High Courts06 Feb 2002
Commissioner of Income Tax Vs Berger Paints (India) Ltd. (No. 1)
Calcutta High Court · (2002) 174 CTR 338 : (2002) 254 ITR 498 : (2002) 125 TAXMAN 177
Income Tax Act, 1961 — Section 28, 43B
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,149 of 3,204
High Courts06 Feb 2002Dismissed
SK. Liakat Ali and Another Vs Union of India and Others
Calcutta High Court · 106 CWN 1161
Bengal Survey Act, 1875 — Section 2, 3, 4National Highways Act, 1956 — Section 3A, 4
High Courts05 Feb 2002
Mehta Suraya and I.P.M. Industries Limited and Others Vs United Investment Corporation
Calcutta High Court · AIR 2002 Cal 108 : (2002) 2 CALLT 272
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 20 Rule 3, Order 41 Rule 10, Order 41 Rule 11, Order 6 Rule 17Transfer of Property Act, 1882 — Section 108, 111, 115West Bengal Premises Tenancy Act, 1956 — Section 13(2), 13(5), 16
High Courts05 Feb 2002
Levcon Instruments Pvt. Ltd. and Another Vs State of West Bengal and Others
Calcutta High Court · (2002) 94 FLR 899 : (2002) 2 LLJ 725
Industrial Disputes Act, 1947 — Section 17B
High Courts02 Feb 2002Dismissed
Sri Narayan Chandra Saha Vs Smt. Dipali Mukherjee and Others Jyotindra Das Vs Smt. Dipali Mukherjee and Others
Calcutta High Court · AIR 2002 Cal 229 : (2002) 2 CALLT 5 : (2002) 2 CHN 14
Civil Procedure Code, 1908 (CPC) — Section 100Evidence Act, 1872 — Section 150Transfer of Property Act, 1882 — Section 43
High Courts01 Feb 2002Dismissed
Sri Parimal Ghosh Vs Sri Debabrata Ghosh and Others
Calcutta High Court · (2002) 1 CALLT 478 : (2002) 2 CHN 304
Transfer of Property Act, 1882 — Section 108West Bengal Premises Tenancy Act, 1956 — Section 13(1), 17(2)
High Courts01 Feb 2002
Broadway Centre Vs Gopaldas Bagri
Calcutta High Court · AIR 2002 Cal 78 : (2002) 2 CivCC 472 : 106 CWN 605 : (2002) 4 RCR(Civil) 733
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 6A, Order 8 Rule 6BContract Act, 1872 — Section 19, 32Evidence Act, 1872 — Section 58
High Courts01 Feb 2002Dismissed
Rameswar Hembram Vs The State of West Bengal
Calcutta High Court · (2002) 1 CALLT 566
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Evidence Act, 1872 — Section 3, 6, 60Penal Code, 1860 (IPC) — Section 302
High Courts01 Feb 2002Dismissed
Rameswar Hembram Vs State of West Bengal
Calcutta High Court · (2002) 1 ILR (Cal) 229
Criminal Procedure Code, 1973 (CrPC) — Section 173, 313Evidence Act, 1872 — Section 137, 25, 27, 6Penal Code, 1860 (IPC) — Section 302, 32
High Courts31 Jan 2002Dismissed
Commissioner of Commercial Taxes and Others Vs West Bengal Taxation Tribunal and Another
Calcutta High Court · (2002) 1 CALLT 467
West Bengal Sales Tax Rules, 1995 — Rule 101
High Courts31 Jan 2002
Indian Eyelets Industries and Others Vs Regional Provident Fund Commissioner and Others
Calcutta High Court · (2002) 94 FLR 903 : (2002) 2 LLJ 1066
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14B
High Courts31 Jan 2002Dismissed
Panchu Mondal and Others Vs Central Bank of India and Others
Calcutta High Court · (2002) 2 LLJ 506
Constitution of India, 1950 — Article 226, 32
High Courts30 Jan 2002Dismissed
Indo American Electricals Ltd. Vs Commissioner of Central Excise
Calcutta High Court · (2002) 104 ECR 938 : (2002) 143 ELT 530
Central Excises and Salt Act, 1944 — Section 35, 35FConstitution of India, 1950 — Article 226
High Courts30 Jan 2002Dismissed
R.L. Jaiswal and Another Vs E.S.I. Corporation and Others
Calcutta High Court · (2002) 1 CALLT 474 : (2002) 2 CHN 601 : (2002) 94 FLR 116
Criminal Procedure Code, 1973 (CrPC) — Section 482Employees State Insurance Act, 1948 — Section 85
High Courts30 Jan 2002
Shruti Ltd. and Another Vs Commissioner of Income Tax and Others
Calcutta High Court · (2002) 175 CTR 626 : (2002) 255 ITR 283
Income Tax Act, 1961 — Section 127
High Courts30 Jan 2002
Jugal Kishore Singh Vs State of West Bengal
Calcutta High Court · (2002) 1 CALLT 528
Criminal Procedure Code, 1973 (CrPC) — Section 294, 294(1), 294(3)Evidence Act, 1872 — Section 32, 45, 60Penal Code, 1860 (IPC) — Section 304
High Courts30 Jan 2002Allowed
Smt. Karabi Das alias Rupa Vs Sri Paritosh Das
Calcutta High Court · AIR 2003 Cal 61 : (2002) 2 CALLT 1 : (2002) 2 CHN 383 : (2002) 2 DMC 730
Hindu Marriage Act, 1955 — Section 13, 9
High Courts29 Jan 2002Dismissed
Ramsarup Industrial Corporation Vs Additional Commissioner, Commercial Taxes and Others
Calcutta High Court · (2002) 2 CALLT 21
Constitution of India, 1950 — Article 226, 323(B)West Bengal Sales Tax Act, 1994 — Section 2, 4West Bengal Taxation Tribunal Act, 1987 — Section 5, 6, 8(1)
High Courts29 Jan 2002Allowed
Prasanjit Ghosh and Others Vs West Bengal Board of Secondary Education and Others
Calcutta High Court · (2002) 2 CALLT 261
Constitution of India, 1950 — Article 14, 21, 226
High Courts29 Jan 2002Dismissed
Union of India (UOI) and Others Vs Madhusudan Das and Others
Calcutta High Court · (2002) 174 CTR 280 : (2002) 1 ILR (Cal) 473 : (2002) 254 ITR 581
Income Tax Act, 1961 — Section 269UG, 269UG(2), 269UG(3), 269UH