High Courts20 Apr 2001Dismissed
Coal India Limited Vs Tarak Nath Roy
Calcutta High Court · (2001) 2 ILR (Cal) 508
Gratuity Scheme Rules, 1974 — Rule 4, 4B
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,175 of 3,204
High Courts19 Apr 2001
Dalhousie Properties Limited Vs Rameshwar Properties, Pvt. Ltd. and Others
Calcutta High Court · 106 CWN 42
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5, Order 9 Rule 13
High Courts18 Apr 2001
Rajesh Lakhotia Vs Smita Lakhotia
Calcutta High Court · (2001) 2 CALLT 311 : (2001) 2 CHN 697 : (2002) 1 CivCC 123 : (2001) 2 DMC 624 : (2002) 3 RCR(Civil) 251
Hindu Marriage Act, 1955 — Section 13, 13(1), 13B, 13B(2)
High Courts18 Apr 2001Dismissed
Swapan Kumar Ganguly Vs Smiritikana Ganguly
Calcutta High Court · AIR 2002 Cal 6 : (2001) 3 CALLT 148 : (2001) 3 CHN 124 : 106 CWN 377 : (2002) 1 DMC 433
Constitution of India, 1950 — Article 142Hindu Marriage Act, 1955 — Section 10, 13, 13(1)
High Courts18 Apr 2001
Ram Deo Tiwari Vs Union of India and Others
Calcutta High Court · (2001) 2 CALLT 147 : (2002) 92 FLR 362
Constitution of India, 1950 — Article 14, 21, 311(2)Penal Code, 1860 (IPC) — Section 120B, 218Prevention of Corruption Act, 1988 — Section 5(1)(d), 5(2)
High Courts18 Apr 2001Dismissed
Bidyut Kumar Mitra Vs State Bank of India and Others
Calcutta High Court · 106 CWN 120 : (2002) 1 LLJ 1001
State Bank of India (Supervisory Staff) Service Rules, 1975 — Rule 49, 50(3), 51(3)
High Courts17 Apr 2001
Gouri Sirkar and Another Vs Goutam Sirkar
Calcutta High Court · AIR 2002 Cal 70
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1(1), Order 21 Rule 2, Order 21 Rule 2(1), Order 21 Rule 2(2)
High Courts17 Apr 2001Allowed
Universal Petrochemicals Ltd. Vs Rajasthan State Electricity Board
Calcutta High Court · AIR 2001 Cal 102 : (2001) 2 CALLT 417 : (2001) 2 CHN 300 : 105 CWN 1098
Arbitration Act, 1940 — Section 11, 2, 20, 2E, 31Contract Act, 1872 — Section 23
High Courts17 Apr 2001
Commissioner of Income Tax Vs R.K. Mukherjee
Calcutta High Court · (2001) 168 CTR 343 : (2001) 249 ITR 708 : (2002) 120 TAXMAN 198
Income Tax Act, 1961 — Section 10(13), 17, 17(3), 256(1)
High Courts17 Apr 2001
Sunil Krishna Ghosh and Another Vs Calcutta Improvement Trust
Calcutta High Court · AIR 2001 Cal 199
Calcutta Improvement Act, 1911 — Section 156Limitation Act, 1963 — Article 55, 22
High Courts17 Apr 2001
M/s. Sarat Textiles Ltd. Vs Joint Regional Director, E.S.I. and Others
Calcutta High Court · (2001) 2 CALLT 216 : (2001) 90 FLR 566 : (2001) 2 LLJ 744
Constitution of India, 1950 — Article 226Employees State Insurance Act, 1948 — Section 85, 85(6)
High Courts16 Apr 2001
Izharul Haque Vs Joint Director General of Foreign Trade
Calcutta High Court · (2001) 132 ELT 539
Foreign Trade (Development and Regulation) Act, 1992 — Section 3, 5, 5(3)
High Courts16 Apr 2001
West Bengal Essential Commodities Supply Corporation Ltd. Vs Koren Foreign Transportation Corporation and Another
Calcutta High Court · AIR 2002 Cal 211
Carriage of Goods by Sea Act, 1925 — Article 3, 2Carriage of Goods by Sea Rules — Rule 6Contract Act, 1872 — Section 230
High Courts16 Apr 2001
Commissioner of Income Tax Vs C. Still Export GmbH
Calcutta High Court · (2001) 168 CTR 345 : (2001) 249 ITR 677 : (2002) 120 TAXMAN 194
Income Tax Act, 1961 — Section 143(3), 144B, 251, 251(1), 256
High Courts16 Apr 2001
Subhas Dutta Vs Union of India and Others
Calcutta High Court · (2001) 3 CALLT 36 : (2001) 2 ILR (Cal) 169
Constitution of India, 1950 — Article 226Environment (Protection) Act, 1986 — Section 24, 3(2)Environment (Protection) Rules, 1986 — Rule 5
High Courts12 Apr 2001Dismissed
Prem Kishan Mudgal Vs M/s Aryavaidya Pharmacy (Coimbatore) Ltd.
Calcutta High Court · (2001) 3 CALLT 24
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6, Order 9 Rule 13
High Courts11 Apr 2001Dismissed
Hindusthan Magcobar Chemicals Ltd. Vs O.P. Rajgarhia
Calcutta High Court · (2002) 110 CompCas 661
Civil Procedure Code, 1908 (CPC) — Section 151, 47Contract Act, 1872 — Section 146, 147Sick Industrial Companies (Special Provisions) Act, 1985 — Section 16, 22, 22(1)
High Courts10 Apr 2001
Mohan Dome Vs Eastern Coalfields Ltd. and Others
Calcutta High Court · (2001) 2 CALLT 208 : (2001) 90 FLR 605
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 21Industrial Disputes Act, 1947 — Section 10, 2A, 33C(2)
High Courts10 Apr 2001
Kajaria Investment and Properties P. Ltd. Vs Income Tax Officer and Others
Calcutta High Court · (2001) 170 CTR 192 : (2001) 250 ITR 619 : (2003) 130 TAXMAN 301
Income Tax Act, 1961 — Section 147