High Courts18 Aug 2006Dismissed
Sanjay Mehta and Others Vs The Kolkata Municipal Corporation and Others
Calcutta High Court · (2007) 1 CALLT 526
Calcutta Municipal Corporation Act, 1980 — Section 400(1), 400(3)
COURT ARCHIVE
Calcutta High Court judgments
64,079 judgments · page 1,008 of 3,204
High Courts17 Aug 2006Allowed
Md. Basar Ali Molla and Others Vs State of West Bengal and Jaid Ali Molla and Others
Calcutta High Court · (2006) 08 CAL CK 0052
Criminal Procedure Code, 1973 (CrPC) — Section 133, 133(1), 144
High Courts17 Aug 2006Allowed
Gopal Glass Works Ltd. Vs Assistant Controller of Patents and Designs and Others
Calcutta High Court · (2007) 1 CALLT 290 : 111 CWN 317 : (2006) 33 PTC 434
Designs Act, 2000 — Section 19(2)
High Courts17 Aug 2006
Senior Superintendent of Post Office, North Calcutta Division and Others Vs Dipak Kumar Ghosh and Others
Calcutta High Court · (2006) 4 CHN 759
High Courts14 Aug 2006Allowed
Crystal Cable Industries Ltd. and Another Vs Union of India (UOI) and Others
Calcutta High Court · (2006) 08 CAL CK 0060
Central Excises and Salt Act, 1944 — Section 35F, 35G, 35G(1), 35G(3), 35G(4)Constitution of India, 1950 — Article 226Customs Act, 1962 — Section 35F
High Courts14 Aug 2006
Naru Gopal Chakraborty and Others Vs State of West Bengal and Others
Calcutta High Court · (2006) 4 CHN 436
High Courts14 Aug 2006Allowed
Jenali and Others Vs National Insurance Co. Ltd. and Another
Calcutta High Court · (2008) ACJ 386
Evidence Act, 1872 — Section 35Motor Vehicles Act, 1988 — Section 140, 163A, 166, 168, 170Registration of Electors Rules, 1960 — Rule 28
High Courts14 Aug 2006Dismissed
Tea Board and Another Vs Lmj International Ltd. and Others
Calcutta High Court · 110 CWN 965
Constitution of India, 1950 — Article 12, 226
High Courts11 Aug 2006
Sabita Chowdhury Vs Dulali Mondal Chowdhury and Others
Calcutta High Court · AIR 2006 Cal 318 : (2006) 3 CALLT 614 : (2006) 4 CHN 445 : 111 CWN 650
Constitution of India, 1950 — Article 142Hindu Marriage Act, 1955 — Section 13(1), 15
High Courts11 Aug 2006
Revlon Manufacturing Limited Vs K.V. International and Others
Calcutta High Court · (2007) 1 CALLT 236
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 15Stamp Act, 1899 — Article 62, 17, 18Trade Marks Act, 1999 — Section 29, 44
High Courts11 Aug 2006Dismissed
C.L.S. Limited Vs Union of India and Others
Calcutta High Court · 110 CWN 1057
High Courts11 Aug 2006Dismissed
Smt. Ashalata Dutta Vs Smt. Gita Dutta and Shri Avik Kumar Dutta and Others
Calcutta High Court · (2007) 1 CALLT 620 : (2007) 1 CLT 620
Benami Transactions (Prohibition) Act, 1988 — Section 2, 3, 3(1), 3(2), 3(3)Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151Evidence Act, 1872 — Section 114
High Courts11 Aug 2006Dismissed
Kamala Gupta Vs State of West Bengal and Others
Calcutta High Court · (2006) 4 CHN 219
Criminal Procedure Code, 1973 (CrPC) — Section 190, 200
High Courts10 Aug 2006Dismissed
State of West Bengal Vs Dhirendra Kumar Mitra and Others
Calcutta High Court · (2007) 1 CHN 591
Constitution of India, 1950 — Article 14, 300A, 31, 31(2), 31BLand Acquisition Act, 1894 — Section 23(1A), 23(2)West Bengal Land Development and Planning Act, 1948 — Section 2, 4, 8, 8(1)
High Courts10 Aug 2006
Md. Azad Parvez Vs Narcotic Control Bureau and State of West Bengal
Calcutta High Court · (2007) 1 CHN 101
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21, 29, 41(2), 50, 67
High Courts09 Aug 2006Allowed
Anjali Metia and Others Vs West Bengal State Electricity Board and Others
Calcutta High Court · (2007) 1 CALLT 219 : (2006) 4 CHN 433 : 111 CWN 230
Criminal Procedure Code, 1973 (CrPC) — Section 144(2)Electricity Act, 2003 — Section 43
High Courts08 Aug 2006Allowed
Jalil Ali Mollah Vs State of West Bengal
Calcutta High Court · (2006) 4 CHN 541
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114, 27, 8Penal Code, 1860 (IPC) — Section 201, 302
High Courts07 Aug 2006Allowed
Dayamayee Mondal Vs Indian Oil Corporation Limited and Others
Calcutta High Court · (2006) 4 CHN 491
Constitution of India, 1950 — Article 142, 226
High Courts07 Aug 2006
Nimish Binani Vs Calcutta University and Others
Calcutta High Court · 110 CWN 910
Calcutta University Act, 1979 — Section 9(6)
High Courts07 Aug 2006Allowed
Union of India and Others Vs Smt Suvadra Bala Paul and Others
Calcutta High Court · 110 CWN 805