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Calcutta High Court judgments, 2023

1,064 judgments · page 35 of 54

High Courts01 May 2023Dismissed

Md. Mainul Hoque Vs State Of West Bengal

Calcutta High Court · (2023) 05 CAL CK 0011

Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 8(c), 22(c), 50, 53, 57, 67Code Of Criminal Procedure, 1973 — Section 313Evidence Act 1872 — Section 25, 114(e)
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High Courts28 Apr 2023Disposed Of

Bhaswar Goswami & Ors. Vs CBI

Calcutta High Court · (2023) 04 CAL CK 0075

Indian Penal Code, 1860 — Section 34, 120B, 323, 379, 406, 409, 420, 467, 468, 471Code Of Criminal Procedure, 1973 — Section 239, 482Prevention of Corruption Act, 1988 — Section 3(1)(b), 3(2)
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High Courts27 Apr 2023Disposed Of

Suvendu Adhikari Vs State Of West Bengal And Others

Calcutta High Court · (2023) 04 CAL CK 0083

Indian Penal Code, 1860 — Section 120B, 406, 420Code Of Criminal Procedure, 1973 — Section 144, 154, 161National Investigation Agency Act, 2008 — Section 2(1)(g), 6, 6(1), 6(2), 6(3), 6(5)
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