High Courts21 Jun 2023Disposed Of

Kavita Jagatramka & Anr. Vs Union Of India & Ors.

Calcutta High Court · (2023) 06 CAL CK 0044

Constitution Of India, 1950 — Article 226(1), 226(2)Companies Act, 2013 — Section 212, 212(1), 212(3), 212(11), 212(12), 212(13), 217, 220Code Of Civil Procedure, 1908 — Section 11
High Courts21 Jun 2023Dismissed

Prakash Shaw Vs State Of West Bengal & ANR.

Calcutta High Court · (2023) 06 CAL CK 0042

Indian Penal Code, 1860 — Section 354A, 397Code Of Criminal Procedure, 1973 — Section 161, 482Protection of Children from Sexual Offences Act, 2012 — Section 8
High Courts15 Jun 2023Dismissed

State Of West Bengal Vs Soumen Nandy & Others

Calcutta High Court · (2023) 06 CAL CK 0003

Constitution Of India, 1950 — Article 32, 226Prevention of Money Laundering Act, 2002 — Section 66(2)Indian Penal Code, 1860 — Section 34, 120B, 420, 468, 471, 476
High Courts15 Jun 2023Dismissed

Swapan Samanta Vs State Of West Bengal & Ors.

Calcutta High Court · (2023) 06 CAL CK 0002

Indian Penal Code, 1860 — Section 306, 307, 363, 366ACode Of Criminal Procedure, 1973 — Section 202, 204, 320, 397, 397(2), 437, 482Protection of Children from Sexual Offenses Act, 2012 — Section 2(d)