High Courts07 Dec 2005
Krishna Prosad Chatterjee Vs Satyen Chakraborty and Others
Calcutta High Court · (2006) 2 CHN 148 : 110 CWN 211
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,030 of 3,204
High Courts07 Dec 2005Dismissed
Suresh Mahato Vs The State of West Bengal
Calcutta High Court · (2006) 1 CALLT 248 : (2006) 2 CHN 78
Penal Code, 1860 (IPC) — Section 201, 302, 34, 364
High Courts06 Dec 2005Dismissed
Anil Kumar Bhuinya Vs State of West Bengal
Calcutta High Court · (2006) 1 CHN 672
Electricity (West Bengal Amendment) Act, 2001 — Section 39F, 39G, 39G(2), 39PElectricity Act, 1910 — Section 39Electricity Act, 2003 — Section 135, 136, 137, 138, 139
High Courts02 Dec 2005
J.M. Baxi and Company Vs Food Corporation of India and Others
Calcutta High Court · AIR 2006 Cal 94 : (2006) 1 CHN 695
Contract Act, 1872 — Section 230
High Courts02 Dec 2005Allowed
Snehendu Chowdhury and Others Vs State of West Bengal and Others
Calcutta High Court · (2005) 12 CAL CK 0041
Civil Procedure Code, 1908 (CPC) — Section 141, 148, 149Constitution of India, 1950 — Article 226
High Courts02 Dec 2005Dismissed
Meghnath alias Meghchand Mondal, Rasibala Mondal and Jaladhar Mondal Vs The State of West Bengal
Calcutta High Court · (2006) 1 CALLT 282 : (2006) 1 CHN 679 : 111 CWN 975 : (2006) 1 DMC 826
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 304(B), 34, 498A
High Courts02 Dec 2005Dismissed
Atindra Nath Chakrabarty Vs Anil Kumar Chakravarty and Others
Calcutta High Court · AIR 2006 Cal 88 : (2006) 1 CHN 521
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10
High Courts01 Dec 2005Dismissed
Ashok Kumar Thakur Vs State of West Bengal
Calcutta High Court · (2006) 2 ILR (Cal) 65
High Courts30 Nov 2005
Nepal Mondal Vs State
Calcutta High Court · (2006) 2 CHN 61 : (2006) 1 ILR (Cal) 61
Criminal Procedure Code, 1973 (CrPC) — Section 162, 313Penal Code, 1860 (IPC) — Section 302
High Courts29 Nov 2005Dismissed
Paresh Chandra Nath Vs Naresh Chandra Nath and Others
Calcutta High Court · (2006) 1 CHN 526
Constitution of India, 1950 — Article 227
High Courts28 Nov 2005Allowed
Sm. Soma Dey Vs Swapan Kumar Dey
Calcutta High Court · (2006) 2 CALLT 53
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, 115Constitution of India, 1950 — Article 227Hindu Marriage Act, 1955 — Section 24
High Courts25 Nov 2005Dismissed
Rajinder Singh Vs Union of India and Others
Calcutta High Court · 110 CWN 222
High Courts25 Nov 2005
Bijit Kumar Basu Vs Dilip Kumar Sinha and Others
Calcutta High Court · (2006) 1 CALLT 624 : (2006) 2 CHN 45
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Penal Code, 1860 (IPC) — Section 499, 500, 501, 502Press and Registration of Books Act, 1867 — Section 7
High Courts25 Nov 2005Allowed
Abdul Wahed Akunjee Vs State of W.B.
Calcutta High Court · (2006) 3 CHN 331
Arms Act, 1959 — Section 25(1B), 27, 35Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 30
High Courts24 Nov 2005
Surendran Pal Singh and Others Vs Union of India and Others
Calcutta High Court · 110 CWN 198
High Courts24 Nov 2005Dismissed
Subhendu Sengupta Vs Central Bank of India and Others
Calcutta High Court · (2006) 145 STC 620
High Courts24 Nov 2005Allowed
Layeeque Ahmed Akhtar Vs State of West Bengal and Others
Calcutta High Court · (2006) 1 CHN 634
West Bengal Municipal (Finance and Accounting) Rules, 1999 — Rule 80, 81, 82West Bengal Municipal Act, 1993 — Section 118, 119
High Courts23 Nov 2005
Loucal Promoter Pvt. Ltd. and Others Vs Gautam Dudhoria and Others
Calcutta High Court · AIR 2006 Cal 117 : (2006) 2 CHN 138
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts23 Nov 2005Allowed
State Vs Alexius Tirkey
Calcutta High Court · (2006) 3 CHN 508 : (2006) 1 ILR (Cal) 33
Penal Code, 1860 (IPC) — Section 302, 34, 449
High Courts23 Nov 2005Dismissed
Uniworth Bio-Tech Limited Vs Orissa Industrial Infrastructure Development Corporation and Another
Calcutta High Court · (2006) 1 CHN 709