High Courts22 Jul 2004Allowed
Tega India Ltd. and Others Vs West Bengal State Electricity Board and Others
Calcutta High Court · AIR 2005 Cal 62
Electricity (Supply) Act, 1948 — Section 49
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,074 of 3,204
High Courts22 Jul 2004
Syed Hazi Wasi Ahmed Vs Board of Wakfs and Others
Calcutta High Court · (2004) 3 CALLT 330 : (2004) 4 CHN 617
Constitution of India, 1950 — Article 227Waqf Act, 1995 — Section 3, 36, 40
High Courts21 Jul 2004Dismissed
Sanjoy Kumar Dam Vs Punjab National Bank and Others
Calcutta High Court · (2004) 2 ILR (Cal) 123 : (2005) 1 LLJ 529
Punjab National Bank Officer Employees (Discipline and Appeal) Regulations, 1977 — Regulation 14
High Courts20 Jul 2004
Devadi Rajeshwar Rao Vs Employees'' State Insurance Corporation
Calcutta High Court · (2005) 1 LLJ 512
Constitution of India, 1950 — Article 227
High Courts19 Jul 2004Allowed
Chayan Dutta Roy Vs Chayanika Chatterjee and Another
Calcutta High Court · (2005) 2 CALLT 631 : (2005) 1 CHN 115
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17Succession Act, 1925 — Section 265, 288, 288(2), 299, 388
High Courts16 Jul 2004Allowed
Istakuddin Mondal alias Haradhan Mondal Vs The State of West Bengal and Others
Calcutta High Court · (2004) 3 CALLT 407 : (2005) 4 CHN 320
Criminal Procedure Code, 1973 (CrPC) — Section 173(1), 173(8), 190, 401, 482
High Courts16 Jul 2004Dismissed
Commissioner of Income Tax Vs Ashim Krishna Mondal
Calcutta High Court · (2004) 192 CTR 336 : (2004) 270 ITR 160 : (2005) 144 TAXMAN 365
Income Tax Act, 1961 — Section 158BB
High Courts16 Jul 2004
Dilip Das Vs New India Assurance Co. Ltd. and Another
Calcutta High Court · (2006) 1 ACC 494 : (2005) ACJ 1986
Motor Vehicles Act, 1988 — Section 166
High Courts16 Jul 2004Allowed
Kolkata Municipal Corporation Vs Kamal Hyder Siddique and Another
Calcutta High Court · (2005) 2 CHN 146
Constitution of India, 1950 — Article 227
High Courts16 Jul 2004Dismissed
Sk. Noor Box and Another Vs State of West Bengal and Another
Calcutta High Court · (2005) 3 CHN 668
Constitution of India, 1950 — Article 215, 227Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 156(3), 401, 482Penal Code, 1860 (IPC) — Section 379, 447, 448, 506
High Courts15 Jul 2004Allowed
Suniti Mondal Vs New India Assurance Co. Ltd. and Others
Calcutta High Court · (2005) ACJ 272
Motor Vehicles Act, 1988 — Section 140, 166
High Courts15 Jul 2004
Jangipara Panchayat Samity and Another Vs State of West Bengal and Others
Calcutta High Court · (2005) 1 CHN 632
West Bengal Agricultural Produce Marketing (Regulation) Act, 1972 — Section 13West Bengal Panchayat Act, 1973 — Section 117
High Courts14 Jul 2004Allowed
Shiv Kumar Gupta Vs Smt. Lakshmi Devi Gupta
Calcutta High Court · (2004) 3 CALLT 174 : (2005) 1 DMC 272
Hindu Marriage Act, 1955 — Section 23(2)
High Courts14 Jul 2004
Chanda Engineers (India) Ltd. and Another Vs U.C.O. Bank
Calcutta High Court · AIR 2005 Cal 28 : (2005) 125 CompCas 708 : (2004) 2 ILR (Cal) 129
Banking Regulation Act, 1949 — Section 6Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3Constitution of India, 1950 — Article 227
High Courts14 Jul 2004
Governing Body of Krishnagar Women''s College Vs Smt. Gouri Phani Chakraborty and Others
Calcutta High Court · (2004) 3 CALLT 372 : (2004) 2 ILR (Cal) 99
Constitution of India, 1950 — Article 14, 21, 226West Bengal College Teachers (Security of Service) Act, 1975 — Section 11, 121, 14, 16, 9West Bengal College Teachers (Security of Service) Rules, 1977 — Rule 9, 9(1)
High Courts13 Jul 2004Allowed
Kesoram Industries Ltd. Vs Commissioner of Income Tax, West Bengal II, Calcutta
Calcutta High Court · (2005) 144 TAXMAN 192
Income Tax Act, 1961 — Section 139, 139(8), 143, 143(3), 144(B)
High Courts13 Jul 2004
Arun Kumar Jhunjhunwala Vs Santosh Kumar Agarwalla
Calcutta High Court · (2005) 1 CHN 58
Calcutta High Court (Original Side) Rules, 1914 — Rule 28Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10ASuccession Act, 1925 — Section 306
High Courts13 Jul 2004
Kesoram Industries Ltd. Vs Commissioner of Income Tax
Calcutta High Court · (2005) 144 TAXMAN 192
Income Tax Act, 1961 — Section 254(2)
High Courts13 Jul 2004
Shalimar Rope Works Ltd. (in Liquidation) and Others Vs Official Liquidator and Others
Calcutta High Court · (2005) 105 FLR 752 : (2005) 1 LLJ 1165
Industrial Disputes Act, 1947 — Section 25FF
High Courts12 Jul 2004
Pranab Kumar Roy Vs State and Another
Calcutta High Court · (2004) 3 CHN 661
Criminal Procedure Code, 1973 (CrPC) — Section 200, 203, 482Wild Life (Protection) Act, 1972 — Section 50(4)