COURT ARCHIVE

Calcutta High Court judgments

64,079 judgments · page 1,151 of 3,204

High Courts22 Jan 2002Dismissed

Statesman Clerical Staff and Workmen''s Union Vs State of West Bengal and Others

Calcutta High Court · (2002) 3 LLJ 122

Constitution of India, 1950 — Article 12Industrial Employment (Standing Orders) Act, 1946 — Section 10

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High Courts21 Jan 2002Dismissed

Union of India and Others Vs Madhusudan Das and Others

Calcutta High Court · 106 CWN 386

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 269UC, 269UD, 269UD(1), 269UD(1), 269UD(1)

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High Courts18 Jan 2002Dismissed

Swapan Kumar Ghosh Vs State of West Bengal

Calcutta High Court · (2002) 1 CALLT 419 : (2002) 2 CHN 96

Constitution of India, 1950 — Article 227Essential Commodities Act, 1955 — Section 6, 6C, 7

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High Courts18 Jan 2002

Banbehari Dalapati Vs Amulya Dalapati and Others

Calcutta High Court · (2002) 1 CALLT 302 : (2002) 2 CHN 216

Criminal Procedure Code, 1973 (CrPC) — Section 378, 482Evidence Act, 1872 — Section 165Penal Code, 1860 (IPC) — Section 140, 149, 307, 311, 323

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High Courts18 Jan 2002Allowed

Munni Rajak Vs Sumit Banerjee and Another Ashok Ghosh Vs The State

Calcutta High Court · (2002) 1 CALLT 251 : (2002) 1 CHN 735

Criminal Procedure Code, 1973 (CrPC) — Section 164, 311, 378, 482, 91Evidence Act, 1872 — Section 165, 3Penal Code, 1860 (IPC) — Section 376

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High Courts18 Jan 2002Dismissed

Lajjaram Singh and Others Vs Jitendra Kumar Singh and Another

Calcutta High Court · (2002) 1 CALLT 374 : (2002) 2 CHN 56

Constitution of India, 1950 — Article 20(3)Criminal Procedure Code, 1973 (CrPC) — Section 91Penal Code, 1860 (IPC) — Section 120B, 419, 420, 423, 424

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High Courts18 Jan 2002

Priyabrata Ghosh Vs State of West Bengal and Others Hon''ble High Court and Others Vs Priyabrata Ghosh

Calcutta High Court · (2002) 3 CALLT 484

Constitution of India, 1950 — Article 14, 19(1), 21, 226, 235

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High Courts17 Jan 2002Dismissed

Tridib Jyoti Ghosh Vs Trustees for the Improvement of Calcutta

Calcutta High Court · (2002) 1 CALLT 425

Constitution of India, 1950 — Article 226West Bengal Government Premises (Tenancy Regulations) Rules, 1976 — Rule 2

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High Courts17 Jan 2002Dismissed

Rabindra Nath Majumder Vs Ardhendu Dutta and Another

Calcutta High Court · (2002) 1 CALLT 344

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115Evidence Act, 1872 — Section 73West Bengal Premises Tenancy Act, 1956 — Section 13(6)

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High Courts17 Jan 2002

Dr. Abhijit Ghosh and Another Vs Mukunda Lal Ganguly and Another

Calcutta High Court · 106 CWN 931

Arbitration Act, 1940 — Section 17Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115Constitution of India, 1950 — Article 227

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High Courts15 Jan 2002Allowed

Union of India (UOI) and Others Vs Brindaban Mallick and Others

Calcutta High Court · (2002) 2 CALLT 47

Constitution of India, 1950 — Article 14, 16, 226

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High Courts14 Jan 2002Partly Allowed

Southend Autotech India Pvt. Ltd. and Another Vs West Bengal Financial Corporation and Others

Calcutta High Court · (2002) 2 CALLT 93

Constitution of India, 1950 — Article 12, 226State Financial Corporations Act, 1951 — Section 29(1), 30

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High Courts14 Jan 2002

British Airways PLC Vs Barunendra Nath Basu

Calcutta High Court · (2002) 1 CALLT 444

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 311

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High Courts14 Jan 2002Dismissed

Mustan Patel Vs State of West Bengal and Others

Calcutta High Court · (2002) 1 CALLT 455 : (2002) 2 CHN 318

Criminal Procedure Code, 1973 (CrPC) — Section 154, 156(3), 167(5)Penal Code, 1860 (IPC) — Section 120B, 420, 482, 483, 485Trade and Merchandise Marks Act, 1958 — Section 78, 79

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High Courts11 Jan 2002Allowed

Md. Idris alias Md. Idris Ali Vs Anil Kumar De

Calcutta High Court · 107 CWN 705

Civil Procedure Code, 1908 (CPC) — Section 100Transfer of Property Act, 1882 — Section 108, 108(o)(p), 108(p)West Bengal Premises Tenancy Act, 1956 — Section 13, 13(4), 17, 17(1), 17(2)

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High Courts09 Jan 2002Allowed