High Courts03 Oct 2024Disposed Of
Sanghamitra Sarkar Vs State Of West Bengal And Others
Calcutta High Court · (2024) 10 CAL CK 0029
COURT ARCHIVE
Calcutta High Court judgments, 2024
476 judgments · page 2 of 24
High Courts03 Oct 2024Disposed Of
Dr. Aniruddha Mitra Vs State Of West Bengal And Others
Calcutta High Court · (2024) 10 CAL CK 0028
High Courts03 Oct 2024Dismissed
Shri Dinesh Kumar Goyal Vs State Of West Bengal & Ors
Calcutta High Court · (2024) 10 CAL CK 0027
Constitution of India, 1950 — Article 226
High Courts03 Oct 2024Dismissed
Ismail Mondal & Ors Vs State Of West Bengal & Ors
Calcutta High Court · (2024) 10 CAL CK 0026
West Bengal Panchayat Act, 1973 — Section 73
High Courts03 Oct 2024Dismissed
Subodh Pramanik Vs State Of West Bengal & Ors
Calcutta High Court · (2024) 10 CAL CK 0025
High Courts03 Oct 2024Dismissed
Ramesh Chandra Singh Vs Assistant Director, Enforcement Directorate, Government of India & Ors
Calcutta High Court · (2024) 10 CAL CK 0024
Indian Penal Code, 1860 — Section 109Prevention of Corruption Act, 1988 — Section 7, 13(1)(d), 13(2)Prevention of Money Laundering Act, 2002 — Section 3, 5(1), 17(4), 8(4)
High Courts01 Oct 2024Disposed Of
Subhankar Ghosh Vs Director General & Inspector General of Police West Bengal & Ors
Calcutta High Court · (2024) 10 CAL CK 0023
Code Of Criminal Procedure, 1973 — Section 144(2)Indian Penal Code, 1860 — Section 186, 188, 420, 506
High Courts01 Oct 2024Disposed Of
Big Bull Trader Pvt. Ltd.Vs Assistant Commissioner of State Tax, Howrah & Kadamtala Charge & Ors
Calcutta High Court · (2024) 10 CAL CK 0022
High Courts01 Oct 2024Disposed Of
Smt. Reena Pal Educational Trust Vs Indian Centre for Advancement of Research and Education
Calcutta High Court · (2024) 10 CAL CK 0021
Arbitration and Conciliation Act, 1996 — Section 34Commercial Courts Act, 2015 — Section 2(i), 2(1)(c), 2(1)(x)
High Courts01 Oct 2024Disposed Of
Plasto Eltronics Pvt. Ltd. represented by its Directors Mr.Swarochi S. Ghuwelewala & Ors Vs Sampat Devi Shaw & Ors
Calcutta High Court · (2024) 10 CAL CK 0020
Code of Civil Procedure, 1908 — Order 22 Rule 4West Bengal Premises Tenancy Act, 1997 — Section 2(g)
High Courts01 Oct 2024Disposed Of
National Insurance Company Limited Vs Sri Palash Prasun Giri & Anr
Calcutta High Court · (2024) 10 CAL CK 0019
Motor Vehicles Act, 1988 — Section 166
High Courts01 Oct 2024Allowed
Dilip Kumar Banerjee @ Dilip Banerjee Vs State Of West Bengal & Ors
Calcutta High Court · (2024) 10 CAL CK 0018
High Courts01 Oct 2024Dismissed
Milani Kandar Bisai Vs State Of West Bengal & Ors
Calcutta High Court · (2024) 10 CAL CK 0017
High Courts01 Oct 2024Dismissed
Mahesh Prasad Jaiswal Vs State Of West Bengal And Ors
Calcutta High Court · (2024) 10 CAL CK 0016
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 41, 42, 43, 50, 50(1)
High Courts24 May 2024Allowed
Tara Devi & Anr Vs Bank Of India & Ors.
Calcutta High Court · (2024) 05 CAL CK 0071
Constitution Of India, 1950 — Article 12Evidence Act, 1872 — Section 107, 108
High Courts24 May 2024
Surya Manddy & Ors. Vs Union Of India & Ors.
Calcutta High Court · (2024) 05 CAL CK 0070
High Courts24 May 2024Dismissed
Jamila Khatun & Ors. Vs Board Of Councillors Of Dhuliyan Municipality & Ors.
Calcutta High Court · (2024) 05 CAL CK 0069
High Courts24 May 2024Dismissed
MRT Signals Limited And Another Vs Union Of India And Others
Calcutta High Court · (2024) 05 CAL CK 0068
Constitution Of India, 1950 — Article 226, 226(1), 226(2)Code Of Civil Procedure, 1908 — Section 15, 20
High Courts24 May 2024Disposed Of
Sandipan Mukherjee Vs State Of West Bengal & Anr.
Calcutta High Court · (2024) 05 CAL CK 0067
Constitution Of India, 1950 — Article 226, 227Indian Penal Code, 1860 — Section 406, 498ACode Of Criminal Procedure, 1973 — Section 156(1), 155(2), 320, 401, 482
High Courts24 May 2024Disposed Of
Chanchal Kumar Ghosh Vs Union Bank Of India & Ors.
Calcutta High Court · (2024) 05 CAL CK 0066
Constitution Of India, 1950 — Article 311(2)Haryana Civil Services (Punishment and Appeal) Rules, 1952 — Rule 7(5), 14, 14(8)Indian Penal Code, 1860 — Section 120B, 302