High Courts12 Jul 2004
Jagadis Bose National Science Talent Search Vs Kolkata Metropolitan Development Authority and Others
Calcutta High Court · (2004) 4 CHN 580
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 114
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,075 of 3,204
High Courts12 Jul 2004
In Re: Sudhangshu Sekhar Bera
Calcutta High Court · (2004) 4 CHN 553
Criminal Procedure Code, 1973 (CrPC) — Section 167, 173, 437, 439, 468
High Courts12 Jul 2004
Sujit Kumar Banerjee and Others Vs State of West Bengal and Others
Calcutta High Court · (2004) 4 CHN 612
Constitution of India, 1950 — Article 12, 21A, 226
High Courts09 Jul 2004
In Re: Krishna Murari Singh @ Krishan Murari Singh
Calcutta High Court · (2004) 4 CHN 420
Penal Code, 1860 (IPC) — Section 302
High Courts09 Jul 2004
Ghatal Steam Navigation Co. Ltd. Vs Union of India (UOI) and Others
Calcutta High Court · (2005) 1 CALLT 291 : (2005) 105 FLR 176 : (2005) 2 LLJ 99
Bengal Waterways Act, 1934 — Section 40(2)Constitution of India, 1950 — Article 14, 16, 21, 226Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1(3), 7A
High Courts09 Jul 2004
Rama Goswami Vs Lakshmi Kanta Roy and Others
Calcutta High Court · (2005) 2 CALLT 451 : (2005) 4 CHN 471
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 173(8), 200, 251, 311Evidence Act, 1872 — Section 165Penal Code, 1860 (IPC) — Section 114, 350, 351, 353, 354
High Courts09 Jul 2004Dismissed
Russel Appartment Society Vs Hindusthan Auto Distributors Pvt. Ltd.
Calcutta High Court · (2004) 2 ILR (Cal) 112
High Courts09 Jul 2004Allowed
Niranjan Mondal Vs Union of India (UOI) and Others
Calcutta High Court · (2004) 4 CHN 175
Penal Code, 1860 (IPC) — Section 376, 396, 397
High Courts08 Jul 2004
Sourav Jhunjhunwalla Vs Commissioner of Income Tax
Calcutta High Court · (2005) 196 CTR 145 : (2005) 273 ITR 225 : (2005) 145 TAXMAN 243
Income Tax (Appellate Tribunal) Rules, 1963 — Rule 24
High Courts08 Jul 2004Dismissed
Seth Mehta Pvt. Ltd. and Another Vs Standard Chartered Bank
Calcutta High Court · (2004) 4 CHN 272
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts08 Jul 2004
Hem Prakash Surana and Another Vs Bijay Singh Surana and Others
Calcutta High Court · (2005) 1 CHN 565
High Courts07 Jul 2004
Vidhyawati Vs A. Guruswamy
Calcutta High Court · (2005) 2 ACC 426 : (2005) ACJ 433 : (2005) 1 CHN 22
Evidence Act, 1872 — Section 45Motor Vehicles Act, 1988 — Section 163A
High Courts06 Jul 2004Dismissed
Commissioner of Income Tax Vs Soorajmall Baijnath Agencies (P.) Ltd.
Calcutta High Court · (2005) 272 ITR 325 : (2005) 145 TAXMAN 105
Income Tax Act, 1961 — Section 73, 73(1), 73(2)
High Courts06 Jul 2004Allowed
Rama Devi Mishra Vs Jyoshoda Mishra
Calcutta High Court · (2004) 4 CHN 626
Evidence Act, 1872 — Section 154
High Courts06 Jul 2004
Kolkata Municipal Corporation Vs Chanda Properties Private Limited
Calcutta High Court · (2005) 1 CHN 501
Calcutta Municipal Corporation Act, 1980 — Section 189, 586, 586(4)Specific Relief Act, 1963 — Section 38
High Courts05 Jul 2004Dismissed
Panjabi @ Susanta Mondal Vs State of West Bengal
Calcutta High Court · (2004) 4 CHN 648
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 42, 50, 57
High Courts05 Jul 2004Dismissed
Royal Engineer''s Co-operative Society Ltd. and Another Vs State of West Bengal and Others
Calcutta High Court · (2004) 4 CHN 490
Bengal Excise Act, 1909 — Section 85, 86
High Courts05 Jul 2004
Harendra Nath Halder and Others Vs New India Assurance Co. Ltd. and Another
Calcutta High Court · (2005) 2 ACC 3 : (2006) ACJ 975
Motor Vehicles Act, 1988 — Section 140, 163A, 163A(1), 163A(2), 166
High Courts05 Jul 2004
Kamala Kant Jha Vs State of West Bengal and Others
Calcutta High Court · (2005) 1 CHN 54 : (2005) 2 ESC 1187