High Courts09 Apr 2001Dismissed
Ms. Krishna Das (Sarkar) Vs Sk. Samsher Ali and Others
Calcutta High Court · 107 CWN 654
Constitution of India, 1950 — Article 129, 215Contempt of Courts Act, 1971 — Section 20, 22
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,176 of 3,204
High Courts06 Apr 2001Dismissed
Leela Das and Another Vs State C.B.I. and Another
Calcutta High Court · (2001) CriLJ 2684
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173, 173(2), 173(8), 190
High Courts06 Apr 2001
Sisir Kumar Dutta Vs Union of India and Others
Calcutta High Court · (2001) 2 CALLT 178 : (2002) 92 FLR 372
Constitution of India, 1950 — Article 12, 226
High Courts04 Apr 2001Dismissed
Central Model School Vs Gojer Brothers Private Limited and Others
Calcutta High Court · (2001) 2 CALLT 331 : (2001) 1 CALLT 331 : 106 CWN 1154
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 99Constitution of India, 1950 — Article 227
High Courts04 Apr 2001
Alakh Kumar Sinha Vs The Oriental Insurance Company Ltd. and Another
Calcutta High Court · (2001) 2 CALLT 101 : 105 CWN 1002
Arbitration Act, 1940 — Section 20, 20(1), 20(2), 20(3), 20(4)Civil Procedure Code, 1908 (CPC) — Section 24
High Courts03 Apr 2001
SAIL-DSP VR Employees'' Association Vs Union of India and Others
Calcutta High Court · (2001) 168 CTR 582 : (2001) 250 ITR 30 : (2001) 118 TAXMAN 570
Income Tax Act, 1961 — Section 10(10C), 17(3)Income Tax Rules, 1962 — Rule 2, 2BA, 2BA(2)Institutes of Technology Act, 1961 — Section 3(g)
High Courts03 Apr 2001
Ishran Devi Oberai Vs Income Tax Officer and Others
Calcutta High Court · (2001) 169 CTR 315 : (2001) 250 ITR 362 : (2002) 120 TAXMAN 461
Income Tax Act, 1961 — Section 148, 17(2), 2(24), 40A(5)
High Courts03 Apr 2001Allowed
Gopal Krishna Daw Vs Official Liquidator
Calcutta High Court · (2003) 115 CompCas 452
Companies Act, 1956 — Section 446, 446(2)Limitation Act, 1963 — Article 137Transfer of Property Act, 1882 — Section 108
High Courts03 Apr 2001Allowed
Kanu Chakraborty Vs The State of West Bengal
Calcutta High Court · 105 CWN 875
Criminal Procedure Code, 1973 (CrPC) — Section 100, 100(4), 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 19, 41, 42, 42
High Courts02 Apr 2001
Commissioner of Income Tax Vs Anglo India Jute Mills Co. Ltd.
Calcutta High Court · (2001) 168 CTR 546 : (2001) 250 ITR 90 : (2001) 119 TAXMAN 392
Income Tax Act, 1961 — Section 256(2), 36(1), 40A(7)
High Courts02 Apr 2001
Commissioner of Income Tax Vs Dabur P. Ltd.
Calcutta High Court · (2001) 168 CTR 649 : (2001) 250 ITR 301 : (2001) 119 TAXMAN 381
Income Tax Act, 1961 — Section 256(1), 263, 37(1), 37(2), 37(2A)
High Courts30 Mar 2001Dismissed
Bhola Nath Das Vs Basanti Rani Neogi
Calcutta High Court · (2001) 1 ILR (Cal) 530
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 2Limitation Act, 1963 — Section 5
High Courts30 Mar 2001
Abdul Latif Vs Narcotic Control Bureau, (EZU)
Calcutta High Court · (2001) 130 ELT 409
Criminal Procedure Code, 1973 (CrPC) — Section 167(2), 244, 245(3), 482Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 29
High Courts30 Mar 2001
The Committee for Protection of Democratic Rights and Another Vs State of West Bengal and Others
Calcutta High Court · (2001) 2 CALLT 526 : (2001) 2 CHN 98 : (2001) CriLJ 2307
Constitution of India, 1950 — Article 14, 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 154, 161Penal Code, 1860 (IPC) — Section 302
High Courts30 Mar 2001
Jyostna and Others Vs Sampat Lal Rathi and Others
Calcutta High Court · 107 CWN 453
Calcutta Municipal Corporation Act, 1980 — Section 404Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 39 Rule 1, Order 39 Rule 2, 151West Bengal Apartment Ownership Act, 1972 — Section 10, 10A, 12, 2, 3
High Courts30 Mar 2001
Stock Holding Corporation of India Ltd. Vs Indusind Bank Ltd. and Another
Calcutta High Court · 107 CWN 576
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 3Constitution of India, 1950 — Article 347Negotiable Instruments Act, 1881 (NI) — Section 123, 124, 13, 130, 138
High Courts30 Mar 2001Allowed
Sailendra Kumar Sarangi Vs Syndicate Bank and Others
Calcutta High Court · (2002) 2 LLJ 348
Syndicate Bank Officers Service Regulations, 1979 — Regulation 49
High Courts28 Mar 2001
Duncan Agro Industries Ltd. Vs Income Tax Officer, Central Section XXIX, Calcutta and Others
Calcutta High Court · (2001) 249 ITR 253 : (2001) 119 TAXMAN 47
Income Tax Act, 1961 — Section 120, 143(3), 144A, 144B, 144B(4)Taxation Laws (Amendment) Act, 1984 — Section 263, 263(1)
High Courts28 Mar 2001Dismissed
United Bank of India and Others Vs Nepal Sankar Chowdhury and Others
Calcutta High Court · (2001) 2 LLJ 1487
High Courts28 Mar 2001
Duncan Agro Industries Ltd. Vs ITO and Others
Calcutta High Court · (2001) 167 CTR 430
Income Tax Act, 1961 — Section 263