COURT ARCHIVE

Calcutta High Court judgments

64,079 judgments · page 1,192 of 3,204

High Courts21 Aug 2000

UCO Bank Vs Amalgamated Coalfields Ltd.

Calcutta High Court · (2000) 3 CALLT 492 : 105 CWN 73 : (2000) 2 ILR (Cal) 204 : (2001) 2 RCR(Civil) 359

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 11Constitution of India, 1950 — Article 226Limitation Act, 1963 — Article 136

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High Courts21 Aug 2000

Pradip Kumar Saha and Others Vs Indian Hotel and Another

Calcutta High Court · (2001) 1 CALLT 29 : 105 CWN 191

Civil Procedure Code, 1908 (CPC) — Section 9

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High Courts21 Aug 2000

Whirlpool of India Ltd. and Another Vs Deputy Commissioner, Commercial Taxes and Others

Calcutta High Court · (2006) 143 STC 655

Bengal Finance (Sales Tax) Act, 1941 — Section 10, 11(1), 11E(2)

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High Courts21 Aug 2000

VOEST-ALPINE IND. GMBH Vs INCOME TAX OFFICER and Others

Calcutta High Court · (2001) 246 ITR 745

Income Tax Act, 1961 — Section 237, 271(1)(c), 271BIncome Tax Rules, 1962 — Rule 41(2)

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High Courts18 Aug 2000

Shri Manabesh Chandra Mukherjee and Another Vs Dipak Kumar Singha and Others

Calcutta High Court · (2001) 1 CALLT 137

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9

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High Courts18 Aug 2000

Smt. Sasthi Sood Vs Assistant Registrar of Companies, West Bengal and Another

Calcutta High Court · (2001) 1 CALLT 184

Companies Act, 1956 — Section 220(3), 5Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482

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High Courts18 Aug 2000

Sadhan Chandra Bar Vs Nepal Kulsi and Another

Calcutta High Court · (2001) 1 CALLT 78

Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Penal Code, 1860 (IPC) — Section 157, 380, 411, 448

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High Courts18 Aug 2000

Shaikh Habibullah Vs Md. Sultan Khan and Others

Calcutta High Court · AIR 2001 Cal 22 : 105 CWN 605

Civil Procedure Code, 1908 (CPC) — Section 151, 152, 47

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High Courts18 Aug 2000Allowed

Badal Adhikary Vs Swapan Adhikary

Calcutta High Court · (2001) 2 ILR (Cal) 120

Criminal Procedure Code, 1973 (CrPC) — Section 154, 155(2), 251, 465Penal Code, 1860 (IPC) — Section 323

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High Courts17 Aug 2000

Abdul Jalil Vs The State

Calcutta High Court · (2001) 1 CALLT 177

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114A

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High Courts17 Aug 2000Dismissed

Northern Coalfields Limited Vs Ajanta Deb and Others

Calcutta High Court · (2001) 3 LLJ 821

Industrial Disputes Act, 1947 — Section 2, 25F

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High Courts16 Aug 2000

Jagadish Chowdhury Vs State of West Bengal and Others

Calcutta High Court · AIR 2000 Cal 269

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High Courts16 Aug 2000Dismissed

Sujan Banerjee and Others Vs Union of India (UOI) and Others

Calcutta High Court · (2001) 1 LLJ 377

Contract Labour (Regulation and Abolition) Act, 1970 — Section 10

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High Courts16 Aug 2000

Debabrata Mukherjee and Others Vs Dunbar Mills Ltd. and Others

Calcutta High Court · (2001) 1 CALLT 370

Companies (Court) Rules, 1959 — Rule 96Companies Act, 1956 — Section 433, 434, 439, 440

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High Courts16 Aug 2000

Machino Techno Sales Ltd. Vs Commissioner of Income Tax

Calcutta High Court · (2001) 167 CTR 125 : (2001) 247 ITR 451

Income Tax Act, 1922 — Section 22(1), 22(2), 22(3), 24(2)Income Tax Act, 1961 — Section 139(1), 139(4), 139(5), 143(3), 147

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High Courts16 Aug 2000

Ram Ranjan Mukherjee and Others Vs Mining and Allied Machinery Corpn. Ltd.

Calcutta High Court · (2000) 3 CALLT 468 : (2001) 89 FLR 274 : (2001) 1 LLJ 1020

Constitution of India, 1950 — Article 12, 14, 21, 226, 300APayment of Gratuity Act, 1972 — Section 4(6), 6, 7(4)

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High Courts16 Aug 2000

Smt. Kalibala Dasi Vs Chandernagore Municipal Corporation and Others

Calcutta High Court · 105 CWN 21

Evidence Act, 1872 — Section 35West Bengal Inland Fisheries Act, 1984 — Section 17A

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High Courts14 Aug 2000

Mridul Kanti Majumder Vs Smt. Jyotsna Bal and Others

Calcutta High Court · (2001) 1 CALLT 285 : (2001) 1 ILR (Cal) 26

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High Courts14 Aug 2000

COMMISSIONER OF INCOME TAX Vs J. P. GOEL (HUF)

Calcutta High Court · (2000) 2 ILR (Cal) 215 : (2000) 113 TAXMAN 229

Income Tax Act, 1961 — Section 256(2), 263

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High Courts14 Aug 2000

Commissioner of Income Tax Vs J.P. Goal

Calcutta High Court · (2001) 167 CTR 180 : (2001) 247 ITR 555

Income Tax Act, 1961 — Section 119(3), 132, 132(11), 132(5), 143(3)

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