High Courts07 Aug 2006Allowed
Utkal Asbestos Limited Vs Board of Trustees, Port of Cal. and Others
Calcutta High Court · 110 CWN 776
Customs Act, 1962 — Section 17Major Port Trusts Act, 1963 — Section 21, 52, 6
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,009 of 3,204
High Courts07 Aug 2006Dismissed
Uday Narayan Jana Vs State of West Bengal
Calcutta High Court · (2007) 1 CHN 258
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 164, 313, 377, 378Evidence Act, 1872 — Section 114APenal Code, 1860 (IPC) — Section 34, 363, 365, 366, 375
High Courts07 Aug 2006Allowed
Sandhya Mondal and Others Vs State of West Bengal and Others
Calcutta High Court · (2007) 1 CALLT 116 : 110 CWN 788 : (2006) 2 ILR (Cal) 397
Land Acquisition Act, 1894 — Section 10, 11, 12, 17, 2
High Courts07 Aug 2006Dismissed
Smt. Atul Bala Maity Vs The Union of India and Others
Calcutta High Court · 110 CWN 822
Criminal Procedure Code, 1973 (CrPC) — Section 68Penal Code, 1860 (IPC) — Section 379
High Courts07 Aug 2006
Deoki Dass Vs Union of India (UOI) and Others
Calcutta High Court · 110 CWN 852 : (2006) 2 ILR (Cal) 415
Railway Protection Force Rules, 1959 — Rule 44Railway Protection Force Rules, 1987 — Rule 153, 153.8
High Courts04 Aug 2006Allowed
Hasanuzzaman Khadim Vs State of West Bengal
Calcutta High Court · (2007) 1 CHN 91
Penal Code, 1860 (IPC) — Section 406
High Courts04 Aug 2006Dismissed
Subhas Chandra Dutta Vs Sudha Das and Others
Calcutta High Court · (2007) 2 CHN 85
Criminal Procedure Code, 1973 (CrPC) — Section 144, 144(1), 144(2)Penal Code, 1860 (IPC) — Section 188
High Courts04 Aug 2006Allowed
Food Corporation of India Vs Anurag Properties Pvt. Ltd. and Another
Calcutta High Court · (2007) 1 CHN 1
Civil Procedure Code, 1908 (CPC) — Section 105(2)Companies Act, 1956 — Section 617Constitution of India, 1950 — Article 12, 136, 14, 142, 226
High Courts03 Aug 2006
Jaymac Lasetron P. Ltd. and Another Vs Commissioner of Income Tax and Others Munir Ahmed and Another Vs Union of India (UOI) and Others
Calcutta High Court · (2006) 206 CTR 532 : 110 CWN 1153 : (2006) 286 ITR 453
Income Tax Act, 1961 — Section 156, 159, 226(3), 230A, 281Income Tax Rules, 1962 — Rule 11, 11(4), 11(6), 2Transfer of Property Act, 1882 — Section 53
High Courts03 Aug 2006
Tijiya Steel Pvt. Ltd. and Another Vs Union of India (UOI) and Others
Calcutta High Court · (2007) 2 CALLT 358
Central Excise Rules, 1944 — Rule 57AB, 57AG, 57AH, 57HCentral Excises and Salt Act, 1944 — Section 11A(1), 11AA, 3, 35, 35FConstitution of India, 1950 — Article 226
High Courts02 Aug 2006Allowed
Arindam Basu and Others Vs Amal Kumar Bose and Others
Calcutta High Court · AIR 2006 Cal 295 : (2006) 4 CHN 813 : 110 CWN 826
Constitution of India, 1950 — Article 19, 21, 226, 300A, 31(1)Motor Vehicles Act, 1988 — Section 51(5)Penal Code, 1860 (IPC) — Section 120B, 323, 392, 506
High Courts02 Aug 2006
Controller of Patents and Designs and Others Vs Glaxo Smithkline Plc. Ors.
Calcutta High Court · 110 CWN 950 : (2006) 2 ILR (Cal) 380
Bengal Tenancy Act, 1885 — Section 26JCentral Provinces and Berar Sales Tax (Amendment) Act, 1949 — Section 22(1), 32Companies Act, 1913 — Section 153C
High Courts01 Aug 2006Dismissed
Maitry Banerjee Vs Union of India (UOI) and Others
Calcutta High Court · (2006) 4 CHN 507
High Courts01 Aug 2006Dismissed
Ghanashyamdas Agarwal Vs Bank of India and Others
Calcutta High Court · (2007) 3 CivCC 110 : (2007) 5 RCR(Civil) 461
Civil Procedure Code, 1908 (CPC) — Order 12 Rule 6
High Courts01 Aug 2006Dismissed
Ranjan Chatterjee (deceased by LRs) Vs Dinesh Kumar Sharma
Calcutta High Court · AIR 2007 Cal 18 : 111 CWN 958
Calcutta High Court (Original Side) Rules, 1914 — Rule 25, 27, 28, 30, 46
High Courts01 Aug 2006Allowed
Ranjan Chatterjee (deceased) and Sri Biswanath Chatterjee Vs Sri Dinesh Kumar Sharma
Calcutta High Court · (2007) 1 CALLT 243
Calcutta High Court (Original Side) Rules, 1914 — Rule 25, 27, 30, 46
High Courts31 Jul 2006
Calcutta Soft Drinks Private Limited Vs Calcutta Municipal Corporation and Others
Calcutta High Court · (2007) 2 CHN 17 : 110 CWN 892
Calcutta Municipal Corporation Act, 1980 — Section 131(3), 203, 204, 204(1), 204(2)
High Courts31 Jul 2006Allowed
Smt. Sita Devi Haralalka Vs T.M. and M.C. Private Ltd.
Calcutta High Court · (2007) 1 CALLT 107
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Evidence Act, 1872 — Section 114, 116General Clauses Act, 1897 — Section 27
High Courts28 Jul 2006
The Empire Jute Co. Ltd. and Another and Others Vs Jute Corporation of India and Another
Calcutta High Court · 110 CWN 767
High Courts28 Jul 2006Allowed
Binapani Dey and Another Vs Sankar Chowdhury and Others
Calcutta High Court · (2006) 4 CHN 199 : 110 CWN 761
Constitution of India, 1950 — Article 227Limitation Act, 1963 — Article 60