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Calcutta High Court judgments

64,079 judgments · page 1,190 of 3,204

High Courts08 Sept 2000Allowed

Kamala Sarkar Vs State of Bihar and Others

Calcutta High Court · (2002) CriLJ 1414

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 3(1), 3(3)Constitution of India, 1950 — Article 19, 22(5), 226, 226(1A), 226(2)
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High Courts07 Sept 2000

Dilip Kumar Dey Vs The State

Calcutta High Court · (2002) 1 ILR (Cal) 191

Criminal Procedure Code, 1973 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 147, 224, 323, 379, 427
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High Courts05 Sept 2000

The Vysya Bank Ltd. Vs Shankar Export Pvt. Ltd.

Calcutta High Court · AIR 2001 Cal 47 : (2001) 1 CALLT 194 : (2000) 2 CHN 679

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Companies Act, 1956 — Section 442, 529Constitution of India, 1950 — Article 226, 227, 228
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