High Courts29 Nov 2023Allowed

Tarun Kumar Pal Vs State Of West Bengal & Anr

Calcutta High Court · (2023) 11 CAL CK 0038

Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 34, 406, 409, 420Code Of Criminal Procedure, 1973 — Section 155(2), 156(1), 161, 401, 482
High Courts28 Nov 2023Disposed Of

Hanuman Prosad Jhanwar Vs State

Calcutta High Court · (2023) 11 CAL CK 0035

Essential Commodities Act, 1955 — Section 6A, 7(1)(a)(II)Code Of Criminal Procedure, 1973 — Section 452
High Courts28 Nov 2023Allowed

Najimul Haque Vs State Of West Bengal & Ors

Calcutta High Court · (2023) 11 CAL CK 0033

Constitution Of India, 1950 — Article 20, 20(2), 21, 32, 226Indian Penal Code, 1860 — Section 34, 306Code Of Criminal Procedure, 1973 — Section 2(g), 2(h), 156, 156(3), 161, 164, 167(2), 173, 173(2), 173(2)(i), 173(6), 173(8), 190, 200, 202, 204, 227, 228, 240, 251, 311, 319, 482
High Courts28 Nov 2023Dismissed

Palash Saha Vs State Of West Bengal & Anr

Calcutta High Court · (2023) 11 CAL CK 0032

Constitution Of India, 1950 — Article 226Indian Penal Code, 1860 — Section 279, 308, 325, 338, 420, 427, 468, 506Code Of Criminal Procedure, 1973 — Section 41A, 102, 155(2), 156(1), 482
High Courts24 Nov 2023Dismissed

Harikishan Shaw Vs State Of W.B. & Ors.

Calcutta High Court · (2023) 11 CAL CK 0027

Code Of Criminal Procedure, 1973 — Section 156(3), 173(2), 173(8), 190(1)(b), 227, 397, 401General Clauses Act, 1897 — Section 21Indian Penal Code, 1860 — Section 34, 201, 302
High Courts22 Nov 2023Dismissed

Ranjit Singh Kothari & Anr. Vs State Of West Bengal & Anr.

Calcutta High Court · (2023) 11 CAL CK 0026

Indian Penal Code, 1860 — Section 120B, 420, 467, 468, 471Prevention of Money Laundering Act, 2002 — Section 3, 4, 43, 43(1), 43(2), 44, 44(1)(a), 44(1)(c), 44(1)(d), 71Code Of Criminal Procedure, 1973 — Section 209, 259