High Courts23 Nov 2005Dismissed
State Vs Manpiyari Bai
Calcutta High Court · (2006) 1 CHN 454 : (2006) 1 ILR (Cal) 49
Penal Code, 1860 (IPC) — Section 300, 302, 34
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,031 of 3,204
High Courts23 Nov 2005
Rajani Poddar Vs State of West Bengal and Others
Calcutta High Court · (2005) 2 ILR (Cal) 557
Constitution of India, 1950 — Article 12Paschim Banga Rajya Prathamik Siksha Unnayan Sanstha Rules — Rule 14, 24, 49, 6Societies Registration Act, 1860 — Section 4
High Courts22 Nov 2005Dismissed
Suniti Bala Paul alias Bina Pani Paul Vs Arunangshu Bhusan Paul
Calcutta High Court · (2006) 1 CALLT 573 : 110 CWN 419
Succession Act, 1925 — Section 263
High Courts22 Nov 2005Allowed
The Hongkong and Shanghai Banking Corporation Ltd. Vs The Central Government Industrial Tribunal and Others
Calcutta High Court · (2006) 1 CALLT 1 : (2006) 4 CHN 146 : 110 CWN 37 : (2006) 109 FLR 496 : (2006) 2 LLJ 628
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2, 25F
High Courts21 Nov 2005
India Media Services Pvt. Ltd. Vs Newsprint Trading and Sales Corporation and Others
Calcutta High Court · AIR 2006 Cal 102
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 32Constitution of India, 1950 — Article 254(2)Registration Act, 1908 — Section 13(2), 17, 17(1), 17(2), 29
High Courts21 Nov 2005Dismissed
Andaman Chamber of Commerce and Industry Vs Union of India (UOI) and Others
Calcutta High Court · (2006) 2 CHN 290
Finance Act, 1993 — Section 65, 68, 69, 70, 70(1)
High Courts18 Nov 2005Allowed
Kevin Infotech Pvt. Ltd. Vs Union of India (UOI) and Another
Calcutta High Court · (2006) 1 CHN 530 : (2006) 202 ELT 751 : (2008) 10 STR 514
High Courts18 Nov 2005
Tapas Kumar Bhanja Vs State of West Bengal and Another
Calcutta High Court · (2006) 2 CALLT 108
High Courts18 Nov 2005Dismissed
Jaharlal Saha and Others Vs Pradip Saha and Others
Calcutta High Court · (2006) 1 CHN 513
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, Order 41 Rule 11, 11Transfer of Property Act, 1882 — Section 106West Bengal Premises Tenancy Act, 1956 — Section 13(6)
High Courts17 Nov 2005Allowed
University of Calcutta and Others Vs Saima Gaziani
Calcutta High Court · AIR 2006 Cal 35
Calcutta University Rules — Rule 20, 30
High Courts17 Nov 2005
Radhe Shyam Saraf (HUF) Vs Central Bank of India
Calcutta High Court · (2006) 1 CALLT 541
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, Order 9 Rule 6, Order 9 Rule 7
High Courts16 Nov 2005Dismissed
P.G. Foils Ltd. and Another Vs National Agricultural Co-operative Marketing Federation and Others
Calcutta High Court · (2006) 2 CHN 308
Constitution of India, 1950 — Article 12, 226
High Courts16 Nov 2005Dismissed
Andaman Chamber of Commerce and Industry Vs Union of India and Others
Calcutta High Court · 110 CWN 216
Finance Act, 1993 — Section 65
High Courts16 Nov 2005
State of West Bengal and Others Vs Sanjeevani Projects (P) Ltd. and Others
Calcutta High Court · (2006) 1 CHN 241
Constitution of India, 1950 — Article 14, 19, 19(1), 21, 226Environment (Protection) Act, 1986 — Section 3(1), 3(2)Environment (Protection) Rules, 1986 — Rule 5(3)
High Courts14 Nov 2005
Arun Kanti Ghose Vs State Bank of India and Others State Bank of India Vs Arun Kanti Ghose and Another
Calcutta High Court · (2006) 2 CHN 145
Limitation Act, 1963 — Section 5
High Courts14 Nov 2005Allowed
Udayan Mukherjee Vs Commissioner of Income Tax
Calcutta High Court · (2007) 291 ITR 318
Income Tax Act, 1961 — Section 271(1)
High Courts11 Nov 2005Allowed
Allergan Inc. Vs Chetana Pharmaceuticals
Calcutta High Court · (2007) 34 PTC 267
Trade and Merchandise Marks Act, 1958 — Section 33
High Courts11 Nov 2005
Veer Probhu Marketing Limited and etc. Vs National Supply Corporation and Others
Calcutta High Court · AIR 2006 Cal 301
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4, Order 6 Rule 18, Order 9 Rule 13, 104Contract Act, 1872 — Section 230
High Courts11 Nov 2005Dismissed
Auro Impex Pvt. Ltd. and Another Vs Kolkata Municipal Corporation and Others
Calcutta High Court · (2006) 1 CHN 22
Calcutta Municipal Corporation Act, 1980 — Section 195, 219, 220, 225
High Courts09 Nov 2005Dismissed
Syed Mehdi Vs Md. Ali Jaffar and Others
Calcutta High Court · (2006) 3 CHN 132
Civil Procedure Code, 1908 (CPC) — Section 92, 92(1)