COURT ARCHIVE

Calcutta High Court judgments, 2023

1,064 judgments · page 39 of 54

High Courts10 Apr 2023Dismissed

National Insurance Company Limited Vs Tapas Kumar Ghosh & Others

Calcutta High Court · (2023) 04 CAL CK 0023

Code of Civil Procedure, 1908 — Order 41, Order 41 Rule 33West Bengal Motor Vehicles Rules, 1989 — Section 346(3)Motor Vehicles Act, 1988 — Section 166, 168, 170, 173

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High Courts10 Apr 2023Disposed Of

Bajaj Allianz General Insurance Company Limited Vs Rina Mondal And Others

Calcutta High Court · (2023) 04 CAL CK 0022

Motor Vehicles Act, 1988 — Section 149(2), 166

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High Courts05 Apr 2023Allowed

Ashoke Kumar Sarkar & Anr. Vs State Of West Bengal.

Calcutta High Court · (2023) 04 CAL CK 0014

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High Courts05 Apr 2023Dismissed

Srikanta Dhara Vs State Of West Bengal

Calcutta High Court · (2023) 04 CAL CK 0013

Indian Penal Code, 1860 — Section 376DProtection of Children from Sexual Offences Act, 2012 — Section 6, 12Code Of Criminal Procedure, 1973 — Section 3, 13, 53A, 161, 164, 313, 428

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High Courts05 Apr 2023Disposed Of

Dulal Chandra Pandey Vs CBI

Calcutta High Court · (2023) 04 CAL CK 0012

Indian Penal Code, 1860 — Section 120BPrevention of Corruption Act, 1988 — Section 12

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High Courts05 Apr 2023Partly Allowed

Kesto Ghosh & Anr. Vs State Of West Bengal

Calcutta High Court · (2023) 04 CAL CK 0011

Indian Penal Code, 1860 — Section 34, 300, 304, 304I, 304II, 325, 326, 341Evidence Act, 1872 — Section 134

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High Courts05 Apr 2023Allowed

Sunil Bharti Mittal & Anr. Vs State Of West Bengal & Anr.

Calcutta High Court · (2023) 04 CAL CK 0010

Indian Penal Code, 1860 — Section 415, 463, 464, 465, 468Code Of Criminal Procedure, 1973 — Section 200, 204, 463, 464, 482

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High Courts05 Apr 2023Dismissed

Tapash Mahanta & Another Vs State Of West Bengal

Calcutta High Court · (2023) 04 CAL CK 0009

Indian Penal Code, 1860 — Section 34, 302Code Of Criminal Procedure, 1973 — Section 313

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High Courts04 Apr 2023

Arijit Adhikary. Vs State Of West Bengal & Ors.

Calcutta High Court · (2023) 04 CAL CK 0016

West Bengal Juvenile Justice (Care and Protection of Children) Rules, 2017 — Rule 8, 8(1), 8(2), 64B(1), 64D(1), 81(1), 81(10)

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High Courts04 Apr 2023Dismissed

Badal Chandra Shit Vs State Of West Bengal And Others

Calcutta High Court · (2023) 04 CAL CK 0015

Electricity Act, 2003 — Section 126, 126(1), 126(5), 127, 135, 135(1)(b), 135(1)(c), 135(1A), 140, 150, 154, 154(1), 154(2), 154(3), 154(4), 154(5), 154(6)Code Of Criminal Procedure, 1973 — Section 438

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High Courts04 Apr 2023Disposed Of

Pradip Chakraborty & Ors Vs Tapati Das & Ors

Calcutta High Court · (2023) 04 CAL CK 0008

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High Courts03 Apr 2023Disposed Of

Basudeb Saha & Anr. Vs State Of West Bengal.

Calcutta High Court · (2023) 04 CAL CK 0007

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High Courts03 Apr 2023Disposed Of

Reliance General Insurance Company Limited Vs Sudevi Gupta & Others

Calcutta High Court · (2023) 04 CAL CK 0006

Motor Vehicles Act, 1988 — Section 2, 2(15), 2(21), 2(41), 2(48), 3(2), 4(3), 10, 10(2), 10(2)(d), 10(2)(e), 10(2)(f), 10(2)(g), 10(2)(h), 149, 149(2)(a), 149(2)(b), 166

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High Courts03 Apr 2023Disposed Of

Indian Oil Corporation Limited & Ors. Vs Madhududan Majilya & Anr.

Calcutta High Court · (2023) 04 CAL CK 0005

Constitution Of India, 1950 — Article 14

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High Courts03 Apr 2023Disposed Of

Aditi Majumder Vs State Of West Bengal & Ors.

Calcutta High Court · (2023) 04 CAL CK 0004

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High Courts03 Apr 2023Allowed

Cesc Limited Vs Appellate Authority And Others

Calcutta High Court · (2023) 04 CAL CK 0003

Constitution Of India, 1950 — Article 226Electricity Act, 2003 — Section 126, 127, 135, 138, 154(6)Evidence Act, 1872 — Section 114(e)

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High Courts03 Apr 2023Disposed Of

Putul Patra Vs Sukumar Patra & Others

Calcutta High Court · (2023) 04 CAL CK 0002

Code of Civil Procedure, 1908 — Order1 Rule 10Evidence Act, 1872 — Section 35

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High Courts03 Apr 2023Dismissed

Dhananjay Paul Vs Mohan Kedia

Calcutta High Court · (2023) 04 CAL CK 0001

Code of Civil Procedure, 1908 — Order12 Rule 6Transfer of Property Act, 1882 — Section 105Indian Easement Act, 1882 — Section 52

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High Courts30 Mar 2023Dismissed

Harts @ Hasmat Sk @ Raja Vs State Of West Bengal

Calcutta High Court · (2023) 03 CAL CK 0101

Code Of Criminal Procedure, 1973 — Section 161, 164, 277, 313Indian Penal Code, 1860 — Section 366AProtection of Children from Sexual Offences Act, 2012 — Section 6

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High Courts30 Mar 2023Allowed

Nawsad Sheikh Vs State Of West Bengal

Calcutta High Court · (2023) 03 CAL CK 0100

Constitution Of India, 1950 — Article 21Indian Penal Code, 1860 — Section 34, 148, 149, 302, 304I, 307, 325, 326, 327Code Of Criminal Procedure, 1973 — Section 313

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