COURT ARCHIVE

Calcutta High Court judgments, 2026

965 judgments · page 43 of 49

High Courts21 Apr 2026Allowed/ Disposed Of

Prapti Chakraborty Vs State Of West Bengal & Ors

Calcutta High Court · (2026) 04 CAL CK 0615

Constitution Of India, 1950-Article 14West Bengal School Service Commission (General Transfer, Transfer On Special Grounds And Reallocation) Rules, 2015-Rule 6, 6(5)

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High Courts21 Apr 2026Disposed Of

Mithu Saha Vs Additional Commissioner, Airport & Air Cargo Complex & Ors

Calcutta High Court · (2026) 04 CAL CK 0614

Customs Act, 1962-Section 129(E)

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High Courts21 Apr 2026Allowed/ Disposed Of

Sabyasachi Chakraborty Vs State Of West Bengal & Ors

Calcutta High Court · (2026) 04 CAL CK 0613

West Bengal Schools (Control Of Expenditure) Act, 2005-Section 14, 14(3)

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High Courts21 Apr 2026Disposed Of

Pranab Maity & Ors. Vs State Of West Bengal & Ors

Calcutta High Court · (2026) 04 CAL CK 0612

Constitution Of India, 1950-Article 226West Bengal Highways Act, 1964-Section 10, 10(1), 10(2), 10(3), 10(4)

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High Courts21 Apr 2026Allowed

M/S. Graphite India Ltd Vs Commissioner Of Income Tax - IV Kolkata

Calcutta High Court · (2026) 04 CAL CK 0606

Income Tax Act, 1961-Section 80HHC, 80HHC(1B), 80IA, 80IA(8), 80IA(9), 115JB, 260A

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High Courts20 Apr 2026Dismissed

Haridas @ Haridas Debdas Vs State Of West Bengal

Calcutta High Court · (2026) 04 CAL CK 0611

Protection Of Children From Sexual Offences Act, 2012-Section 5, 5M, 6Indian Penal Code, 1860-Section 248, 376AB, 448, 506Code Of Criminal Procedure, 1973-Section 164, 313

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High Courts20 Apr 2026Allowed

Tilak Shankar Mazumder Vs Office Of R.B.I. Ombudsman, Reserve Bank Of Inda & Anr

Calcutta High Court · (2026) 04 CAL CK 0610

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High Courts20 Apr 2026Disposed Of

J. Thomas Finance Private Limited & Anr. Vs Reserve Bank Of India & Ors

Calcutta High Court · (2026) 04 CAL CK 0609

Constitution Of India, 1950-Article 19(1)(g)Reserve Bank Of India Act, 1934-Section 45IA(6), 45IA(6)(i)

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High Courts20 Apr 2026Dismissed

Sharad Goenka Vs Tarit Mitra And Anr

Calcutta High Court · (2026) 04 CAL CK 0608

Arbitration And Conciliation Act, 1996-Section 5, 8

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High Courts20 Apr 2026Disposed Of

Rajshri Productions Pvt. Ltd. Vs T. E. Thomson And Company Ltd.

Calcutta High Court · (2026) 04 CAL CK 0607

Code Of Civil Procedure, 1908-Order 20 Rule 12Commercial Courts Act, 2015-Section 2(1)(c), 2(1)(c)(vii), 7, 15

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High Courts17 Apr 2026Disposed Of/Dismissed

Modern Roadways Corporation Vs Simplex Infrastructures Limite

Calcutta High Court · (2026) 04 CAL CK 0601

Code Of Civil Procedure, 1908-Section, Order 7 Rule 10, Order 7 Rule 11Commercial Courts Act, 2015-Section 2(1)(c)(xviii), 12A

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High Courts17 Apr 2026Dismissed

Haripada Roy Vs State Of West Bengal

Calcutta High Court · (2026) 04 CAL CK 0600

Indian Penal Code, 1860-Section 201, 302, 363, 376ABProtection Of Children From Sexual Offences Act, 2012-Section 5(m)(i), 5(m)(iv), 6, 29, 30Code Of Criminal Procedure, 1973-Section 161, 164, 313

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High Courts17 Apr 2026Disposed Of

Jeenata Panchakoti Vs State Of West Bengal & Ors

Calcutta High Court · (2026) 04 CAL CK 0599

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High Courts17 Apr 2026Disposed Of

Manoj Chhetri & Ors Vs Gorkhaland Territorial Administration Council & Ors

Calcutta High Court · (2026) 04 CAL CK 0598

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High Courts16 Apr 2026Disposed Of

Chandana Ray Sarkar Vs State Of West Bengal & Ors

Calcutta High Court · (2026) 04 CAL CK 0605

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High Courts16 Apr 2026Disposed Of

Sangita Raha & Anr Vs State Of West Bengal & Ors

Calcutta High Court · (2026) 04 CAL CK 0604

West Bengal Hindu Marriage Registration Rules, 2010-Rule 15(4)Surrogacy (Regulation) Act, 2021- Regulation 4(c)Assisted Reproductive Technology (Regulation) Act, 2021-Section 21(g)

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High Courts16 Apr 2026Disposed Of