High Courts09 Apr 2026Disposed Of
Ashok Traders & Anr Vs State Of West Bengal & Ors
Calcutta High Court · (2026) 04 CAL CK 0061
COURT ARCHIVE
Calcutta High Court judgments, 2026
965 judgments · page 44 of 49
High Courts09 Apr 2026Disposed Of
M/S. N. Goswamin Associates Vs Assistant Commissioner Of State Tax Jalpaiguri Charge & Ors
Calcutta High Court · (2026) 04 CAL CK 0060
West Bengal Goods And Services Tax Act, 2017-Section 73, 73(9), 75(4)
High Courts09 Apr 2026Dismissed/ Disposed Of
JHM Import Export (P) Ltd Vs Asit Baran Dey And Others
Calcutta High Court · (2026) 04 CAL CK 0059
Code Of Civil Procedure, 1908-Section 80, Order 41 Rule 11Indian Partnership Act, 1932-Section 69Indian Contract Act, 1872-Section 202
High Courts09 Apr 2026Dismissed
Sanjib Chowdhury & Anr Vs State Of West Bengal & Anr
Calcutta High Court · (2026) 04 CAL CK 0058
Indian Penal Code, 1860-Section 34, 302Arms Act, 1959-Section 22, 25, 27Evidence Act, 1872-Section 27
High Courts09 Apr 2026Dismissed
MD. Farhad Zaman Vs Union Of India & Ors
Calcutta High Court · (2026) 04 CAL CK 0057
Border Security Force Rules, 1969-Rule 22Indian Penal Code, 1860-Section 120B, 420Prevention Of Corruption Act, 1988-Section 7, 7A, 8, 11(2)
High Courts09 Apr 2026Disposed Of
Greego Drive Private Ltd. Vs State Of West Bengal & Ors
Calcutta High Court · (2026) 04 CAL CK 0056
Constitution Of India, 1950-Article 14, 32, 226
High Courts09 Apr 2026Disposed Of
Swapan Kumar Dutta Vs State Of West Bengal & Ors
Calcutta High Court · (2026) 04 CAL CK 0055
West Bengal Motor Vehicles Rules, 1989-Rule 182, 182(1)(i)182(1)(ii)
High Courts09 Apr 2026Disposed Of
Sanjay Prasad Koiree Vs Union Of India & Ors
Calcutta High Court · (2026) 04 CAL CK 0054
Constitution Of India, 1950-Article 14, 226
High Courts09 Apr 2026Disposed Of
Sk. Karim Vs State Of West Bengal & Ors
Calcutta High Court · (2026) 04 CAL CK 0053
Constitution Of India, 1950-Article 14, 32, 226
High Courts09 Apr 2026Dismissed/ Disposed Of
Madhab Chandra Basu Vs Safikul Molla
Calcutta High Court · (2026) 04 CAL CK 0052
Code Of Civil Procedure, 1908-Section, Order 41 Rule 11Registration Act, 1908-Section 17, 17(1)(b), 49Indian Stamp Act, 1899-Section 33, 35, 36
High Courts09 Apr 2026
Sheeraj Projects Private Limited & Ors Vs Administration Of The Union Territory Of Andaman And Nicobar Islands & Ors
Calcutta High Court · (2026) 04 CAL CK 0050
Transfer Of Property Act, 1882-Section 105
High Courts09 Apr 2026Disposed Of
Principal Commissioner Of Customs Preventive Vs Litan Karmakar Proprietor Of Ms Litan Karmakamar
Calcutta High Court · (2026) 04 CAL CK 0049
Customs Act, 1962-Section 110, 123
High Courts08 Apr 2026Disposed Of
Shanta Chandak Vs Assistant Commissioner Of State Tax, Siliguri Charge & Ors
Calcutta High Court · (2026) 04 CAL CK 0048
West Bengal Goods And Services Tax Act, 2017-Section 73, 107
High Courts08 Apr 2026Dismissed
Pritam Sinha Roy & Adrian Farnandez Vs State Of West Bengal
Calcutta High Court · (2026) 04 CAL CK 0036
Indian Penal Code, 1860-Section 24, 34, 302, 379Evidence Act, 1872-Section 8, 27, 106Code Of Criminal Procedure, 1973-Section 161, 313
High Courts08 Apr 2026Allowed
HMR Constructions Private Limited Vs Oriental Insurance Company Limited
Calcutta High Court · (2026) 04 CAL CK 0035
Constitution Of India, 1950-Article 12, 14, 226
High Courts08 Apr 2026Allowed
BSCPL Infrastructure Limited & Anr Vs Reserve Bank Of India & Anr
Calcutta High Court · (2026) 04 CAL CK 0034
Arbitration And Conciliation Act, 1996-Section 11, 21
High Courts08 Apr 2026
Dr. Sham Kumar Sharma Vs Union Of India & Ors
Calcutta High Court · (2026) 04 CAL CK 0033
Constitution Of India, 1950-Article 14, 16
High Courts08 Apr 2026Disposed Of
Sudhan Mondal Vs Union Of India & Ors
Calcutta High Court · (2026) 04 CAL CK 0032
Border Security Force Act, 1968-Section 19(b)
High Courts08 Apr 2026Dismissed/ Disposed Of
Harish Kumar Agarwal & Ors Vs Bank Of Baroda & Ors
Calcutta High Court · (2026) 04 CAL CK 0031
High Courts08 Apr 2026Allowed
Naba Kumar Koley And Others Vs State Of West Bengal
Calcutta High Court · (2026) 04 CAL CK 0029
Indian Penal Code, 1860-Section 34, 47, 307, 324, 325, 379, 447