
Income Tax Act, 1961 — Section 37(3A), 37(3B)
High Courts18 Jan 2000Dismissed
Bahauddin Ahmed Vs S.M. Zafrullah and Another
Calcutta High Court · (2000) CriLJ 3757 : (2001) 2 RCR(Criminal) 219
Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138
High Courts17 Jan 2000Dismissed
Sk. Alhamdo Vs State of West Bengal
Calcutta High Court · (2000) 2 ILR (Cal) 413
West Bengal Panchayat Act, 1973 — Section 12
High Courts17 Jan 2000Allowed
Smt. Pranati Biswas Vs Mantu Kumar Lai
Calcutta High Court · 105 CWN 377
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 7Constitution of India, 1950 — Article 227Registration Act, 1908 — Section 47, 61
High Courts17 Jan 2000Dismissed
Nanturam Naskar and Others Vs Ajit Kumar Mondal
Calcutta High Court · 104 CWN 987
Criminal Procedure Code, 1973 (CrPC) — Section 401
High Courts14 Jan 2000
COMMISSIONER OF INCOME TAX Vs M.N. DASTUR and CO. (P) LTD.
Calcutta High Court · (2000) 159 CTR 417 : (2000) 243 ITR 10 : (2002) 124 TAXMAN 91
Income Tax Act, 1961 — Section 37(3A), 80AB, 80O
High Courts14 Jan 2000
Commissioner of Income Tax Bengal-I, Calcutta Vs M/s. M.N. Dastur and Co. (P) Ltd.
Calcutta High Court · (2000) 2 CALLT 394
Income Tax Act, 1961 — Section 137(3A), 256(1), 263, 30, 31
High Courts14 Jan 2000Allowed
Nirmal Kumar Bhattacharya Vs The Bengal Engineering College and Others
Calcutta High Court · AIR 2000 Cal 124
Constitution of India, 1950 — Article 226
High Courts13 Jan 2000
Narendra Lohia Vs R.K. Sarkar and Others
Calcutta High Court · (2000) 68 ECC 460
Customs Act, 1962 — Section 108
High Courts12 Jan 2000
Debashis Ganguly Vs State of West Bengal and Others
Calcutta High Court · AIR 2000 Cal 212
Motor Vehicles Act, 1988 — Section 72
High Courts11 Jan 2000
Sankar Basu Vs Sri Prabir Ghosh
Calcutta High Court · (2000) 2 CALLT 43
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12, Order 7 Rule 10, 115, 115A, 15Constitution of India, 1950 — Article 227
High Courts11 Jan 2000
Sikkim Bank Ltd. and Others Vs R.S. Chowdhury and Others
Calcutta High Court · (2000) 38 CLA 145 : (2000) 102 CompCas 387
Banking Regulation Act, 1949 — Section 10C, 10D
High Courts10 Jan 2000
Bansari Mohan Banerjee and Others Vs Totini Chatterjee and Others
Calcutta High Court · (2000) 1 CALLT 326
Civil Procedure Code, 1908 (CPC) — Section 11